Sivashankaran N vs Marayamuttam Service Co-Operative ...
2025 Latest Caselaw 8300 Ker

Kerala High Court

Sivashankaran N vs Marayamuttam Service Co-Operative ... on 25 April, 2025

                                                                   2025:KER:33085
WP(C) NO. 16840 OF 2025

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                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                     THE HONOURABLE MR. JUSTICE S.MANU

         FRIDAY, THE 25TH DAY OF APRIL 2025 / 5TH VAISAKHA, 1947

                          WP(C) NO. 16840 OF 2025


PETITIONERS:
     1       SIVASHANKARAN N
             AGED 84 YEARS
             S/O LATE NARAYANAN, RESIDING AT NELLUVILA, KODITHARAVEEDU,
             ARIVIPURAM P. O., THIRUVANANTHAPURAM, PIN - 695126

     2       ANILKUMAR S
             AGED 53 YEARS
             S/O SIVASHANKARAN, RESIDING AT NELLUVILA, KODITHARAVEEDU,
             ARIVIPURAM P. O., THIRUVANANTHAPURAM, PIN - 695126

     3       AJITHAKUMARI S
             AGED 52 YEARS
             D/O SIVASHANKARAN, RESIDING AT PLAVILA, PUTHENVEEDU,
             KOCHOTTUKONAM, MARIYAPURAM P. O., THIRUVANANTHAPURAM, PIN
             - 695122

     4       ASHALATHA S
             AGED 49 YEARS
             D/O SIVASHANKARAN, RESIDING AT ANIL BHAVAN, VAZHUTHOOR,
             NEYYATTINKARA, NEYYATTINKARA P. O., THIRUVANANTHAPURAM,
             PIN - 695121


             BY ADVS.
             G.RANJU MOHAN
             K.K.VIJAYAN
             THEERTHA NAIR A.P.
             SREE HARI L.K.
             B.VINOTH

RESPONDENTS:
            MARAYAMUTTAM SERVICE CO-OPERATIVE BANK
            REPRESENTED BY ITS MANAGER, AMARAVILA OTTASEKHARAMANGALAM
            ROAD, NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT, KERALA,
            PIN - 695124



      THIS   WRIT   PETITION   (CIVIL)       HAVING   COME   UP   FOR   ADMISSION   ON

25.04.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                 2025:KER:33085
WP(C) NO. 16840 OF 2025

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                              JUDGMENT

The learned counsel for the petitioners seeks permission to withdraw the writ petition with liberty to file a fresh writ petition.

2. Permission granted. Accordingly, the Writ Petition is dismissed as withdrawn.

Sd/-

S.MANU JUDGE rp 2025:KER:33085 WP(C) NO. 16840 OF 2025

APPENDIX OF WP(C) 16840/2025

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE DEATH CERTIFICATE OF L SUBHADRA DATED 18-09-2018

Exhibit P2 TRUE COPY OF THE AUCTION NOTICE RECEIVED BY THE 1ST PETITIONER DATED 15-03-2025