[Cites 1, Cited by 0]
Kerala High Court
A. Prasannan vs State Of Kerala on 4 December, 2025
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
W.P.(C) Nos. 45460 of 2025
& connected cases
1
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45460 OF 2025
PETITIONER(S):
V.R. SUDHEER
AGED 62 YEARS
48/589, VADACKAL HOUSE, KEERTHI NAGAR, ELAMAKARA
P.O., ERNAKULAM, PIN - 682036
BY ADV SHRI.K.C.VINCENT
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY SECRETARY DEPARTMENT OF HOME,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE COMMISSIONER OF POLICE
KOCHI CITY, MARINE DRIVE, ERNAKULAM,
PIN - 682011
3 THE STATION HOUSE OFFICER
C.I. OF POLICE, ELAMAKKARA POLICE STATION,
ERNAKULAM, PIN - 682036
4 THE KERALA STATE ELECTION COMMISSION
OFFICE OF THE STATE ELECTION COMMISSION, VIKAS
BHAVAN P.O., THIRUVANANTHAPURAM, REPRESENTED BY
ITS SECRETARY., PIN - 695033
5 THE RETURNING OFFICER
KOCHI MUNICIPAL CORPORATION, THE REVENUE
DIVISIONAL OFFICER, OFFICE OF THE REVENUE
DIVISIONAL OFFICER, FORT KOCHI, ERNAKULAM,
PIN - 682001
W.P.(C) Nos. 45460 of 2025
& connected cases
2
2025:KER:94084
6 ANIL KUMAR S.
AGED 59 YEARS
71/352, VIJAYA NIVAS, ELAMAKKARA, ERNAKULAM, PIN
- 682036
7 AFSAL
AGED 49 YEARS
71/239, KARUKAPPILLY PARAMBU, ELAMAKKARA,
ERNAKULAM, PIN - 682036
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45124/2025,
45365/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
3
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45124 OF 2025
PETITIONER(S):
C.P. SALIM
AGED 54 YEARS
S/O.LATE C.K. MUSTHAFA HAJI, C.K. HOUSE, VENGAD
P.O., KANNUR DISTRICT, PIN - 670612
BY ADVS.
SRI.P.M.HABEEB
SMT.NIYA VINCENT
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
3 PRINCIPAL HOME SECRETARY
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
4 THE DISTRICT COLLECTOR
(AS THE DISTRICT ELECTION OFFICER), DISTRICT
COLLECTORATE, KANNUR-, PIN - 670002
5 PRESIDING OFFICER
THALASSERY BLOCK PANCHAYAT VENGAD, KANNUR
W.P.(C) Nos. 45460 of 2025
& connected cases
4
2025:KER:94084
DISTRICT, PIN - 670612
6 DIRECTOR GENERAL OF POLICE
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM,
PIN - 695001
7 THE COMMISSIONER OF POLICE
OFFICE OF THE COMMISSIONER ATE KANNUR, KANNUR
DISTRICT, PIN - 670612
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
5
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45365 OF 2025
PETITIONER(S):
E SHAJEER
AGED 42 YEARS
S/O. MOIDU HAJI, EDAKAVIL HOUSE, KARUVACHERI
WARD, NILESHWARAM P.O , KASARGODE,
PIN - 689656
BY ADVS.
SRI.PHILIP T.VARGHESE
SRI.THOMAS T.VARGHESE
SMT.ACHU SUBHA ABRAHAM
SMT.V.T.LITHA
SMT.K.R.MONISHA
SHRI.JIJO PAUL
SMT.C.J.JINCY
RESPONDENT(S):
1 KERALA STATE ELECTION COMMISSION
REPRESENTED BY ITS SECRETARY, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
2 THE DISTRICT COLLECTOR AND DISTRICT ELECTION
OFFICER, KASARGODE, B C ROAD, VIDYANAGAR,
KASARGODE, PIN - 671123
3 THE RETURNING OFFICER
NILESHWARAM MUNICIPALITY, KASARGODE,
PIN - 671314
W.P.(C) Nos. 45460 of 2025
& connected cases
6
2025:KER:94084
4 KERALA STATE POLICE CHIEF (DIRECTOR GENERAL OF
POLICE), POLICE HEADQUARTERS, THIRUVANANTHAPURAM,
KERALA, PIN - 695010
5 THE DISTRICT POLICE CHIEF
VIDYANAGAR-ULIYATHADKA ROAD, KUDLU, KASARAGOD,
PIN - 671124
6 THE STATION HOUSE OFFICER
NILESHWARAM POLICE STATION, KASARGODE,
PIN - 671314
BY ADV. SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
7
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45388 OF 2025
PETITIONER(S):
GIREESH KUMAR G
AGED 50 YEARS
TC 27/756(1),CHITTEZHATHU HOUSE,ATHANI LANE,
VANCHIYOOR P.O.,THIRUVANANTHAPURAM,KERALA,
PIN - 695035
BY ADVS.
SHRI.EBIN MATHEW
SHRI.P.J.MATHEW
SMT.AKHILA SHOJI
SMT.KRISHNAPRIYA PRASAD
SRI.J.HARIKRISHNA
RESPONDENT(S):
1 STATE ELECTION COMMISSION, KERALA
JANAHITHAM, TC-27/6(2), VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - REPRESENTED BY STATE
ELECTION COMMISSIONER, PIN - 695033
2 DISTRICT ELECTION OFFICER, THIRUVANANTHAPURAM
DISTRICT SECOND FLOOR, CIVIL STATION,
COLLECTORATE, KUDAPPANAKKUNNU,
THIRUVANANTHAPURAM, KERALA, PIN - 695043
3 COMMISSIONER OF POLICE, THIRUVANANTHAPURAM
POLICE GROUND, CV RAMAN PILLAI RD, PANAVILA,
THYCAUD, THIRUVANANTHAPURAM, KERALA,
PIN - 695014
W.P.(C) Nos. 45460 of 2025
& connected cases
8
2025:KER:94084
4 RETURNING OFFICER
THIRUVANANTHAPURAM CORPORATION, DISTRICT LABOUR
OFFICER, THOZHIL BHAVAN, THIRUVANANTHAPURAM, PIN
- 695033
5 THIRUVANANTHAPURAM CORPORATION
OPP.TO MUSEUM,VIKAS BHAVAN,PALAYAM P.O.,
THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY,
PIN - 695033
6 SANKARAN KUTTY NAIR P.
82/1014,MANAVEEYAM
HOUSE,VANCHIYOOR,THIRUVANANTHAPURAM,
PIN - 695035
7 SHAHIN S
82/1100, REVATHI HOUSE, VANCHIYOOR,
THIRUVANANTHAPURAM, PIN - 695035
BY ADVS.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SHRI.SUMAN CHAKRAVARTHY, SC, THIRUVANANTHAPURAM
CORPORATION
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
9
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45415 OF 2025
PETITIONER(S):
SHUHAIB KOTHERI @ SHUHAIB M.P
AGED 34 YEARS
S/O. NASEER P., MCOLIYIL HOUSE, KOTHERI MATTARMUR
PO KANNUR DISTRICT, PIN - 670702
BY ADVS.
SRI.P.M.HABEEB
SMT.NIYA VINCENT
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 STATE ELECTION COMMISSION
KERALA REPRESENTED BY ITS SECRETARY, CORPORATION
OFFICE COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
3 PRINCIPAL HOME SECRETARY
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
4 THE DISTRICT COLLECTOR
(AS THE DISTRICT ELECTION OFFICER), DISTRICT
COLLECTORATE, KANNUR, PIN - 670002
5 DIRECTOR GENERAL OF POLICE
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM,
W.P.(C) Nos. 45460 of 2025
& connected cases
10
2025:KER:94084
PIN - 695001
6 THE SUPERINTENDENT OF POLICE
SUPERINTENDENT OF POLICE, KANNUR, KANNUR
DISTRICT, PIN - 670612
7 THE CIRCLE INSPECTOR OF POLICE
MATTANUR POLICE STATION MATTANUR KANNUR DISTRICT,
PIN - 670702
8 RUTHEESH
AGED 47 YEARS
S/O RAMAN ANDIKATTIL,KOTHARI DESAM,THALASSERY
TALUK,MATTANNUR, PIN - 670702
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
11
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45453 OF 2025
PETITIONER(S):
JOSEPH KATTATHARA
AGED 60 YEARS
S/O SCARIA, PRESIDENT, VELLORA MANDALAM CONGRESS
COMMITTEE, KARIPPAL P.O., KANNUR -, PIN - 670581
BY ADVS.
SRI.MAHESH V RAMAKRISHNAN
SHRI.PRAVEEN K.S.
SHRI.ALPHIN VARGHESE
RESPONDENT(S):
1 THE STATE ELECTION COMMISSION
REPRESENTED BY ITS STATE ELECTION COMMISSIONER,
CORPORATION OFFICE COMPLEX, LMS JUNCTION,
PALAYAM, THIRUVNANTHAPURAM,
PIN - 695033
2 THE STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE
GOVERNMENT, HOME DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 696001
3 THE DISTRICT COLLECTOR
KANNUR, CIVIL STATION, KANNUR P.O, KANNUR
DISTRICT, PIN - 671123
4 THE RETURNING OFFICER
ERAMAM-KUTTUR GRAMA PANCHAYATH, PERUVAMBA,
W.P.(C) Nos. 45460 of 2025
& connected cases
12
2025:KER:94084
OLAYAMBADI P.O., KANNUR-, PIN - 670306
5 DISTRICT POLICE CHIEF
KANNUR RURAL, DHARMASHALA, KALLIASSERI, KANNUR,
PIN - 670562
6 CIRCLE INSPECTOR OF POLICE
PERINGOME POLICE STATION, P.O.PERINGOME, KANNUR,
PIN - 670307
7 A.P.ABDUL SATHAR
S/O IBRAHIM, AGED 45 YEARS, RESIDING AT
VELLAKKAD, P.O. KARIPPAL, KANNUR, PIN - 670581
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
13
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45458 OF 2025
PETITIONER(S):
1 SHAJINA P.P
AGED 32 YEARS
W/O. MAHENDRAN, RESIDING AT CHEPPANTAVIDA
CHERUPARAMBA P.O KUNNOTH PARAMBA KANNUR DT.
KERALA, UDF CANDIDATE OF WARD NO. 10
(NOONHAMBRAM) KUNNOTH PARAMBA GRAMA PANCHAYATH
KANNUR DT. KERALA, PIN - 670693
2 MANOHARAN M.P
AGED 50 YEARS
S/O. KUMARAN, RESIDING AT MARUTHOLIL PARAYI HOUSE
KOLAVALLUR, THUVAKKUNU P.O KUNNOTH PARAMBA KANNUR
DT. KERALA, UDF CANDIDATE OF WARD NO. 11
(KOLAVALLUR) KUNNOTH PARAMBA GRAMA PANCHAYATH
KANNUR DT. KERALA, PIN - 670693
BY ADVS.
SHRI.ANILKUMAR V. (VAZHARAMBIL)
SHRI.BENNY THOMAS KAVALAM
RESPONDENT(S):
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT GOVT.
SECRETARITAE THIRUVANATHAPURAM, PIN - 695001
2 STATE ELECTION COMMISSION
CORPORATE OFFICE COMPLEX LMS JUNCTION, PALAYAM
THIRUVANATHAPURAM, PIN - 695033
W.P.(C) Nos. 45460 of 2025
& connected cases
14
2025:KER:94084
3 DISTRICT COLLECTOR
(AS DISTRICT ELECTION OFFICER), KANNUR, CIVIL
STATION P.O, PIN - 670001
4 SUPERINTENDENT OF POLICE
KANNUR CIVIL STATION P.O.KANNUR, PIN - 670001
5 STATION HOUSE OFFICER
KOLVALLUR POLICE STATION, KANNUR, PIN - 670693
6 RETURNING OFFICER
KUNNOTH PARAMBA GRAMA PANCHAYATH KANNUR DT.
KERALA, ASST. DIRECTOR OF AGRICULTURE
KUTHUPARAMBA, PIN - 670643
7 ASSISTANT COMMISSIONER OF POLICE
OFFICE OF ASSISTANT COMMISSIONER OF POLICE ,
KUTHUPARAMBA P.O, KANNUR DISTRICT,
PIN - 670643
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
15
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45469 OF 2025
PETITIONER(S):
SEETHU SASIDHARAN
AGED 38 YEARS
VALAVELIL HOUSE, THALAYOLAPARAMPU, KOTTAYAM, PIN
- 686605
BY ADV SHRI.K.C.VINCENT
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY SECRETARY DEPARTMENT OF HOME,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT POLICE CHIEF
COLLECTORATE, KOTTAYAM, KOTTAYAM, PIN - 686002
3 THE STATION HOUSE OFFICER
C.I. OF POLICE, THALAYOLAPARAMPU POLICE STATION,
KOTTAYAM, PIN - 686605
4 THE DISTRICT ELECTORAL OFFICER
THE DISTRICT COLLECTOR, COLLECTORATE, KOTTAYAM,
KOTTAYAM, PIN - 686002
5 THE RETURNING OFFICER
KADUTHURUTHY BLOCK PANCHAYATH, THE ASSISTANT
DIRECTOR, DEPARTMENT OF AGRICULTURE,
KADUTHURUTHY, KOTTAYAM, PIN - 686604
6 T.B. BIJU
THARAYIL HOUSE, VADAYAR P.O., THALAYOLAPARAMPU,
W.P.(C) Nos. 45460 of 2025
& connected cases
16
2025:KER:94084
PIN - 686605
7 THE KERALA STATE ELECTION COMMISSION
OFFICE OF THE STATE ELECTION COMMISSION, VIKAS
BHAVAN P.O., THIRUVANANTHAPURAM, REPRESENTED BY
ITS SECRETARY, PIN - 695033
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
17
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45513 OF 2025
PETITIONER(S):
ATHAYI PADMINI
AGED 70 YEARS
W/O MOHANAN, CANDIDATE OF WARD NO.027 (TEMPLE
WARD), RESIDING AT ‘PRIYADARSHINI',
MAHADEVAGRAMAM, PAYYANUR, KANNUR, PIN - 670307
BY ADVS.
SRI.MAHESH V RAMAKRISHNAN
SHRI.PRAVEEN K.S.
SHRI.ALPHIN VARGHESE
RESPONDENT(S):
1 THE STATE ELECTION COMMISSION
REPRESENTED BY ITS STATE ELECTION COMMISSIONER,
CORPORATION OFFICE COMPLEX, LMS JUNCTION,
PALAYAM, THIRUVNANTHAPURAM, PIN
- 695033
2 THE STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE
GOVERNMENT, HOME DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT COLLECTOR
KANNUR,CIVIL STATION, KANNUR DISTRICT,
PIN - 670001
4 THE RETURNING OFFICER
W.P.(C) Nos. 45460 of 2025
& connected cases
18
2025:KER:94084
PAYYANUR MUNICIPALITY, P.O.PAYYANUR, KANNUR, PIN
- 670307
5 DISTRICT POLICE CHIEF
KANNUR RURAL, DHARMASHALA, KALLIASSERI, KANNUR,
PIN - 670562
6 CIRCLE INSPECTOR OF POLICE
PAYYANUR POLICE STATION, P.O.PAYYANUR , KANNUR,
PIN - 670307
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
19
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45519 OF 2025
PETITIONER(S):
BINDU.K.C.
AGED 50 YEARS
VRINDAVAN HOUSE, POST PUTHOOR, PANOOR, KANNUR
DISTRICT,KERALA, PIN - 670692
BY ADVS.
SRI.T.ASAFALI
SMT.LALIZA.T.Y.
RESPONDENT(S):
1 STATION HOUSE OFFICER
PANOOR POLICE STATION,PANOOR, PIN - 670001
2 THE SUPERINTENDENT OF POLICE
OFFICE OF SUPERINTENDENT OF POLICE , KANNUR, PIN
- 670001
3 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KANNUR,
PIN - 670001
SRI DEEPULAL MOHAN, SC,
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
20
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45533 OF 2025
PETITIONER(S):
HUSSAIN VENGAD
AGED 44 YEARS
S/O.AHAMMED, N.C.HOUSE, VENGAD, KANNUR,
PIN - 670612
BY ADVS.
SRI.P.M.HABEEB
SMT.NIYA VINCENT
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 STATE ELECTION COMMISSION, KERALA
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
3 THE DISTRICT COLLECTOR
(AS THE DISTRICT ELECTION OFFICER), DISTRICT
COLLECTORATE, KANNUR, PIN - 670002
4 THE CIRCLE INSPECTOR OF POLICE
KOOTHUPARAMBU POLICE STATION VENGAD, KANNUR
DISTRICT, PIN - 670612
5 THE SUPERINTENDENT OF POLICE
W.P.(C) Nos. 45460 of 2025
& connected cases
21
2025:KER:94084
OFFICE OF THE SUPERINTENDENT KANNUR, KANNUR
DISTRICT, PIN - 670002
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
22
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45534 OF 2025
PETITIONER(S):
SAJIR PARAMBAYI
AGED 32 YEARS
S/O. SALIM M.K., NOOR MAHAL PARAMBAYI, MAMBRAM
PO. KANNUR, PIN - 670741
BY ADVS.
SRI.P.M.HABEEB
SMT.NIYA VINCENT
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 STATE ELECTION COMMISSION KERALA
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
3 THE DISTRICT COLLECTOR
(AS THE DISTRICT ELECTION OFFICER), DISTRICT
COLLECTORATE, KANNUR, PIN - 670002
4 THE CIRCLE INSPECTOR OF POLICE
KOOTHUPARAMBU POLICE STATION VENGAD, KANNUR
DISTRICT, PIN - 670612
5 THE SUPERINTENDENT OF POLICE
W.P.(C) Nos. 45460 of 2025
& connected cases
23
2025:KER:94084
OFFICE OF THE SUPERINTENDENT KANNUR, KANNUR
DISTRICT, PIN - 670002
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
24
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45578 OF 2025
PETITIONER(S):
A. PRASANNAN
AGED 52 YEARS
S/O. T. ACHUTHAN, CHIRAMMAL, KEEZHATHOOR ,
PATHIRIYAD P.O., KANNUR, PIN - 670741
BY ADVS.
SRI.P.M.HABEEB
SMT.NIYA VINCENT
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 STATE ELECTION COMMISSION, KERALA
REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE
COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
3 THE DISTRICT COLLECTOR
(AS THE DISTRICT ELECTION OFFICER), DISTRICT
COLLECTORATE, KANNUR, PIN - 670002
4 THE CIRCLE INSPECTOR OF POLICE
KOOTHUPARAMBU POLICE STATION VENGAD, KANNUR
DISTRICT,, PIN - 670612
5 THE SUPERINTENDENT OF POLICE
W.P.(C) Nos. 45460 of 2025
& connected cases
25
2025:KER:94084
OFFICE OF THE SUPERINTENDENT KANNUR, KANNUR
DISTRICT, PIN - 670002
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
26
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45590 OF 2025
PETITIONER(S):
1 CHANDRAMGADAN
AGED 73 YEARS
S/O. NARAYANAN, PARUTTUKUNNIL HOUSE,
SREEKANDAPURAM, KANNUR DISTRICT, PIN - 670631
2 K.V. KUNHIRAMAN MASTER
AGED 61 YEARS
S/O. NARAYANAN NAMBIAR, KADANKOOTTU VEETTIL
HOUSE, NIDIYENGA, SREEKANDAPURAM, KANNUR
DISTRICT, PIN - 670631
3 PRAMOD.N
AGED 48 YEARS
S/O. NARAYANAN, THEYYAKUNNEL HOUSE, NIDIYENGA,
SREEKANDAPURAM, KANNUR DISTRICT, PIN - 670631
4 PRIYA.A.K
AGED 50 YEARS
W/O. RAVEENDRAN, AYANATH KUTTIYATT, PRANAVAM,
NIDIYENGA, SREEKANDAPURAM, KANNUR DISTRICT, PIN -
670631
5 VIGIL MOHANAN
AGED 33 YEARS
S/O. MOHANAN, KUNNATH PUTHIYAVEETTIL HOUSE,
KOTTUMUGAM, SREEKANDAPURAM, KANNUR DISTRICT, PIN
- 670631
6 SINDHU MADHUSOODANAN
AGED 44 YEARS
W/O. MADHUSOODANAN, PARAMMAL, PUTHIYAPURAYIL
HOUSE, KOTTUMUGAM, SREEKANDAPURAM, KANNUR
DISTRICT, PIN - 670631
W.P.(C) Nos. 45460 of 2025
& connected cases
27
2025:KER:94084
BY ADVS.
SRI.K.V.SREE VINAYAKAN
SHRI.COLIN ALEX
SHRI.APPU BABU
RESPONDENT(S):
1 STATE ELECTION COMMISSION
REPRESENTED BY THE SECRETARY, JANAHITHAM, TC
27/6(2), VIKAS BHAVAN P.O., THIRUVANANTHAPURAM,
PIN - 695003
2 THE DISTRICT COLLECTOR
(DISTRICT ELECTORAL OFFICER), CIVIL
STATION,KANNUR-, PIN - 670002
3 THE RETURNING OFFICER,
SREEKANDAPURAM MUNICIPALITY. DISTRICT EDUCATIONAL
OFFICER, DISTRICT EDUCATIONAL OFFICE,
TALIPARAMBA, KANNUR DISTRICT,
PIN - 670141
4 THE DISTRICT POLICE CHIEF,
OFFICE OF THE DISTRICT POLICE CHIEF,TALAP,
KANNUR, PIN - 670002
5 THE INSPECTOR OF POLICE,
SREEKANDAPURAM CIRCLE, SREEKANDAPURAM, KANNUR
DISTRICT, PIN - 670631
6 THE SUB INSPECTOR OF POLICE,
SREEKANDAPURAM POLICE STATION, SREEKANDAPURAM,
KANNUR DISTRICT, PIN - 670631
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V, SRI DEEPULAL MOHAN , SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
28
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45623 OF 2025
PETITIONER(S):
M.P RADHAKRISHNAN
AGED 48 YEARS
S/O K.C RADHAKRISHNAN, MANDACHERRY
PUTHIYAPURAYIL, POOKANDAM DHWARAKA BHAVANAM,
MALAPPATTAM, KANNUR, PIN - 670631
BY ADV SMT.SREELAKSHMI SABU
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE STATE ELECTION COMMISSIONER OF KERALA
ELECTION DEPARTMENT, KERALA LEGISLATIVE COMPLEX,
VIKAS BHAVAN P.O, THIRUVANANTHAPURAM, PIN -
695033
3 DISTRICT ELECTION OFFICER (DEO)
/ DISTRICT COLLECTOR, DISTRICT COLLECTORATE,
KANNUR DISTRICT, KANNUR, PIN - 670002
4 ELECTORAL REGISTRATION OFFICER
/SECRETARY MALAPPATTAM GRAMA PANCHAYATH, KANNUR
DISTRICT, PIN - 670631
5 DISTRICT POLICE CHIEF
OFFICE OF THE CITY POLICE COMMISSIONER, KANNUR
CITY, SPCA ROAD, TALAP, KANNUR, PIN - 670002
W.P.(C) Nos. 45460 of 2025
& connected cases
29
2025:KER:94084
BY ADV.
SRI DEEPULAL MOHAN, SC,
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
30
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45626 OF 2025
PETITIONER(S):
KHADEEJA C.V
AGED 45 YEARS
D/O. POKKU K.C. ZAKARIYA MANZIL , PARAMBAYI,
MAMBRAM PO. KANNUR, PIN - 670741
BY ADVS.
SRI.P.M.HABEEB
SMT.NIYA VINCENT
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY HOME SECRETARY SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 STATE ELECTION COMMISSION
KERALA REPRESENTED BY ITS SECRETARY, CORPORATION
OFFICE COMPLEX, LMS JUNCTION, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
3 THE DISTRICT COLLECTOR
(AS THE DISTRICT ELECTION OFFICER), DISTRICT
COLLECTORATE, KANNUR, PIN - 670002
4 THE CIRCLE INSPECTOR OF POLICE
KOOTHUPARAMBU POLICE STATION VENGAD, KANNUR
DISTRICT, PIN - 670612
5 THE SUPERINTENDENT OF POLICE
W.P.(C) Nos. 45460 of 2025
& connected cases
31
2025:KER:94084
OFFICE OF THE SUPERINTENDENT KANNUR, KANNUR
DISTRICT, PIN - 670002
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V, SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
32
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45635 OF 2025
PETITIONER(S):
MOIDEENKUTTY C.H
AGED 69 YEARS
S/O PAKKURAN, CONVENER, ELECTION COMMITTEE,
UNITED DEMOCRATIC FRONT (UDF), MAYYIL GRAMA
PANCHAYATH COMMITTEE, MAYYIL, KANNUR,
PIN - 670602
BY ADV SRI.MAHESH V RAMAKRISHNAN
RESPONDENT(S):
1 THE STATE ELECTION COMMISSION
REPRESENTED BY ITS STATE ELECTION COMMISSIONER,
CORPORATION OFFICE COMPLEX, LMS JUNCTION,
PALAYAM, THIRUVNANTHAPURAM, PIN
- 695033
2 THE STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE
GOVERNMENT, HOME DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT COLLECTOR
KANNUR, CIVIL STATION, KANNUR -, PIN - 671123
4 THE RETURNING OFFICER
MAYYIL GRAMA PANCHAYATH, P.O.MAYYIL, KANNUR -,
PIN - 670602
5 COMMISSIONER OF POLICE
KANNUR CITY, KANNUR P,O, KANNUR DISTRICT -, PIN -
W.P.(C) Nos. 45460 of 2025
& connected cases
33
2025:KER:94084
670002
6 CIRCLE INSPECTOR OF POLICE
MAYYIL POLICE STATION, P.O.MAYYIL, KANNUR -, PIN
- 670602
BY ADV.
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
34
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45694 OF 2025
PETITIONER(S):
1 NABEESA BEEVI K
AGED 52 YEARS
KAYAKKOOL HOUSE, THRICHAMBARAM, THALIPARAMBA,
KANNUR KERALA, PIN - 670141
2 HANEEFA
AGED 48 YEARS
7THMILE,THALIPARAMBA, KANNUR KERALA, PIN - 670141
3 VANAJA P V
AGED 62 YEARS
PARIYAYAM HOUSE, THALIPARAMBA PO,KANNUR KERALA,
PIN - 670141
4 LATHIKA K
AGED 46 YEARS
W/O RAVEENDRAN, CHERIYOOL HOUSE, THRICHAMBARAM,
THALIPARAMBA, KANNUR KERALA, PIN - 670141
5 VALSALA
AGED 53 YEARS
W/O PATHMANABHAN, THRIPPANNIKKARA, MANTHANKUNDU,
THALIPARAMABA KANNUR , KERALA, PIN - 670141
6 NOUSHAD ILLYAMS HAMZA
AGED 49 YEARS
SAINABA COTTAGE, MARKET LINK ROAD, THALIPARAMBA,
KANNUR KERALA, PIN - 670141
7 K RAMESHAN
AGED 62 YEARS
S/O KAIRALAVAN DAMODARAN, MANDAMKUND,
W.P.(C) Nos. 45460 of 2025
& connected cases
35
2025:KER:94084
THALIPARAMBA,KANNUR KERALA, PIN - 670014
8 MOHAMMED ASHRAF K
AGED 47 YEARS
S/O ALI K P, ASMA VILLA, C H ROAD THALIPARAMBA,
KANNUR KERALA, PIN - 670141
9 N A SIDDIQUE
AGED 51 YEARS
S/O UMAR P A V, NALAAMMUTTAM HOUSE, MANNA,
THALIPARAMBA, KANNUR, PIN - 670141
BY ADVS.
SHRI.K.N.ABHILASH
SHRI.SUNIL NAIR PALAKKAT
SHRI.RITHIK S.ANAND
SHRI.RISHI VARMA T.R.
RESPONDENT(S):
1 STATE ELECTION COMMISSION
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM,
PIN - 695001
2 KERALA STATE POLICE CHIEF
POLICE HEAD QUARTERS, THIRUVANANTHAPURAM,
PIN - 695001
3 DISTRICT POLICE CHIEF KANNUR RURAL
MANGATTUPARAMBA, KANNUR DIST KERALA STATE,
PIN - 670567
4 DISTRICT POLICE CHIEF KANNUR
POLICE RESIDENTIAL QUARTERS,TALAP KANNUR, KERALA,
PIN - 670002
5 DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE ROAD, KANNUR, KERALA,
PIN - 670001
BY ADV.
W.P.(C) Nos. 45460 of 2025
& connected cases
36
2025:KER:94084
SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V, SRI DEEPULAL MOHAN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
37
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45695 OF 2025
PETITIONER(S):
T.A.RANJINI
AGED 60 YEARS
D/O V.P.KUNHIRAMA PODUVAL, CANDIDATE OF WARD
NO.028 (SS TEMPLE -WEST) OF PAYYANUR
MUNICIPALITY, RESIDING AT, MAHADEVAGRAMAM,
PAYYANUR, KANNUR -, PIN - 670307
BY ADVS.
SRI.MAHESH V RAMAKRISHNAN
SHRI.PRAVEEN K.S.
SHRI.ALPHIN VARGHESE
RESPONDENT(S):
1 THE STATE ELECTION COMMISSION
REPRESENTED BY ITS STATE ELECTION COMMISSIONER,
CORPORATION OFFICE COMPLEX, LMS JUNCTION,
PALAYAM, THIRUVNANTHAPURAM, PIN
- 695033
2 THE STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE
GOVERNMENT, HOME DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT COLLECTOR
KANNUR, CIVIL STATION, KANNUR ,KANNUR DISTRICT,
PIN - 670001
W.P.(C) Nos. 45460 of 2025
& connected cases
38
2025:KER:94084
4 THE RETURNING OFFICER
PAYYANUR MUNICIPALITY, P.O.PAYYANUR, KANNUR -,
PIN - 670307
5 DISTRICT POLICE CHIEF
KANNUR RURAL, DHARMASHALA, KALLIASSERI, KANNUR,
PIN - 670562
6 CIRCLE INSPECTOR OF POLICE
PAYYANUR POLICE STATION, P.O.PAYYANUR , KANNUR,
PIN - 670307
BY ADV. SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
39
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45703 OF 2025
PETITIONER(S):
ASHITHA ANANDAN
AGED 29 YEARS
D/O ANANTHAN, RESIDING AT 'ANANDHAM', VANNATHI
MOOLA, MANANTHERI POST, KANNUR DISTRICT,
PIN - 670643
BY ADV SRI.P.K.RAVISANKAR
RESPONDENT(S):
1 STATE ELECTION COMMISSION, KERALA
REPRESENTED BY STATE ELECTION COMMISSIONER,
'JANAHITHAM', TC-27/6(2), VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
2 DISTRICT COLLECTOR
COLLECTORATE, KANNUR DISTRICT, PIN - 670001
3 DISTRICT POLICE CHIEF
KANNUR DISTRICT KANNUR, PIN - 670001
4 RETURNING OFFICER
KANNUR DISTRICT PANCHAYAT, KANNUR DISTRICT,
(DISTRICT COLLECTOR), KANNUR, PIN - 670001
5 COMMISSIONER OF POLICE
KANNUR CITY, KANNUR DISTRICT KANNUR,
PIN - 670001
6 SUPERINTENDENT OF POLICE
KANNUR RURAL, KANNUR DISTRICT KANNUR,
W.P.(C) Nos. 45460 of 2025
& connected cases
40
2025:KER:94084
PIN - 670001
7 STATION HOUSE OFFICER
PERAVOOR POLICE STATION, PERAVOOR POST, KANNUR
DISTRICT, PIN - 670673
8 STATION HOUSE OFFICER
KANNAVAM POLICE STATION, KANNAVAM POST, KANNUR
DISTRICT, PIN - 670650
9 DEPUTY COLLECTOR
COLLECTORATE, KANNUR DISTRICT KANNUR,
PIN - 670001
BY ADV.
SRI DEEPULAL MOHAN, SC
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
41
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45705 OF 2025
PETITIONER(S):
ASHKAR ALI.P.V.
AGED 37 YEARS
PILAVULLATHIL HOUSE, POST THOOVAKKUNNU, KANNUR
DISTRICT, KERALA, PIN - 670693
BY ADVS.
SRI.T.ASAFALI
SMT.LALIZA.T.Y.
RESPONDENT(S):
1 DISTRICT POLICE CHIEF[KANNUR CITY]
KANNUR CITY POLICE STATION, MOTHER TERESA NAGAR,
KHURWA, KANNUR,KERALA., PIN - 670003
2 ASSISTANT COMMISSIONER OF POLICE,
OFFICE OF THE ASSISTANT COMMISSIONER OF POLICE,
KOOTHUPARAMBA, KANNUR DISTRICT, KERALA., PIN -
670643
3 STATION HOUSE OFFICER,
KOLAVALLOOR POLICE STATION, POST KOLAVALLOOR,
KANNUR DISTRICT,KERALA., PIN - 670693
BY ADV. SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
42
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45718 OF 2025
PETITIONER(S):
MINI VISWANATHAN
AGED 58 YEARS
W/O. VISWANATHAN, RESIDING AT PANIKKARUPARAMBIL
HOUSE, MUNDAYAMPRAMBA (PO), KANNUR, PIN - 670704
BY ADVS.
SRI.CIBI THOMAS
SMT.SWARNA THOMAS
SMT.ANUSREE K.
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME
AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 STATE ELECTION COMMISSION KERALA
REPRESENTED BY ITS SECRETARY, JANAHITHAM, TC-27/6
(2), VIKAS BHAVAN P.O, THIRUVANANTHAPURAM, PIN -
695033
3 THE DISTRICT COLLECTOR (DIST. ELECTION OFFICER)
CIVIL STATION, KANNUR KANNUR, PIN - 670002
4 THE EMPLOYMENT OFFICER (PRESIDING OFFICER, WARD
NO. 13, AYYANKUNNU GRAMA PANCHAYATH)
TOWN EMPLOYMENT EXCHANGE, MATTANNUR, KANNUR, PIN
- 670702
W.P.(C) Nos. 45460 of 2025
& connected cases
43
2025:KER:94084
5 THE DISTRICT POLICE CHIEF
KANNUR RURAL, DHARMASHALA, KALLIASSERI.P.O,
KANNUR, PIN - 670562
6 THE SUB DIVISIONAL POLICE OFFICER
SUB DIVISIONAL OFFICE OF POLICE, IRITTY, KANNUR,
PIN - 670703
7 THE STATION HOUSE OFFICER
KARIKKOTTAKARI POLICE STATION, KOOMANTHODU (PO),
KANNUR, PIN - 670704
BY ADV SHRI.DEEPU LAL MOHAN, SC, STATE ELECTION
COMMISSION, KERALA
GP SMT DEEPA V
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
44
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45727 OF 2025
PETITIONER(S):
K.C. ANTONY
AGED 49 YEARS
S/O. K.V. KURIYAKOSE, KARAKUZHIYIL HOUSE, CMC 33
(OLD 32), CHERTHALA P.O., ALAPPUZHA DISTRICT, PIN
- 688524
BY ADVS.
SMT.NISHA GEORGE
SRI.GEORGE POONTHOTTAM (SR.)
SMT.SILPA SREEKUMAR
RESPONDENT(S):
1 THE ELECTION COMMISSION OF INDIA
REPRESENTED BY ITS SECREATRY, NIRVACHAN SADAN,
ASHOKA ROAD, NEW DELHI, PIN - 110001
2 THE DISTRICT COLLECTOR,
DISTRICT ELECTION OFFICER, COLLECTORATE,
ALAPPUZHA, PIN - 688001
3 THE DEPUTY SUPERINTENDENT OF POLICE
POLICE OFFICE, SAINT MARYS SCHOOL ROAD,
CHERTHALA, ALAPPUZHA DISTRICT, PIN - 688524
4 THE STATION HOUSE OFFICER
CHERTHALA POLICE STATION, NH-47, CHERTHALA,
ALAPPUZHA, PIN - 688524
W.P.(C) Nos. 45460 of 2025
& connected cases
45
2025:KER:94084
5 ROY J. MADAMANA
MADAMANA HOUSE, CMC 34, CHERTHALA P.O., ALAPPUZHA
DISTRICT, PIN - 688524
BY ADV.
SHRI.M.AJAY, SC, ELECTION COMMISSION OF INDIA
SRI DEEPULAL MOHAN, SC,
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
46
2025:KER:94084
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 4TH DAY OF DECEMBER 2025 / 13TH AGRAHAYANA, 1947
WP(C) NO. 45763 OF 2025
PETITIONER(S):
1 P.P MUSTHAFA
AGED 53 YEARS
S/O ABDHULLA, MURIKANJERI, KOOVAPPALLI ,
VILAKKODE P.O,KANNUR DT., PIN - 670703
2 SHIHAB C.H
AGED 46 YEARS
S/O SATHAR, CHERIYANDIRAKATH HOUSE, PUZHAKKARA,
VILAKKODE P.O,AYYAPPANKAVU, KANNUR DT., PIN -
670703
3 RASHEEDA A.K
AGED 40 YEARS
D/O A.K ABDULLA, SHAHIDA MANZIL, KAKKAYANGAD,
MUZHAKKUNNU P.O, KANNUR DT., PIN - 670673
4 MAHIN T.K
AGED 45 YEARS
S/O POKKU MUSALIYAR, SULAIKHA MANZIL,
KADUKKAPALAM, MUZHAKKUNNU P.O, KANNUR DT.,
PIN - 670673
5 SHANIBA P.K
AGED 27 YEARS
W/O MUTHALEEB P, SHANIBA MANZIL, CHENGADIVAYAL,
VILAKODE P.O, KANNUR DT., PIN -
670703
BY ADVS.
SRI.M.MUHAMMED SHAFI
SMT.T.RASINI
SMT.RAMEESA RASHEED
W.P.(C) Nos. 45460 of 2025
& connected cases
47
2025:KER:94084
SMT.ADHEELA NOWRIN
RESPONDENT(S):
1 THE STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM DT, PIN - 695001
2 KERALA STATE ELECTION COMMISSION
JANAHITHAM TC-27/6(2), VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM DT. REP. BY ITS SECRETARY, PIN
- 695033
3 THE DISTRICT COLLECTOR
(THE DISTRICT ELECTORAL OFFICER), DISTRICT
COLLECTRATE,KANNUR, CIVIL STATION, KANNUR, PIN -
670002
4 THE RETURNING OFFICER
MUZHAKKUNNU GRAMA PANCHAYATH, MUZHAKKUNNU
P.O,KANNUR DT., PIN - 670673
5 THE DISTRICT POLICE CHIEF
KANNUR RURAL, DHARMASHALA, KALLIASSERI, KANNUR
DT., PIN - 670562
6 THE STATION HOUSE OFFICER
MUZHAKKUNNU POLICE STATION, MUZHAKKUNNU P.O,
KANNUR DT., PIN - 670673
BY ADV.
SRI DEEPULAL MOHAN, SC,
SR GP SMT VIDYA KURIAKOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 04.12.2025, ALONG WITH WP(C).45460/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos. 45460 of 2025
& connected cases
48
2025:KER:94084
P.V.KUNHIKRISHNAN, J.
---------------------------------------------
W.P.(C) Nos. 45460, 45124, 45365, 45388, 45415, 45453,
45458, 45469, 45513, 45519, 45533, 45534, 45578,
45590, 45623, 45626, 45635, 45694, 45695, 45703,
45705, 45718, 45727, 45763 of 2025
------------------------------------------------
Dated this the 04th day of December, 2025.
JUDGMENT
The polling day is the day on which a voter use his
powerful tool that can make and break an elected body in a
democracy. It should not be a day of war, but it should be a
day of peace. Mahatma Gandhi said that "The ballot is the
most powerful nonviolent tool to a citizen in a democratic
country." But the petitioners in these Writ Petitions
apprehend law and order problem on the polling day.
2. All these Writ Petitions are filed with a
common grievance. The General Election - 2025 to the local
bodies is scheduled to be conducted on 9 th and 11th of
December, 2025 in Kerala. The petitioners in these Writ
Petitions apprehend that there will be law and order problem
in the area mentioned in each of these Writ Petitions on the
date of polling to sabotage the election. It is also the case of
& connected cases
2025:KER:94084
the petitioners that, in some of the polling booths, on earlier
occasions, there was booth capturing and other law and
order problem. Therefore, a web casting or videography is
necessary in those polling booths, is the contention raised by
the petitioners in some of these Writ Petitions. There is a
prayer for deployment of additional police force also. In
some of the cases, the candidates contesting in the election
and their booth agents apprehend physical assault from their
rival party members.
3. The learned Government Pleader after
getting instructions submitted that the State Police Chief
made all arrangements to give sufficient protection to all the
polling booths in the State for the smooth conduct of the
election. Several Writ Petitions are from Kannur District. It
is submitted that the Commissioner of Police, Kannur City
submitted a report and the same is handed over to this
Court. In the report, it is stated that the total booths within
Kannur City limit is 1304. It is also stated that the hyper
sensitive booths are identified as 132 (divided into 85
cluster). It is further submitted that, as far as hyper
& connected cases
2025:KER:94084
sensitive booths are concerned, live web casting +
additional 4 police officers for each cluster is deputed. In
Kannur city, 470 booths are identified as sensitive booths. It
is submitted that live webcasting + additional one police
officer for each such booth has already been allotted. It is
also submitted by the Government Pleader that, in the State
of Kerala wherever the booths are identified as hyper
sensitive booths or sensitive booths by the State Election
Commission, the same pattern of arrangement as mentioned
above will be made.
4. The learned Standing Counsel appearing for
the State Election Commission submitted that, in almost all
the Writ Petitions, a statement is filed. The Standing
Counsel takes me through paragraph Nos.16 to 18 of the
statement filed in W.P.(C) No.45365 of 2025. The same is
extracted hereunder:
"16. As far as Nileshwaram Municipality in
Kasargod District is concerned, as per report from State
Police Chief, it is reported that '4 sensitive polling
stations' have been identified; namely, 1) ALP School,
Palayi in Ward No. 11 (Palayi), 2) AUP School
& connected cases
2025:KER:94084
(Poovalamkai), 3) St. Anns UP School PallikkaraWestern
building (North side) in Ward No. 16 (Karyamkode) and
4) Pallikkara Kanathad Anganwadi in Ward No. 20
(Pallikkara-II) and accordingly live webcasting facility is
being arranged in said polling stations. However, as on
today, the polling stations in Ward No. 21 of
Nileshwaram Municipality have not been identified as
vulnerable, sensitive or hyper sensitive polling stations.
17. Maintenance of law and order even during
the period of election is a sovereign function, which
belongs to the exclusive realm of the State. The State
Election Commission on its part has taken all steps for
the conduct of a free, fair and peaceful election. The
State Election Commission has been informed that all
steps are being taken by the police to ensure a free
and fair election.
18. Rules 31 to 33 of the Kerala Panchayat Raj
(Conduct of Election) Rules, 1995 provides for sufficient
safeguards against impersonation at election. As per
the provisions under Rule 31 of the Kerala Panchayat
Raj (Conduct of Election) Rules, 1995 as amended by
Kerala Panchayat Raj (Conduct of Election) Amendment
Rules, 2012 the voters will have to produce the
electoral identity card issued by the Election
Commission of India or other alternative documents
prescribed by the State Election Commission for
identification. "
5. The Standing Counsel for the Election
Commission also takes me through Ext.R1(a) produced in
& connected cases
2025:KER:94084
the statement. In Ext.R1(a), it is stated that the District
Election Officer can order videography at the expense of the
contesting candidates wherever they apprehend malpractice
and they can file an application to that effect, and the
District Election Officer concerned feels that there is basis
for such apprehension, they can allow such prayers, after
obtaining prior permission from the State Election
Commission.
6. After hearing both sides, I think a general
direction can be issued in these cases. This Court also
considered the dictum laid down by this Court in Hussain
Vengad and Others v. State of Kerala and Others
[2021 (1) KHC 519]. This Court observed in the above
judgment that, in election wherein candidates or their
election agent have submitted complaints complaining of
threat before Police, Superintendent of Police of the area
shall take note of threat perceptions and grant protection to
candidates and their agents. Other detailed directions were
also given by this Court in Hussain Vengad's case (supra)
in the previous election.
& connected cases
2025:KER:94084
In the light of the above dictum and also in the light
of the submissions of the counsel for the petitioners, learned
Government Pleader and the learned Standing Counsel
appearing for the State Election Commission, these Writ
Petitions are disposed of in the following manner:
1. The police authorities and the officers of the
State Election Commission will do the
needful to see that the General Election -
2025 to the local bodies is smoothly
conducted on 9th and 11th of December,
2025.
2. The State Police Chief and the jurisdictional
District Police Chief will do the needful for
live web casting and for deputing additional
police force as mentioned earlier in the
booths which are identified by the State
Election Commission as hyper sensitive
booths and sensitive booths,
3. If any of the petitioners' want videography in
any of their polling booths, they can file an
& connected cases
2025:KER:94084
application before the jurisdictional District
Election Officer within three days from today.
If such an application is filed, the
jurisdictional District Election Officers will
allow videography at the expense of the
applicants' concerned. If any application is
already filed to that effect, the same will be
allowed at the expense of the applicants'
concerned.
4. The petitioners are free to file appropriate
application for police protection to the life of
the candidates, their agents etc., before the
jurisdictional District Police Chief or
Commissioner of Police within three days. If
such an application is received, sufficient
protection should be given to those persons
in accordance with the law.
5. I make it clear that, if there is any law and
order problem, the State Police Chief and the
District Police Chief concerned will see that
& connected cases
2025:KER:94084
additional police force is deputed to that
area. For that purpose, the candidates or its
agents can submit appropriate application
and if the police officers are convinced about
the genuineness of the same, the
jurisdictional police officers will do the
needful to depute the additional police force.
Before parting, I am forced to say about Kannur District,
from where several Writ Petitions came up apprehending
violence, law and order problem etc. Kannur is one of the
northern District in our State. It is generally states that,
people of Kannur exhibit genuine hospitality, welcoming
visitors with warmth and treating them like their family
member, family rooted in strong community bonds and
cultural values. I think that, in 2011 census, the overall
literacy rate in Kannur District is above the average literacy
rate in the State. Even then, why Keralites think that,
Kannur is a place of political violence ? The entire Kannur
people should awaken in this election and show to the entire
State that it is a place where free and fair election is
& connected cases
2025:KER:94084
conducted. The general public of Kannur and the entire
machinery of police force in Kannur District should come
forward to remove the bad label to the Kannur District. I
leave it there.
Sd/-
P.V.KUNHIKRISHNAN,
JUDGE
DM
Judgment reserved NA
Date of Judgment 04.12.2025
Judgment dictated 04.12.2025
Draft Judgment placed 04.12.2025
Final Judgment uploaded 05.12.2025
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45460 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGMENT IN W.P.(C)
NO. 27222 OF 2020 DATED 07.12.2020
Exhibit P2 A TRUE COPY OF THE PETITION SUBMITTED ON
30.11.2025 BEFORE THE 2ND RESPONDENT
WITH COPY TO THE 3RD RESPONDENT
Exhibit P3 A TRUE COPY OF THE PETITION SUBMITTED ON
30.11.2025 BEFORE THE 5TH RESPONDENT
RESPONDENT ANNEXURES
Annexure-R4(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No. B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R4(b) The true copy of letter No. B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45124 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUECOPY OF THE REPRESENTATION DATED
26/11/2025 TO THE 7TH RESPONDENT
Exhibit P2 THE TRUECOPY OF THE RECEIPT DATED
26/11/2025 FROM THE OFFICE OF THE 7TH
RESPONDENT
RESPONDENT ANNEXURES
Annexure-R2(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No.B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R2(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45365 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF CANDIDATE'S IDENTITY CARD
DATED 24.11.2025 ISSUED BY THE 3RD
RESPONDENT TO THE PETITIONER
Exhibit P2 TRUE COPY OF THE COMPLAINT FILED BY THE
PETITIONER BEFORE THE RESPONDENTS DATED
24.11.2025
Exhibit P3 TRUE COPY OF ACKNOWLEDGMENT RECEIPT
ISSUED BY THE 1ST RESPONDENT
Exhibit P4 TRUE COPY OF ACKNOWLEDGMENT RECEIPT
ISSUED BY THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF ACKNOWLEDGMENT RECEIPT
ISSUED BY THE 5TH RESPONDENT
RESPONDENT ANNEXURES
Annexure-R1(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No.B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R1(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45388 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF FORM-8 SUBMITTED BY THE
PETITIONER BEFORE THE 2ND RESPONDENT
DATED 19/11/2025
Exhibit P2 A TRUE COPY OF THE FIR BEARING
NO.1935/2025 BEFORE JFCM-III,
THIRUVANANTHAPURAM DATED 25/11/2025
Exhibit P3 A TRUE COPY OF RELEVANT PAGE OF NEWS
REPORT IN MATHRUBHOOMI DAILY DATED
23/11/2023
Exhibit P3(a) A TRUE COPY OF RELEVANT PAGE OF THE NEWS
REPORT IN KERALA KOUMUDI DAILY DATED
23/11/2023
Exhibit P4 A TRUE COPY OF THE APPLICATION SUBMITTED
BY THE PETITIONER BEFORE THE 2ND
RESPONDENT DATED 25/11/2025
Exhibit P5 A TRUE COPY OF THE REQUEST MADE BY THE
PETITIONER DATED 28/11/2025 TO 2ND
RESPONDENT
RESPONDENT ANNEXURES
Annexure-R1(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No. B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R1(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45415 OF 2025
PETITIONER EXHIBITS
Exhibit -P1 THE PHOTOCOPY OF THE REPRESENTATION
DATED24/11/2025 TO THE 4TH RESPONDENT
Exhibit P2 THE PHOTOCOPY OF THE RECEIPT DATED 25/
Exhibit -P3 THE PHOTOCOPY OF THE REPRESENTATION
DATED 24/ 11 /2025 TO THE 7TH RESPONDENT
Exhibit -P4 THE PHOTOCOPY OF THE RECEIPT DATED
24/11/2025
RESPONDENT ANNEXURES
Annexure-R2(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No. B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R2(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45453 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P2 TRUE COPY OF THE POSTAL RECEIPT DATED
27-11-2025
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 1ST RESPONDENT
Exhibit P4 TRUE COPY OF THE POSTAL RECEIPT DATED
27-11-2025
Exhibit P5 TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF THE POSTAL RECEIPT DATED
27-11-2025
Exhibit P7 TRUE COPY OF THE PUBLIC NOTICE DATED 25-
11-2025 ISSUED BY THE 3RD RESPONDENT
RESPONDENT ANNEXURES
Annexure-R1(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No.B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R1(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45458 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE 1ST PETITIONER
CANDIDATE ELECTION IDENTITY CARD DATED
27.11.2025 ISSUED BY THE RETURNING
OFFICER G58 KUNNOTH PARAMBA
Exhibit P2 THE TRUE COPY OF THE 2ND PETITIONER'S
CANDIDATE ELECTION IDENTITY CARD DATED
28.11.2025 ISSUED BY THE RETURNING
OFFICER G58 KUNNOTH PARAMBA
Exhibit P3 THE TRUE COPY OF THE COMPLAINT FILED BY
THE 1ST PETITIONER DATED 27.11.2025 TO
THE SUPERINTENDENT OF POLICE KANNUR
Exhibit P4 THE TRUE COPY OF THE COMPLAINT FILED BY
THE 2ND PETITIONER DATED 28.11.2025 TO
THE SUPERINTENDENT OF POLICE KANNUR
Exhibit P5 THE TRUE COPY OF THE RELEVANT PAGES OF
LIST OF SENSITIVE BOOTHS IN KANNUR
DISTRICT DATED 27.11.2025
Exhibit P6 THE TRUE COPY OF THE COMPLAINT FILED BY
THE ASHOKAN. K, THE PRESIDENT OF INDIAN
NATIONAL CONGRESS KUNNOTH PARAMBA
MANDALAM COMMITTEE BEFORE THE ASSISTANT
COMMISSIONER OF POLICE, KUTHUPARAMBA
DATED 01.12.2025
RESPONDENT ANNEXURES
Annexure-R2(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No.B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R2(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45469 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE JUDGMENT IN W.P.(C)
NO. 27102 OF 2020 DATED 07.12.2020
Exhibit P2 A TRUE COPY OF THE PETITION SUBMITTED BY
THE PETITIONER BEFORE THE 2ND RESPONDENT
ON 01.12.2025
Exhibit P3 A TRUE COPY OF THE PETITION SUBMITTED
BEFORE THE 4TH RESPONDENT WITH
ENDORSEMENT BY DEPUTY COLLECTOR
(ELECTION) DATED 01.12.2025
RESPONDENT ANNEXURES
Annexure-R7(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No.B2/123/2025-SEC
dated 05-11-2025 issued by the 7th
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R7(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 7th
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45513 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
27-11-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 5TH RESPONDENT
Exhibit P2 TRUE COPY OF THE SCREENSHOT OF THE EMAIL
PAGE
Exhibit P3 TRUE COPY OF THE LIST OF PERSONS OF
VARIOUS WARD NO.27 OF PAYYANUR
MUNICIPALITY SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED
27-11-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P5 TRUE COPY OF THE SCREENSHOT OF THE EMAIL
PAGE
RESPONDENT ANNEXURES
Annexure-R1(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 1st
Respondent to the District Election
Officers
Annexure-R1(a) The true copy of letter No. B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No. B2/123/2025-SEC
dated 05-11-2025 issued by the 1st
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45519 OF 2025
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF THE REPRESENTATION DATED
27-11-2025 MADE TO SHO PANOOR POLICE
STATION BY THE PETITIONER
Exhibit P-2 TRUE COPY OF THE REPRESENTATION DATED
27-11-2025 WITH SIMILAR REQUEST MADE TO
SUPERINTENDENT OF POLICE, KANNUR BY THE
PETITIONER
Exhibit P-3 TRUE COPY OF THE REPRESENTATION MADE TO
THE 3RD RESPONDENT ON 27-11-2025
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45533 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE REPRESENTATION TO
THE 3RD RESPONDENT DATED 26/11/2025
Exhibit P2 TRUE COPY OF THE ACKNOWLEDGEMENT DATED
26/11/2025 FROM THE OFFICE OF THE 3RD
RESPONDENT
Exhibit P3 THE PHOTOCOPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
5TH RESPONDENT DATED 26/11/2025.
RESPONDENT ANNEXURES
Annexure-R2(a) The true copy of letter No. B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No. B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R2(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45534 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE SAID REPRESENTATION
TO THE 3RD RESPONDENT DATED 29/ 11/2025
Exhibit P2 TRUE COPY OF THE RECEIPT DATED
29/11/2025
RESPONDENT ANNEXURES
Annexure-R2(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No. B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R2(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45578 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE REPRESENTATION
DATED 26/ 11/2025 SUBMITTED BEFORE THE
DISTRICT COLLECTOR, 3RD RESPONDENT
Exhibit P2 TRUE COPY OF THE RECEIPT TO THE 3RD
RESPONDENT DATED 26/11/2025
Exhibit P3 THE PHOTOCOPY OF THE REPRESENTATION
DATED 26-11-2025
RESPONDENT ANNEXURES
Annexure-R2(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No.B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R2(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45590 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 1ST PETITIONER BEFORE
THE 6TH RESPONDENT ALONG WITH THE
RECEIPT DATED 28-11-2025
Exhibit P2 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 2ND PETITIONER BEFORE
THE 6TH RESPONDENT ALONG WITH THE
RECEIPT DATED 28-11-2025
Exhibit P3 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 3RD PETITIONER BEFORE
THE 6TH RESPONDENT ALONG WITH THE
RECEIPT DATED 28-11-2025
Exhibit P4 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 4TH PETITIONER BEFORE
THE 6TH RESPONDENT ALONG WITH THE
RECEIPT DATED 28-11-2025
Exhibit P5 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 5TH PETITIONER BEFORE
THE 6TH RESPONDENT ALONG WITH THE
RECEIPT DATED 28-11-2025
Exhibit P6 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE 6TH PETITIONER BEFORE
THE 6TH RESPONDENT ALONG WITH THE
RECEIPT DATED 28-11-2025
Exhibit P7 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONERS BEFORE THE
RESPONDENTS 1 AND 2 VIA E-MAIL DATED 2-
12-2025
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45623 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE NEWS ARTICLE PUBLISHED
ON VARIOUS DATES IN NEWSPAPER DAILY
ABOUT THE ISSUES IN MALAPPATTANAM.
Exhibit P2 TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER DATED
28.11.2025 TO THE 2ND, 3RD , 4TH AND 5TH
RESPONDENTS.
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45626 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE RECEIPT TO THE 3RD
RESPONDENT DATED 29/ 11/2025
Exhibit P2 THE PHOTOCOPY OF THE REPRESENTATION
DATED 29/11/2025
RESPONDENT ANNEXURES
Annexure-R2(a) The true copy of letter No. B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No. B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R2(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45635 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
29-11-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P2 TRUE COPY OF THE RECEIPT DATED 29-11-
2025 ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
Exhibit P3 TRUE COPY OF THE WARD-WISE LIST OF
PERSONS OF VARIOUS WARDS OF MAYYIL GRAMA
PANCHAYATH SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED
29-11-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 5TH RESPONDENT
Exhibit P5 TRUE COPY OF THE LETTER DATED 25-11-2025
ISSUED BY THE 3RD RESPONDENT
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED
29-11-2025 SUBMITTED BY THE PETITIONER
TO THE 3RD RESPONDENT
Exhibit P7 TRUE COPY OF THE RECEIPT DATED 29-11-
2025 ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
RESPONDENT ANNEXURES
Annexure-R1(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No.B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R1(b) The true copy of letter No.B5/44/2024-
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45694 OF 2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF FIR NO. 1871/2015 DATED
02.11.2015 OF THE TALIPARAMBA POLICE
STATION
Exhibit P2 THE TRUE COPY OF FIR NO. 190/2021 DATED
03.05.2021 OF THE TALIPARAMBA POLICE
STATION
Exhibit P3 THE TRUE COPY OF FIR NO. 58/2022 DATED
12.01.2022 OF THE TALIPARAMBA POLICE
STATION
Exhibit P4 TRUE COPY OF FIR NO. 715/2022 DATED
14.06.2022 OF THE TALIPARAMBA POLICE
STATION
Exhibit P5 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE FIRST RESPONDENT
DATED 29/11/2025
Exhibit P6 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE SECOND RESPONDENT
DATED 29/11/2025
Exhibit P7 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE THIRD RESPONDENT
DATED 29/11/2025
Exhibit P8 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE FOURTH RESPONDENT
DATED 29/11/2025
Exhibit P9 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BEFORE THE FIFTH RESPONDENT
DATED 29/11/2025
Exhibit P10 THE TRUE COPY OF THE JUDGMENT DATED
8/12/2020 IN W.P.(C) NO. 27237 OF 2020
RESPONDENT ANNEXURES
Annexure-R1(a) The true copy of letter No.B2/132/2025-
SEC-Part(1) dated 11-11-2025 along with
enclosed Circular No. B2/123/2025-SEC
dated 05-11-2025 issued by the 2nd
Respondent addressed to the State Police
Chief, District Election Officers,
District Police Chiefs and City Police
Commissioners
Annexure-R1(b) The true copy of letter No.B5/44/2024-
& connected cases
2025:KER:94084
SEC dated 12-11-2025 issued by the 2nd
Respondent to the District Election
Officers
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45695 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
02-12-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 5TH RESPONDENT
Exhibit P2 TRUE COPY OF THE SCREENSHOT OF THE EMAIL
PAGE
Exhibit P3 TRUE COPY OF THE LIST OF PERSONS OF
VARIOUS WARD NO.28 OF PAYYANUR
MUNICIPALITY SUBMITTED BY THE PETITIONER
BEFORE THE 3RD & 5TH RESPONDENTS
Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED
02-12-2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P5 A COPY OF THE SAID REPRESENTATION IS
SENT VIA EMAIL TO THE 3RD RESPONDENT ON
03-12-2025. TRUE COPY OF THE SCREENSHOT
OF THE EMAIL PAGE
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45703 OF 2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION NIL
SUBMITTED TO THE 2ND RESPONDENT
Exhibit P2 TRUE COPY OF THE ACKNOWLEDGMENT DATED
29-11-2025 ISSUED BY THE 2ND RESPONDENT
Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 8-12-
2020 IN W.P.(C) NO. 27237 OF 2020 OF
THIS HONOURABLE COURT
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45705 OF 2025
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF THE REPRESENTATION DATED
01-12-2025 MADE TO DIST.POLICE
CHIEF,KANNUR CITY BY THE PETITIONER .
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45718 OF 2025
PETITIONER EXHIBITS
Exhibit P1. TRUE COPY OF THE REPRESENTATION DATED
28.11.2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
Exhibit P2. TRUE COPY OF THE APPLICATION DATED
29.11.2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT FOR
IMPLEMENTATION OF VIDEOGRAPHY FACILITY
IN THE POLLING STATION
Exhibit P3. TRUE COPY OF THE RECEIPT OF
ACKNOWLEDGMENT DATED 26.11.2025 ISSUED
BY THE OFFICE OF THE 7TH RESPONDENT ON
RECEIVING COMPLAINT SUBMITTED BY THE
PETITIONER
Exhibit P4. TRUE COPY OF THE RECEIPT OF
ACKNOWLEDGMENT DATED 29.11.2025 ISSUED
BY THE OFFICE OF THE 6TH RESPONDENT ON
RECEIVING COMPLAINT SUBMITTED BY THE
PETITIONER
Exhibit P5. TRUE COPY OF THE RECEIPT OF
ACKNOWLEDGMENT DATED 29.11.2025 ISSUED
BY THE OFFICE OF THE 5TH RESPONDENT ON
RECEIVING COMPLAINT SUBMITTED BY THE
PETITIONER
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45727 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED
02.12.2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT ALONG WITH
ACKNOWLEDGEMENT RECEIPT.
Exhibit P2 A TRUE COPY OF THE COMMUNICATION NO.
447/2007-PLN/IV DATED 17.01.2007 ISSUED
BY THE ELECTION COMMISSION OF INDIA.
& connected cases
2025:KER:94084
APPENDIX OF WP(C) NO. 45763 OF 2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED
01-12-2025 SUBMITTED BY THE 1ST
PETITIONER TO THE 3RD RESPONDENT
Exhibit P2 . A TRUE COPY OF THE REPRESENTATION
DATED 01-12-2025 SUBMITTED BY THE 1ST
PETITIONER TO THE 5TH RESPONDENT
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 2ND
PETITIONER TO THE 3RD RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 2ND
PETITIONER TO THE 5TH RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P5 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 2ND
PETITIONER TO THE 6TH RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P6 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 3RD
PETITIONER TO THE 3RD RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P7 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 3RD
PETITIONER TO THE 5TH RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P8 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 3RD
PETITIONER TO THE 6TH RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P9 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 4TH
PETITIONER TO THE 3RD RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P10 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 4TH
PETITIONER TO THE 5TH RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P11 A TRUE COPY OF THE REPRESENTATION DATED
25-11-2025 SUBMITTED BY THE 4TH
PETITIONER TO THE 6TH RESPONDENT ALONG
& connected cases
2025:KER:94084
WITH THE RECEIPT
Exhibit P12 A TRUE COPY OF THE REPRESENTATION DATED
28-11-2025 SUBMITTED BY THE 5TH
PETITIONER TO THE 3RD RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P13 A TRUE COPY OF THE REPRESENTATION DATED
28-11-2025 SUBMITTED BY THE 5TH
PETITIONER TO THE 5TH RESPONDENT ALONG
WITH THE RECEIPT
Exhibit P14 A TRUE COPY OF THE REPRESENTATION DATED
28-11-2025 SUBMITTED BY THE 5TH
PETITIONER TO THE 6TH RESPONDENT
