Kerala High Court
Arun Raj vs State Of Kerala on 29 April, 2025
2025:KER:33334
WP(C) NO. 17187 OF 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE S.MANU
TUESDAY, THE 29TH DAY OF APRIL 2025 / 9TH VAISAKHA, 1947
WP(C) NO. 17187 OF 2025
PETITIONER(S):
ARUN RAJ
AGED 34 YEARS
S/O.MOHAN RAJ,
JUNIOR LANGUAGE TEACHER (SANSKRIT),
SRI VIDHYADHI RAJA MEMORIAL MODEL HIGHER
SECONDARY SCHOOL AND VOCATIONAL HIGHER SECONDARY
SCHOOL, VENDAR P.O., KOTTARAKKARA, KOLLAM ,
RESIDING AT THUNDIL VEEDU, MANNADY P.O.,
PATHANAMTHITTA, PIN - 691530
BY ADVS.
B.MOHANLAL
P.S.PREETHA
ASWIN V. NAIR
KARTHIK J SEKHAR
ABIJITH M.
AVANI NAIR
JAYAPRABHA ARJUN
PRAVEENA T.
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
GOVERNMENT OF KERALA, JAGATHY P.O.,
THIRUVANANTHAPURAM, PIN - 695014
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WP(C) NO. 17187 OF 2025
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3 THE DEPUTY DIRECTOR OF EDUCATION
OFFICE OF THE 3. THE DEPUTY DIRECTOR OF
EDUCATION, KOLLAM, PIN - 691009
4 THE DISTRICT EDUCATIONAL OFFICER
OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
KOTTARAKKARA P.O., KOLLAM, PIN - 691506
5 THE MANAGER
SRI VIDHYADHI RAJA MEMORIAL MODEL HIGHER
SECONDARY SCHOOL AND VOCATIONAL HIGHER SECONDARY
SCHOOL, VENDAR P.O., KOTTARAKKARA,
KOLLAM, PIN - 691507
SRI.AJITH VISWANATHAN-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.04.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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WP(C) NO. 17187 OF 2025
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JUDGMENT
Petitioner has filed Ext.P13 before the 1 st respondent.
The only relief sought in the writ petition is for a direction to
the 1st respondent to consider Ext.P13 in a time bound
manner. Without entering into the merits of the case, this writ
petition is disposed of, directing the 1st respondent to consider
Ext.P13 in accordance with law and to pass orders within a
period of two months from the date of receipt of a copy of
this judgment. An opportunity of hearing shall be provided to
the petitioner and also to the 5th respondent.
Sd/-
S.MANU
JUDGE
nak
2025:KER:33334
WP(C) NO. 17187 OF 2025
APPENDIX OF WP(C) 17187/2025
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF PROVISIONAL
CERTIFICATE DATED 21/07/2023 ISSUED BY
THE CONTROLLER OF EXAMINATIONS, CENTRAL
SANSKRIT UNIVERSITY DELHI
Exhibit P2 THE TRUE COPY OF THE STATEMENT OF MARK
SHEET FOR PRAKSHASTRI-II YEAR
EXAMINATION 2023 ISSUED BY THE
CONTROLLER OF EXAMINATIONS, CENTRAL
SANSKRIT OF UNIVERSITY, DELHI TO THE
PETITIONER
Exhibit P3 THE TRUE COPY OF THE K-TET CERTIFICATE
DATED 04/08/2023 ISSUED BY THE
DEPARTMENT OF GENERAL EDUCATION TO THE
PETITIONER
Exhibit P4 THE TRUE COPY OF THE APPOINTMENT ORDER
NO:SVM/AO/SM/2023 DATED 07/08/2023
ISSUED BY THE 5TH RESPONDENT MANAGER TO
THE PETITIONER
Exhibit P5 THE TRUE COPY OF PROPOSAL FOR APPROVAL
OF APPOINTMENT OF THE PETITIONER
Exhibit P6 THE TRUE COPY OF THE REVISION DATED
31/01/2024 FILED BY THE PETITIONER
BEFORE THE 1ST RESPONDENT
Exhibit P7 THE TRUE COPY OF THE JUDGMENT DATED
06/02/2024 IN W.P.(C)NO:4519/2024 OF
THIS HON'BLE COURT IS
Exhibit P8 THE TRUE COPY OF THE ORDER G.O.
(RT)NO:4755/2024/G.EDN. DATED
01/08/2024 ISSUED BY THE 1ST RESPONDENT
Exhibit P9 THE TRUE COPY OF THE ORDER G.O.
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WP(C) NO. 17187 OF 2025
(MS)NO:154/2024/G.EDN. DATED 19/12/2024
ISSUED BY THE 1ST RESPONDENT
Exhibit P10 THE TRUE COPY OF THE ORDER
NO:B2/776812/2024 DATED 01/11/2024
ISSUED BY THE 4TH RESPONDENT
Exhibit P11 THE TRUE COPY OF THE ORDER IN SLP (C)
NO:11373/2024 04/03/2025 OF THE HON'BLE
SUPREME COURT OF INDIA
Exhibit P12 . THE TRUE COPY OF THE JUDGMENT IN
W.P(C)NO.36097/2024 DATED 28/3/2025 OF
THIS HON'BLE COURT
Exhibit P13 THE TRUE COPY OF THE APPLICATION DATED
3/4/2025 SUBMITTED BY THE PETITIONER
BEFORE THE GOVERNMENT
