Kerala High Court
Dious P. John vs State Of Kerala on 8 August, 2025
Author: T.R.Ravi
Bench: T.R.Ravi
2025:KER:59665
WP(C) NO. 29379 OF 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 8TH DAY OF AUGUST 2025 / 17TH SRAVANA, 1947
WP(C) NO. 29379 OF 2025
PETITIONERS:
1 DIOUS P. JOHN
AGED 47 YEARS
S/O JOHN, HSST (CHEMISTRY),
ST. SEBASTIAN'S HSS, VELIMANAM,
VELIMANAM P.O., IRITTY VIA, KANNUR DISTRICT,
RESIDING AT PADINJAREMURIYIL HOUSE, IRITTY P.O.,
KANNUR DISTRICT, PIN - 670703.
2 ANN MARIA K.
AGED 42 YEARS
D/O K.S. DEVASSIA, HSST (PHYSICS),
ST. SEBASTIAN'S HSS, VELIMANAM,
VELIMANAM P.O., IRITTY VIA, KANNUR DISTRICT,
RESIDING AT POOMALAYIL HOUSE, VELIMANAM P.O.,
KANNUR DISTRICT, PIN - 670704.
3 MANJUSHA KURIAN
AGED 46 YEARS
D/O KURIAN, HSST (PHYSICS),
ST. MARY'S HSS, EDOOR, EDOOR P.O.,
KANNUR DISTRICT, RESIDING AT KANDATHIL HOUSE,
KARIKKOTTAKKARY P.O., IRITTY VIA,
KANNUR DISTRICT, PIN - 670704.
4 SMITHA THOMAS
AGED 43 YEARS
D/O THOMAS, HSST (PHYSICS),
SACRED HEART HSS, ANGADIKADAVU,
KANNUR DISTRICT, RESIDING AT EDATHINAL HOUSE,
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WP(C) NO. 29379 OF 2025
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VELIMANAM P.O., KANNUR DISTRICT,
PIN - 670704.
5 JOSIAMOL JOSEPH
AGED 47 YEARS
D/O JOSEPH, AGED 47 YEARS,
HSST (MATHS) ST. JOSEPH HSS, KUNNOTH,
KUNNOTH P.O., KOOTHUPARAMBA VIA,
KANNUR DISTRICT, RESIDING AT OLICKAL HOUSE,
KELAKAM P.O., PERAVOOR, KOOTHUPARAMBA,
KANNUR DISTRICT, PIN - 670673.
6 SHEEJA GEORGE
AGED 47 YEARS
D/O GEORGE, HSST (MATHS), ST. JUDE'S HSS,
VELLARIKUNDU, VELLARIKUNDU P.O., KASARAGOD
DISTRICT, RESIDING AT ARACKAL HOUSE,
PADIMARUTHU P.O., ODAYAMCHAL,
KASARAGOD DISTRICT, PIN - 671531.
BY ADVS.
SRI.BABU JOSEPH KURUVATHAZHA
SMT.ARCHANA K.S.
SRI.NOEL EALIAS
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 DIRECTOR OF HIGHER SECONDARY EDUCATION
DIRECTORATE OF HIGHER SECONDARY EDUCATION,
HOUSING BOARD BUILDING, SANTHI NAGAR,
THIRUVANANTHAPURAM, PIN - 695001.
3 REGIONAL DEPUTY DIRECTOR
HIGHER SECONDARY EDUCATION, REGIONAL OFFICE,
KANNUR, PIN - 670001
4 CORPORATE MANAGER
CORPORATE EDUCATIONAL AGENCY, ARCHDIOCESE OF
2025:KER:59665
WP(C) NO. 29379 OF 2025
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THALASSERY, SANDESABHAVAN, THALASSERY P.O.,
KANNUR DISTRICT, PIN - 670101
SMT. PARVATHY KOTTOL, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.08.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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WP(C) NO. 29379 OF 2025
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T.R. RAVI, J.
--------------------------------------------
W.P.(C) No.29379 of 2025
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Dated this the 08th day of August, 2025
JUDGMENT
The petitioners have approached the 3 rd respondent by
filing Ext.P13 representation for extending the pay and allowances
due to them in the post of HSST with effect from 27.06.2011, the
date of issuance of Exts.P1 to P6 orders. They seek early disposal
of the same in the light of Ext.P12 order issued by the 3 rd
respondent and Ext.P11 proceedings issued by the 1st respondent.
In view of the limited prayer made, this writ petition is
disposed of directing the 3rd respondent to consider and pass
orders on Ext.P13 representation in the light of Ext.P12 order
issued by the 3rd respondent and Ext.P11 proceedings issued by the
1st respondent, after hearing the petitioners, at the earliest, at any
rate, within two months from the date of receipt of a copy of this
judgment.
Sd/-
T.R.RAVI
JUDGE
mpm
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WP(C) NO. 29379 OF 2025
APPENDIX OF WP(C) 29379/2025
PETITIONERS' EXHIBITS
Exhibit-P1 TRUE COPY OF THE ORDER DATED 27.06.2011
ISSUED BY THE 4TH RESPONDENT, APPOINTING
THE 1ST PETITIONER AS HSST (CHEMISTRY).
Exhibit-P2 TRUE COPY OF THE ORDER DATED 27.06.2011
ISSUED BY THE 4TH RESPONDENT, APPOINTING
THE 2ND PETITIONER AS HSST (PHYSICS).
Exhibit-P3 TRUE COPY OF THE ORDER DATED 27.06.2011
ISSUED BY THE 4TH RESPONDENT, APPOINTING
THE 3RD PETITIONER AS HSST (PHYSICS).
Exhibit-P4 TRUE COPY OF THE ORDER DATED 27.06.2011
ISSUED BY THE 4TH RESPONDENT, APPOINTING
THE 4TH PETITIONER AS HSST (PHYSICS).
Exhibit-P5 TRUE COPY OF THE ORDER DATED 27.06.2011
ISSUED BY THE 4TH RESPONDENT, APPOINTING
THE 5TH PETITIONER AS HSST (MATHS).
Exhibit-P6 TRUE COPY OF THE ORDER DATED 27.06.2011
ISSUED BY THE 4TH RESPONDENT, APPOINTING
THE 6TH PETITIONER AS HSST (MATHS).
Exhibit-P7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE
COURT DATED 19.09.2014 IN W.P.(C)
NO.20849/2013.
Exhibit-P8 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE
COURT DATED 24.07.2015 IN W.P.(C)
NO.22283/2015.
Exhibit-P9 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE
COURT DATED 28.2.2019 IN W.A.
NO.724/2015.
Exhibit-P10 TRUE COPY OF THE ORDER OF THE HON'BLE
SUPREME COURT OF INDIA DATED 30.04.2024
IN SLP(C) NO.18120/2019.
Exhibit-P11 TRUE COPY OF THE PROCEEDING DATED
29.03.2025 OF THE 1ST RESPONDENT
FORWARDED TO THE 2ND RESPONDENT.
Exhibit-P12 TRUE COPY OF THE ORDER DATED 31.05.2025
ISSUED BY THE 3RD RESPONDENT.
Exhibit-P13 TRUE COPY OF THE REPRESENTATION DATED
09.06.2025 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
