Citation : 2025 Latest Caselaw 7993 Ker
Judgement Date : 16 April, 2025
2025:KER:32630
WP(C).No.13764 of 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 16TH DAY OF APRIL 2025 / 26TH CHAITHRA, 1947
WP(C) NO. 13764 OF 2025
PETITIONER:
JOSE THOMAS,
AGED 70 YEARS, S/O. C.J. THOMAS, CHALISSERY HOUSE,
EDATHURUTHY DESOM, EDATHURUTHY VILLAGE, KODUNGALLUR
TALUK, THRISSUR DISTRICT - 680 664,
NOW RESIDING AT 12 WOODGLEN PL CHERRYBROOK,
NEW SOUTH WALES 2126, AUSTRALIA REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER, GEROGE THOMAS,
AGED 68 YEARS, S/O.C.J.THOMAS, CHALISSERY HOUSE,
VAZHAKALA VILLAGE,THRIKKAKARA P.O.,
ERNAKULAM DISTRICT, PIN - 682021
BY ADVS.
RINNY STEPHEN CHAMAPARAMPIL
ASHA ELIZABETH MATHEW
NEENA ELISABATH ANTONY
ANN SILLA PRASAD
RESPONDENTS:
1 DEPUTY COLLECTOR (RR),
COLLECTORATE, KAKKANAD, ERNAKULAM, PIN - 682030
2 THE TAHASILDAR (LR),
TALUK OFFICE, KANAYANNUR, ERNAKULAM, PIN - 682011
3 THE VILLAGE OFFICER,
EDAPALLY SOUTH VILLAGE OFFICE, VILLAGE OFFICE ROAD,
VENNALA, ERNAKULAM, PIN - 682028
2025:KER:32630
WP(C).No.13764 of 2025
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BY ADV.
RASHMI K.M. - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.04.2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
2025:KER:32630
WP(C).No.13764 of 2025
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SHOBA ANNAMMA EAPEN, J
------------------------------------------
WP(C) No.13764 of 2025
-----------------------------------------
Dated this the 16th day of April, 2025
JUDGMENT
Today when the matter is taken up for consideration, the learned
counsel for the petitioner submits that he is ready and willing to file Form-5
application before the appropriate authority.
2. It is made clear that if the petitioner files Form-5 application
before the appropriate authority, the same shall be considered within a
period of three months from the date of filing the application and
thereafter, the 1st respondent shall consider Ext.P8 - Form-6 application
after orders are passed in Form-5, within a further period of four months.
Accordingly, the writ petition is disposed of.
Sd/-
SHOBA ANNAMMA EAPEN
JUDGE
ded
2025:KER:32630
APPENDIX OF WP(C) 13764/2025
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE SALE DEED NO.5526/1994
DATED 01/10/1994 OF SRO, EDAPALLY
Exhibit P2 A TRUE COPY OF THE BUILDING TAX RECEIPT DATED 11/02/1994 ISSUED IN THE NAME OF PETITIONER'S PREDECESSOR-IN-TITLE FROM KOCHI MUNICIPAL CORPORATION
Exhibit P3 A TRUE COPY OF THE BUILDING TAX RECEIPT DATED 19/03/1996 ISSUED FROM KOCHI MUNICIPAL CORPORATION
Exhibit P4 A TRUE COPY OF THE BUILDING TAX RECEIPT DATED 16/12/2016 ISSUED FROM KOCHI MUNICIPAL CORPORATION
Exhibit P5 PHOTOGRAPH OF THE PETITIONER'S PROPERTY 02.56 ARES OF LAND COMPRISED IN SURVEY NOS.162/14A-3 (1.31 ARES ) & 162/14A-4 (1.25 ARES) OF EDAPPALLY SOUTH VILLAGE
Exhibit P6 A TRUE COPY OF THE LAND TAX RECEIPT DATED 02/03/2024 ISSUED BY THE 3RD RESPONDENT
Exhibit P7 A TRUE COPY OF THE LAND TAX RECEIPT DATED 04/01/2025 ISSUED BY THE 3RD RESPONDENT
Exhibit P8 A TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER ON 24/02/2025 IN FORM NO.6
Exhibit P9 A TRUE COPY OF THE STATUS OF PETITIONER'S EXHIBIT P8 FORM 6 APPLICATION
Exhibit P10 A TRUE COPY OF THE RELEVANT PAGES OF THE NOTIFIED DATA BANK OF THE KOCHI MUNICIPAL CORPORATION ISSUED ON 22/02/2021 2025:KER:32630
Exhibit P11 A TRUE COPY OF THE JUDGMENT DATED 04/03/2025 OF THIS HON'BLE COURT IN W.P.(C) NO. 8589 OF
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