Corporate Manager vs The State Of Kerala
2025 Latest Caselaw 3398 Ker

Kerala High Court

Corporate Manager vs The State Of Kerala on 12 August, 2025

Author: T.R.Ravi

Bench: T.R.Ravi

                                                    2025:KER:60410
WP(C) NO. 26605 OF 2025

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              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                THE HONOURABLE MR. JUSTICE T.R.RAVI

   TUESDAY, THE 12TH DAY OF AUGUST 2025 / 21ST SRAVANA, 1947

                          WP(C) NO. 26605 OF 2025

PETITIONER:

            CORPORATE MANAGER
            CORPORATE EDUCATIONAL AGENCY, ARCH DIOCESE OF
            VERAPOLY, REP. BY POWER OF ATTORNEY HOLDER REV. FR
            JAYAN PAYYAMPILLY, S/O TOMY P X, RESIDING AT ST
            ALBERTS' HIGH SCHOOL CAMPUS ERNAKULAM,
            PIN - 682018.

            BY ADVS.
            SRI.M.A.FAYAZ
            SMT.M.VISHNUPRIYA
            SMT.C.B.ABHINAVA



RESPONDENTS:

     1      THE STATE OF KERALA
            REPRESENTED BY SECRETARY TO THE GOVERNMENT GENERAL
            EDUCATION DEPARTMENT THIRUVANANTHAPURAM,
            PIN - 695001.

     2      THE DIRECTOR OF GENERAL EDUCATION
            O/O THE DIRECTOR OF GENERAL EDUCATION JAGATHI,
            THIRUVANANTHAPURAM, PIN - 695014.

     3      DISTRICT EDUCATIONAL OFFICER
            O/O THE DISTRICT EDUCATIONAL OFFICER ERNAKULAM,
            PIN - 682011.
                                                           2025:KER:60410
WP(C) NO. 26605 OF 2025

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     4       DISTRICT EDUCATIONAL OFFICER
             O/O THE DISTRICT EDUCATIONAL OFFICER ALUVA,
             PIN - 683101.

     5       ASSISTANT EDUCATIONAL OFFICER
             O/O THE ASSISTANT EDUCATIONAL OFFICER ERNAKULAM,
             PIN - 683101.

     6       ASSISTANT EDUCATIONAL OFFICER
             O/O THE ASSISTANT EDUCATIONAL OFFICER VYPIN,
             PIN - 682011.

     7       ASSISTANT EDUCATIONAL OFFICER
             O/O THE ASSISTANT EDUCATIONAL OFFICER ALUVA,
             PIN - 682502.

     8       ASSISTANT EDUCATIONAL OFFICER
             O/O THE ASSISTANT EDUCATIONAL OFFICER
             THRIPUNITHURA, PIN - 682301.

     9       ASSISTANT EDUCATIONAL OFFICER
             O/O THE ASSISTANT EDUCATIONAL OFFICER NORTH
             PARAVUR, PIN - 683513.

     0       SUB REGIONAL EMPLOYMENT OFFICER
             SPECIAL EMPLOYMENT EXCHANGE FOR DIFFERENTLY ABLED
             CIVIL STATION KAKKANAD, PIN - 682030.

             SMT. PARVATHY KOTTOL, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   12.08.2025,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                             2025:KER:60410
WP(C) NO. 26605 OF 2025

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                               T.R. RAVI, J.
               --------------------------------------------
                   W.P.(C) No.26605 of 2025
                   --------------------------------------------
              Dated this the 12th day of August, 2025

                              JUDGMENT

The request of the petitioner is for a direction to

respondents 3 to 9 to approve the appointments of the

teachers which have been made as per Exts.P2, P4, P6, P8,

P10, P12, P14, P16, P18, P20, P22, P24, P26, P28, P30, P32,

P34, P36, P38, P40, P42, P44, P46 and P48 appointment

orders. Seeking the relief the petitioner has preferred Ext.P58

revision before the 1st respondent and seeks early disposal of

the same.

2. The Government Pleader submitted that

sufficient time would be required since reports will have to be

called for from respondents 3 to 9.

In the above circumstances, this writ petition is

disposed of, directing the 1st respondent to consider and pass 2025:KER:60410 WP(C) NO. 26605 OF 2025

orders on Ext.P58 after hearing the petitioner and after

calling for necessary reports at the earliest, at any rate, within

six months from the date of receipt of a copy of this judgment.

Sd/-

T.R.RAVI JUDGE mpm 2025:KER:60410 WP(C) NO. 26605 OF 2025

APPENDIX OF WP(C) 26605/2025

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE MINORITY CERTIFICATE ISSUED TO THE SCHOOLS UNDER THE PETITIONER'S MANAGEMENT DATED 14.07.2011. Exhibit P2 TRUE COPY OF THE APPOINTMENT ORDER IN RESPECT OF SMT LIZY THOMAS DATED 18.10.2022.

Exhibit P3 TRUE COPY OF THE ORDER NO B1/42319/2022 DATED 04.04.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF SMT LIZY THOMAS. Exhibit P4 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT RINCY ELIYAS DATED 04.09.2023.

Exhibit P5 TRUE COPY OF ORDER NO D/55785/2023 DATED 03.06.2024 ISSUED BY THE 8TH RESPONDENT. Exhibit P6 TRUE COPY OF THE APPOINTMENT ORDER DATED 05.09.2023 ISSUED IN RESPECT OF SMT MINNU EARNEST ARAKKAL.

Exhibit P7 TRUE COPY OF THE ORDER NO B1/53577/2023 DATED 24.04.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF SMT MINNU EARNEST ARAKKAL.

Exhibit P8 TRUE COPY OF THE APPOINTMENT ORDER IN RESPECT OF SMT GLANCY JOHN PINHERO DATED 08.09.2023.

Exhibit P9 TRUE COPY OF THE ORDER NO B/54969/2023 DATED 21.05.2024 ISSUED BY THE 6TH RESPONDENT IN RESPECT OF SMT GLANCY JOHN PINHERO.

Exhibit P10 TRUE COPY OF THE APPOINTMENT ORDER IN RESPECT OF SMT APZA ANNIE AS UPST W.E.F 12.09.2023.

Exhibit P11 TRUE COPY OF THE ORDER NO B/54970/2023 DATED 20.05.2024 ISSUED BY THE 6TH RESPONDENT IN RESPECT OF SMT APZA ANNIE.

2025:KER:60410 WP(C) NO. 26605 OF 2025

Exhibit P12 TRUE COPY OF THE APPOINTMENT ORDER IN RESPECT OF SRI ANTONY PRINSON DATED 13.09.2023.

Exhibit P13 TRUE COPY OF ORDER NO B/55118/2023 DATED 22.05.2024 ISSUED BY THE 6TH RESPONDENT. Exhibit P14 TRUE COPY OF THE APPOINTMENT ORDER IN RESPECT OF SMT SIJA TRESA XAVIER DATED 21.01.2022.

Exhibit P15 TRUE COPY OF ORDER NO D/24912/2022 DATED 15.04.2024 ISSUED BY THE 8TH RESPONDENT.

Exhibit P16               TRUE COPY OF THE APPOINTMENT ORDER IN
                          RESPECT   OF   SMT  SOUMYA    P   D   DATED
                          01.06.2023.
Exhibit P17               TRUE COPY OF ORDER NO B1/47015/2023 DATED

22.03.2024 ISSUED BY THE 3RD RESPONDENT. Exhibit P18 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT MILDAMOL T M DATED 01.06.2023.

Exhibit P19 TRUE COPY OF ORDER NO C/45273/2023/D.DIS DATED 25.05.2024 ISSUED BY THE 6TH RESPONDENT.

Exhibit P20 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT SHARON K L DATED 01.06.2023.

Exhibit P21 TRUE COPY OF ORDER NO B1/47011/2023 DATED 01.04.2024 ISSUED BY THE 3RD RESPONDENT IN RESPECT OF SMT SHARON K L. Exhibit P22 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE PETITIONER IN RESPECT OF SMT JITHY P GEORGE W.E.F 01.06.2023.

Exhibit P23 TRUE COPY OF ORDER NO B1/47014/2023 DATED 22.03.2024 ISSUED BY THE 3RD RESPONDENT. Exhibit P24 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT RINTU MARY C A ISSUED BY THE PETITIONER HEREIN DATED 01.06.2023.

Exhibit P25 TRUE COPY OF ORDER NO D/45688/2023 DATED 14.05.2024 ISSUED BY THE 8TH RESPONDENT.

2025:KER:60410 WP(C) NO. 26605 OF 2025

Exhibit P26 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT MARY ALISHA FIGERADO BY THE PETITIONER HEREIN DATED 15.07.2021. Exhibit P27 TRUE COPY OF ORDER NO.C/54370/2023 DATED 10.01.2024 ISSUED BY THE 6TH RESPONDENT IN RESPECT OF SMT MARY ALISHA FIGERADO. Exhibit P28 TRUE COPY OF APPOINTMENT ORDER ISSUED IN RESPECT OF SMT REMYA E A DATED 01.06.2023 ISSUED BY THE PETITIONER.

Exhibit P29 TRUE COPY OF ORDER NO E/50290/2023 DATED 05.06.2024 ISSUED BY THE 9TH RESPONDENT HEREIN IN RESPECT OF SMT REMYA E A. Exhibit P30 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT MARY JEEMOL P J DATED 01.06.2023 ISSUED BY THE PETITIONER. Exhibit P31 TRUE COPY OF ORDER NO C/45238/2023 DATED 05.03.2024 ISSUED BY THE 6TH RESPONDENT. Exhibit P32 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE PETITIONER IN RESPECT OF SMT ELIZABETH SONIYA E S DATED 01.06.2023. Exhibit P33 TRUE COPY OF ORDER NO C/45237/2023 DATED 05.03.2024 ISSUED BY THE 6TH RESPONDENT IN RESPECT OF SMT ELIZABETH SONIYA E S. Exhibit P34 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE PETITIONER IN RESPECT OF SMT JOLLY P J DATED 01.06.2023.

Exhibit P35 TRUE COPY OF ORDER NO D/45690/2023 DATED 17.05.2024 ISSUED BY THE 8TH RESPONDENT. Exhibit P36 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT LINI P T DATED 01.06.2023 BY THE PETITIONER HEREIN. Exhibit P37 TRUE COPY OF ORDER NO D/45691/2023 DATED 09.05.2024 ISSUED BY THE 8TH RESPONDENT. Exhibit P38 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE PETITIONER IN RESPECT OF SMT SHEEBA THOMAS DATED 01.06.2023. Exhibit P39 TRUE COPY OF ORDER NO D/45369/2023 DATED 26.02.2024 ISSUED BY THE 7TH RESPONDENT.

2025:KER:60410 WP(C) NO. 26605 OF 2025

Exhibit P40 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE PETITIONER IN RESPECT OF SMT JINITHA K J DATED 01.06.2023. Exhibit P41 TRUE COPY OF ORDER NO D/45689/2023 DATED 17.05.2024 ISSUED BY THE 8TH RESPONDENT IN RESPECT OF SMT JINITHA K J.

Exhibit P42 TRUE COPY OF THE APPOINTMENT ORDER ISSUED BY THE PETITIONER IN RESPECT OF SMT NEENU DEVASSY DATED 29.08.2024.

Exhibit P43 TRUE COPY OF ORDER NO D/772797/2024 DATED 24.02.2025 ISSUED BY THE 8TH RESPONDENT IN RESPECT OF SMT NEENU DEVASSY. Exhibit P44 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT RASHIDA T A DATED 12.09.2023 ISSUED BY THE PETITIONER. Exhibit P45 TRUE COPY OF ORDER NO B/707897/2024 DATED 06.09.2024 ISSUED BY THE 5TH RESPONDENT. Exhibit P46 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT NASEEHA V M DATED 26.09.2023.

Exhibit P47 TRUE COPY OF ORDER NO C/55724/2023/D.DIS DATED 19.12.2024 ISSUED BY THE 6TH RESPONDENT.

Exhibit P48 TRUE COPY OF THE APPOINTMENT ORDER ISSUED IN RESPECT OF SMT AMBILY K K BY THE PETITIONER W.E.F 27.09.2023. Exhibit P49 TRUE COPY OF THE ORDER NO D/55780/2023 DATED 15.06.2024 ISSUED BY THE 8TH RESPONDENT.

Exhibit P50 TRUE COPY OF THE ORDER NO.B1/708546/2024 DATED 29.04.2024 ISSUED BY THE 3RD RESPONDENT.

Exhibit P51 TRUE COPY OF LETTER DATED 01.11.2023 INTIMATING THE POSTS SET APART FOR APPOINTING PWD CANDIDATE ISSUED BY THE PETITIONER.

Exhibit P52 TRUE COPY OF RELEVANT EXTRACT OF REQUISITION SUBMITTED BEFORE THE 10TH RESPONDENT FOR PWD CANDIDATES 2025:KER:60410 WP(C) NO. 26605 OF 2025

DATED 27.02.2023.

Exhibit P53 TRUE COPY OF THE RECEIPTS ISSUED BY THE 10TH RESPONDENT FOR THE REQUISITION RECEIVED FROM THE PETITIONER DATED 14.07.2023, 04.08.2023, 5.10.2023. Exhibit P54 TRUE COPY OF LETTER DATED 29.04.2024 ISSUED BY THE 10TH RESPONDENT. Exhibit P55 TRUE COPY OF THE JUDGMENT IN SLP (C)NO.11373/2024 DATED 04.03.2025/ Exhibit P56 TRUE COPY OF G.O(MS)NO 43/2025/G.EDN DATED 17.03.2025.

Exhibit P57 TRUE COPY OF THE JUDGMENT IN W.P(C)NO.5651/2025 DATED 18.03.2025. Exhibit P58 TRUE COPY OF THE REVISION PETITION BEFORE THE 1ST RESPONDENT DATED 25.04.2025. Exhibit P59 TRUE COPY OF THE JUDGMENT IN W.P(C)NO 44138/2024 DATED 27.02.2025.