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Kerala High Court
Vimalchand A.V vs Vidya Pracharanam Private Limited ... on 8 December, 2025
2025:KER:94858
WP(C) NO. 39616 OF 2025 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 8TH DAY OF DECEMBER 2025 / 17TH AGRAHAYANA,
1947
WP(C) NO. 39616 OF 2025
PETITIONERS:
1 VIMALCHAND A.V
AGED 65 YEARS
S/O. V. ACHUTHAN PILLAI, THAZHATHOTTATH, PRAYAR
NORTH, PRAYAR P.O., ALAPPUZHA, PIN - 690547.
2 V. RAJAN PILLAI
AGED 65 YEARS
S/O. VASUDEVEN PILLAI, EXECUTIVE MEMBER,
PARABRAHMA VILASAM N.S.S KARAYOGAM, PRAYAR
NORTH, PRAYAR P.O, OCHIRA, ALAPPUZHA,
PIN - 690547.
3 ASHARATHI
AGED 57 YEARS
W/O.RAJENDRAKUMAR.G, MANJADA PRAYAR NORTH,
PRAYAR P.O, ALAPPUZHA, PIN - 690547.
4 K. RAMAN PILLAI
AGED 79 YEARS
S/O. KUNJIKRISHNA PILLAI, THUSHARA, PRAYAR
NORTH, PRAYAR P.O, ALAPPUZHA, PIN - 690547.
5 V. SREEKUMAR
AGED 63 YEARS
S/O. VASUDHEVA KURUP, KAILAS, PRAYAR NORTH,
PRAYAR P.O, ALAPPUZHA, PIN - 690547.
6 GAYATHRI DEVI.N.P
AGED 43 YEARS
D/O. NARAYANAN NAIR, ANILBHVANAM, PRAYAR NORTH,
2025:KER:94858
WP(C) NO. 39616 OF 2025 2
PRAYAR P.O, ALAPPUZHA., PIN - 690547.
7 A JAYANTHAKUMAR
AGED 61 YEARS
S/O.ANANTHAN PILLAI, AMRUTHESWARI, PRAYAR NORTH,
PRAYAR P.O, ALAPPUZHA, KERALA, PIN - 690547.
8 GEETHA MOHAN
AGED 71 YEARS
D/O. SIVARAMAN NAIR, PARETHU (VISAKAM), PRAYAR
NORTH, PRAYAR P.O ALAPPUZHA, KERALA,
PIN - 690547.
9 SARASWATHI AMMA
AGED 80 YEARS
W/O. RADHAKRISHNA KURUP (LATE), MAVANNOR,
CHANGANKULANGARA, VAVVAKKAVU P.O., KOLLAM,
PIN - 690528.
0 PROF. S PREMACHANDRA PANICKER
AGED 69 YEARS
S/O. SUKUMARA PILLAI, ANAKLATTIL AKSHAYA
KARUVATTA NORTH P.O, ALAPPUZHA, PIN - 690517.
11 E.PREMAKUMARI
AGED 73 YEARS
W/O. BALAKRISHNAN NAIR, KANJAPPALLIL, KOVOOR,
ARINALLOR P.O., KOLLAM, PIN - 690538.
12 G JAYAKUMAR
AGED 65 YEARS
S/O. GOPALA PILLAI, 74, PINE SFS CITY SCRAPES,
TC 782/2014, ARAPPURA ROAD, PTP NAGAR,
THIRUVANANTHAPURAM, PIN - 695038.
13 C. VIJAYAMMA
AGED 77 YEARS
D/O. CHELLAPPAN PILLAI, POKKATTU VEEDU, PELA
P.O, ALAPPUZHA, KERALA, PIN - 690103.
14 B.GOPAKUMAR
AGED 60 YEARS
S/O. BALAKRISHNAN NAIR, PAZHOOR VEEDU PRAYAR
NORTH, PRAYAR P.O., ALAPPUZHA, PIN - 690547.
2025:KER:94858
WP(C) NO. 39616 OF 2025 3
BY ADV SRI.R.SURENDRAN
RESPONDENTS:
1 VIDYA PRACHARANAM PRIVATE LIMITED (CIN:
U80301KL1948PTC001326)
REGISTERED OFFICE: PRAYAR NORTH, OCHIRA,
ALAPPUZHA, REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 690547.
2 P. BALACHANDRAN
AGED 68 YEARS
S/O. PADMANABHAN NAIR, MANNARAMEENATHU PRAYAR
NORTH, PRAYAR P.O, ALAPPUZHA, PIN - 690547.
3 USHA THRIVIKRAMAN NAIR
AGED 60 YEARS
D/O. THRIVIKRAMAN NAIR, USHUS, WEST FORT,
MAVELIKARA, ALAPPUZHA, PIN - 690101.
4 ASOK KUMAR RAMAKRISHNA NAIR
AGED 64 YEARS
S/O. RAMAKRISHNAN NAIR, R.K.NILAYAM, MUTTOM P.O.
ALAPPUZHA, PIN - 690511.
5 RENJITH MADHAVA KURUP,
AGED 57 YEARS
S/O. MADHAVAKURUP, NILAKKILETHU, PRAYAR NORTH,
PRAYAR P.O, ALAPPUZHA, PIN - 690547.
6 SAVITHA RAGHU
AGED 55 YEARS
D/O SIVARAMAN NAIR, PARETHU, PRAYAR NORTH,
PRAYAR P.O, ALAPPUZHA, PIN - 690547.
7 VENUGOPAL PRASANNAKUMARI KRISHNAPILLAI
AGED 62 YEARS,
S/O. KRISHNA PILLAI, LEKSHMI VILASAM, PRAYAR
NORTH, PRAYAR P.O, ALAPPUZHA, PIN - 690547.
8 THE REGISTRAR OF COMPANIES, KERALA &
2025:KER:94858
WP(C) NO. 39616 OF 2025 4
LAKSHADWEEP,
COMPANY LAW BHAVAN, BMC ROAD, THRIKKAKARA,
ERNAKULAM, PIN - 682021.
BY ADVS.
SRI.P.G.CHANDAPILLAI ABRAHAM
SRI.ISAAC THOMAS
SHRI.JOHN VITHAYATHIL
OTHER PRESENT:
CGC- SRI.J RAMKUMAR
DSGI- SMT.O.M.SHALINA
R1 & R2 JOSEPH KODIYANTHRA
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.12.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2025:KER:94858
WP(C) NO. 39616 OF 2025 5
VIJU ABRAHAM, J.
...................................................
W.P.(C) No.39616 of 2025
.....................................................
Dated this the 8th day of December, 2025
JUDGMENT
Two reliefs have been sought in this writ petition. One
has already been granted by an interim order of this Court. The
second relief is for the grant of a reasonable time, for the
petitioners to approach the National Company Law Tribunal,
Kochi Bench to challenge the actions of the respondents
evidenced by Ext.P1. It is seen that the petitioners have
already moved the National Company Law Tribunal, Kochi
Bench, by filing Petition No.CP(C/ACT)/39/KOB/2025.
In the light of the above development, nothing
survives in this writ petition and the same is accordingly
closed.
Sd/-
VIJU ABRAHAM
JUDGE
DSV/8.12.2025
2025:KER:94858
APPENDIX OF WP(C) NO. 39616 OF 2025
PETITIONER'S EXHIBITS
Exhibit P-1 TRUE COPIES OF E-FORM PAS-3 FILED UNDER
SRNS AB6632593 AND AB6656104 RELATING
TO ALLOTMENT OF SHARES DATED 29.07.2025
AND 16.08.2025
Exhibit P-2 TRUE COPY OF LIST OF SHAREHOLDERS
SHOWING THE SHAREHOLDING POSITION OF
PETITIONERS
Exhibit P-3 TRUE COPY OF THE COMPLAINT FILED BY THE
PETITIONERS BEFORE RESPONDENT NO. 8 ON
23-09-2025 THROUGH EMAIL
Exhibit P-4 TRUE COPY OF THE NOTICE DATED 25-9-2025
ISSUED BY R-8 UNDER SECTION 206 OF THE
COMPANIES ACT, 2013 TO THE RESPONDENTS
THROUGH EMAIL
Exhibit P-5 TRUE COPY OF THE EMAIL DATED 06.10.2025
ISSUED BY THE R-8 FORWARDING THE
RESPONDENTS' CLARIFICATION DATED
29.09.2025 AND SEEKING FURTHER RESPONSE
FROM THE PETITIONERS
Exhibit P-6 TRUE COPY OF THE EMAIL SENT ON
09.10.2025 WITH CLARIFICATION/REPLY
SUBMITTED BY THE PETITIONERS BEFORE R-8
Exhibit P-7 TRUE COPY OF THE NOTICE OF AGM DATED
03.10.2025
Exhibit P-8 COPY OF THE CALENDER OF HON'BLE NCLT
KOCHI BENCH
