Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Jaimon Varghese vs The Station House Officer
2025 Latest Caselaw 3517 Ker

Citation : 2025 Latest Caselaw 3517 Ker
Judgement Date : 14 August, 2025

Kerala High Court

Jaimon Varghese vs The Station House Officer on 14 August, 2025

                                                       2025:KER:61312
W.P.(C) No. 22774 of 2025
                                      -1-



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

             THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

   THURSDAY, THE 14TH DAY OF AUGUST 2025 / 23RD SRAVANA, 1947

                            WP(C) NO. 22774 OF 2025

PETITIONER:

              JAIMON VARGHESE,
              AGED 52 YEARS, S/O VARGHESE,
              RESIDING AT KALLANKOORIYIL HOUSE,
              POTHANICAD PANCHAYAT, POTHANICAD P.O.,
              POTHANICADU KARA, POTHANICAD VILLAGE,
              KOTHAMANGALAM TALUK,
              ERNAKULAM DISTRICT, PIN-686671

              BY ADVS.
              SRI.ALIAS M.CHERIAN
              SRI.K.M.RAPHY
              SHRI.BRISTO S PARIYARAM
              SMT.MINNU DARWIN
              SMT.RESHMA RAJESH



RESPONDENTS:

      1       THE STATION HOUSE OFFICER,
              TRIPUNITHURA POLICE STATION,
              TRIPUNITHURA, ERNAKULAM DISTRICT,
              PIN-682301

      2       PREMAN P.L.,
              AGED 50 YEARS, S/O LAKSHMANAN,
              RESIDING AT PEEDIYEKKAL HOUSE,
              NEAR R.L.V COLLEGE,NADAMA,
              THRIPUNITHURA, ERNAKULAM, PIN-682031
                                                      2025:KER:61312
W.P.(C) No. 22774 of 2025
                                  -2-

      3       BABY RENJINI V.R.,
              AGED 53 YEARS, D/O. RAMAN,
              RESIDING AT VADAKKEMADAMBIYIL HOUSE,
              THEKKUMBHAGOM DESOM, THRIPUNITHURA P.O.,
              THEKKUMBHAGAM VILLAGE, KANAYANNOOR TALUK,
              PIN-682301

      4       SASIKALA V.R.,
              AGED 61 YEARS, D/O. RAMAN,
              RESIDING AT VADAKKEMADAMBIYIL HOUSE,
              THEKKUMBHAGOM DESOM, THRIPUNITHURA P.O.,
              THEKKUMBHAGAM VILLAGE,
              KANAYANNOOR TALUK, PIN-682301

      5       VISHNU PREMAN,
              AGED 25 YEARS, S/O PREMAN P.L,
              RESIDING AT PEEDIYEKKAL HOUSE,
              NEAR R.L.V COLLEGE,NADAMA,
              THRIPUNITHURA, ERNAKULAM, PIN-682031

      6       HDFC BANK LIMITED,
              BRANCH OFFICE AT HDFC HOUSE,
              DOOR. NO. 39/6457 OF COCHIN CORPORATION,
              RAVIPURAM JUNCTION, M.G ROAD,
              TRIKKANARVATTOM DESOM, PERUMANOOR P.O.,
              ERNAKULAM, PIN-682015
              REPRESENTED BY ITS MANGER

              BY ADVS.
              SRI.K.MOHAMMED RAFEEQ
              SMT.S.AMBILY, STANDING COUNSEL
              SRI.BIBIN MATHEW
              SMT.VISHNUMAYA ANANDAN
              SHRI.SONYMON ANTONY
              SMT.SHIFANA M.
              SHRI.ABHIJITH P.A.
              SRI.SAJI THOMAS
              SRI.K.K.CHANDRAN PILLAI (SR.)

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
14.08.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                              2025:KER:61312
W.P.(C) No. 22774 of 2025
                                      -3-



                        MOHAMMED NIAS C.P., J.
                 ----------------------------------------------
                        W.P.(C) No. 22774 of 2025
                 ----------------------------------------------
                 Dated this the 14th day of August, 2025

                                 JUDGMENT

The writ petition is filed seeking the 1st respondent - Station

House Officer, Thripunithura, to provide adequate police protection to

the petitioner to possess, enjoy and carry out works in the property

covered by Ext.P1 sale certificate, from the threat and obstruction

caused by respondents 2 to 5, who were the original borrowers.

2. Taking note of the fact that Ext.P1 sale certificate is already

issued to the petitioner by the 6th respondent Bank, respondents 2 to 5

cannot obstruct any activity carried out by the petitioner on the

strength of Ext.P1 sale certificate issued.

Accordingly, it is ordered that in case there is any obstruction

from respondents 2 to 5, the petitioner may approach the 1 st

respondent, who will afford adequate protection against any overt act

of respondents 2 to 5. It is made clear that this judgment will not 2025:KER:61312

prevent respondents 2 to 5 from challenging the sale in a manner

known to law, and will also not affect any of the contentions of the

parties in the pending Securitisation Application.

The Writ petition is disposed of as above.

Sd/-

MOHAMMED NIAS C.P. JUDGE bpr 2025:KER:61312

APPENDIX OF WP(C) 22774/2025

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE SALE CERTIFICATE NO.

876/1/2025 DATED 28/04/2025 REGISTERED IN THE SUB REGISTRY OFFICE, TRIPUNITHURA.

Exhibit P2 TRUE COPY OF THE ORDER DATED 30/03/2021 ISSUED BY THE ADDITIONAL CHIEF JUDICIAL MAGISTRATE COURT, ERNAKULAM.

Exhibit P3 TRUE COPY OF THE REVENUE TAX RECEIPT NO.

KL07020603707/2025 DATED 05/06/2025

Exhibit P4 TRUE COPY OF THE REVENUE TAX RECEIPT NO.

KL07020603709/2025 DATED 05/06/2025.

Exhibit P5 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043069 DATED 11/06/2025.

Exhibit P6 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043070 DATED 11/06/2025.

Exhibit P7 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043071 DATED 11/06/2025.

Exhibit P8 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043072 DATED 11/06/2025.

Exhibit P9 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043073 DATED 11/06/2025

Exhibit P10 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043074 DATED 11/06/2025.

Exhibit P11 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043080 DATED 11/06/2025.

Exhibit P12 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043307 DATED 11/06/2025.

Exhibit P13 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043309 DATED 11/06/2025.

2025:KER:61312

Exhibit P14 TRUE COPY OF BUILDING CERTIFICATE ID NO.

30194010043972 DATED 11/06/2025.

Exhibit P15 TRUE COPY OF COMPLAINT DATED 14/06/2025 SUBMITTED BEFORE THE 1ST RESPONDENT.

Exhibit P16 TRUE COPY OF THE RECEIPT DATED 14/06/2025 ISSUED FROM TRIPUNITHURA POLICE STATION.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter