Kerala High Court
Sreejith P.J vs Kerala State Road Transport ... on 29 April, 2025
2025:KER:33236
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 29TH DAY OF APRIL 2025 / 9TH VAISAKHA, 1947
WP(C) NO. 16515 OF 2025
PETITIONERS:
1 SREEJITH P.J.,
AGED 46 YEARS
S/O JANARDHANAN NAIR, PUTHUSSERIL HOUSE,
CHANGALAM SOUTH P.O, KOTTAYAM, PIN - 686022
2 SEBASTIAN A.G.,
AGED 47 YEARS
S/O GEORGE, ARASSAR KADAVIL HOUSE, KATTOOR P.O,
KALAVOOR, ALAPPUZHA, PIN - 688522
3 SUNOJ P.S.,
AGED 50 YEARS
S/O SUKUMARAN P G, PATHUCHIRAYIL (H),
PULIKKATTISSERIL HOUSE, KOTTAYAM, PIN - 686015
4 SATHEESH CHANDRAN MOHAN,
AGED 55 YEARS
S/O BHASKARA MENON, MAMBARAMBIL HOUSE, VELOOR
P.O, KOTTAYAM, PIN - 686003
BY ADVS.
K.S.ARUN KUMAR
LAKSHMI T.R.
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS CHAIRMAN AND MANAGING
DIRECTOR, TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM, PIN - 695023
2025:KER:33236
W.P.(C).Nos.16515 and 16597 of 2025
:2:
2 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM, PIN - 695023
3 THE ADDITIONAL LABOUR COMMISSIONER,
CIVIL STATION, KAKKANADU, ERNAKULAM DISTRICT,
PIN - 682030
BY ADVS.
DEEPU THANKAN
P.MOHANDAS(ERNAKULAM)
VINEETHA BOSE(K/001438/2023)
K.SUDHINKUMAR
SABU PULLAN
GOKUL D. SUDHAKARAN
R.BHASKARA KRISHNAN
BHARATH MOHAN
K.P.SATHEESAN (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.04.2025, ALONG WITH WP(C).16597/2025, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:33236
W.P.(C).Nos.16515 and 16597 of 2025
:3:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 29TH DAY OF APRIL 2025 / 9TH VAISAKHA, 1947
WP(C) NO. 16597 OF 2025
PETITIONER:
KERALA STATE ROAD TRANSPORT EMPLOYEES ASSOCIATION
(CITU), REG NO: 40/67, TRIVANDRUM,
REPRESENTED BY ITS SECRETARY, HONEY BALACHANDRAN
AGED 49 YEARSHONEY BALACHANDRAN, S/O
BALACHANDRAN, SREERAGAM, PATHIRAKKAL P.O,
PATHANAPURAM, KOLLAM, PIN - 689695
BY ADVS.
K.S.ARUN KUMAR
LAKSHMI T.R.
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS CHAIRMAN AND MANAGING
DIRECTOR, TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM, PIN - 695023
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM,
PIN - 695023
3 THE ADDITIONAL LABOUR COMMISSIONER (IR)
CIVIL STATION, KAKKANADU, ERNAKULAM DISTRICT,
PIN - 682030
2025:KER:33236
W.P.(C).Nos.16515 and 16597 of 2025
:4:
BY ADVS.
DEEPU THANKAN
P.MOHANDAS(ERNAKULAM)
V.M.KRISHNAKUMAR
VINEETHA BOSE(K/001438/2023)
K.SUDHINKUMAR
SABU PULLAN
GOKUL D. SUDHAKARAN
R.BHASKARA KRISHNAN
BHARATH MOHAN
K.P.SATHEESAN (SR.)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.04.2025, ALONG WITH WP(C).16515/2025, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
2025:KER:33236
W.P.(C).Nos.16515 and 16597 of 2025
:5:
S. MANU, J.
------------------------------------
W.P.(C).Nos.16515 and 16597 of 2025
------------------------------------
Dated this the 29th day of April, 2025
JUDGMENT
Today, when these matters are taken up for
consideration, the learned counsel for the petitioners seek
permission to withdraw these writ petitions.
Therefore, these writ petitions are dismissed as
withdrawn.
sd/-
S.MANU, JUDGE.
Raj.
2025:KER:33236
W.P.(C).Nos.16515 and 16597 of 2025
APPENDIX OF WP(C) 16597/2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE CIRCULAR NO. S001/GL
10/8/2024/ADM-KSRTC-HQ ISSUED BY THE
OFFICE OF THE CHAIRMAN AND MANAGING
DIRECTOR, KERALA STATE ROAD TRANSPORT
CORPORATION DATED 03/04/2025
Exhibit P2 A COPY OF THE OBJECTION SUBMITTED BY
THE KERALA STATE ROAD TRANSPORT
EMPLOYEES ASSOCIATION TO THE ADDITIONAL
LABOUR COMMISSIONER/RETURNING OFFICER
DATED 10/04/2025
Exhibit P3 A COPY OF DATED ORDER NO. LCO-5109/2024
DATED 11/04/2025 ISSUED BY THE
RETURNING OFFICER/ ADDITIONAL LABOUR
COMMISSIONER
Exhibit P4 A COPY OF RELEVANT PARTS OF THE
ATTENDANCE SHEET OF THE BADILI WORKERS
WHO WERE EXEMPTED FROM THE VOTERS LIST
FOR THE LAST 12 MONTHS
2025:KER:33236
W.P.(C).Nos.16515 and 16597 of 2025
APPENDIX OF WP(C) 16515/2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE CIRCULAR NO. S001/GL
10/8/2024/ADM-KSRTC-HQ ISSUED BY THE
OFFICE OF THE CHAIRMAN AND MANAGING
DIRECTOR, KERALA STATE ROAD TRANSPORT
CORPORATION DATED 03/04/2025
Exhibit P2 A COPY OF THE OBJECTION SUBMITTED BY
THE KERALA STATE ROAD TRANSPORT
EMPLOYEES ASSOCIATION TO THE ADDITIONAL
LABOUR COMMISSIONER/RETURNING OFFICER
DATED 10/04/2025
Exhibit P3 A COPY OF DATED ORDER NO. LCO-5109/2024
DATED 11/04/2025 ISSUED BY THE
RETURNING OFFICER/ ADDITIONAL LABOUR
COMMISSIONER
Exhibit P4 A COPY OF RELEVANT PARTS OF THE
ATTENDANCE SHEET OF THE PETITIONERS FOR
THE LAST 12 MONTHS
