Aravindakshan vs State Of Kerala
2024 Latest Caselaw 28662 Ker

Kerala High Court

Aravindakshan vs State Of Kerala on 26 September, 2024

                                                       2024:KER:72049

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR. JUSTICE S.MANU

 THURSDAY, THE 26TH DAY OF SEPTEMBER 2024/4TH ASWINA, 1946

                        CRL.MC NO. 1325 OF 2020

  CRIME NO.698/2015 OF Sreekrishnapuram Police Station,

                               Palakkad

        AGAINST   THE    ORDER/JUDGMENT   DATED   IN   CC   NO.699   OF

2016 OF JUDICIAL MAGISTRATE OF FIRST CLASS - I, OTTAPPALAM

PETITIONER:

           ARAVINDAKSHAN,
           AGED 54 YEARS,
           S/O.NARAYANATHARAKAN, 150,KARUNATHODI,
           VELLINEZHATH GRAMA PANCHAYATH,
           THIRUVANANTHAPURAM DISTRICT.

           BY ADVS.
           VISHNU BHUVANENDRAN
           SMT.B.ANUSREE




RESPONDENTS:

    1      STATE OF KERALA,
           REPRESENTED BY THE PUBLIC PROSECUTOR,
           HIGH COURT OF KERALA, ERNAKULAM - 31.

    2      APPUKUTTAN,
           S/O.RAMANKUTTY NAIR, SWARALAYAM,
           KUMARAMPUTHUR, MANNARKKAD,
           SREEKRISHNAPURAM, PALAKKAD.

           BY ADV SRI.R.V.SREEJITH


     THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD ON
 Crl.M.C. No. 1325 of 2020

                                                            2024:KER:72049
                                         2
26.09.2024,       THE       COURT   ON       THE   SAME   DAY   PASSED   THE
FOLLOWING:
 Crl.M.C. No. 1325 of 2020

                                            2024:KER:72049
                               3




                            JUDGMENT

The learned Counsel for the petitioner submitted

that, the petitioner is no more and the charge has abated.

So, the Crl.M.C is closed as infructuous.

Sd/-

S. MANU JUDGE AKH

2024:KER:72049

PETITIONER ANNEXURES

ANNEXURE I CERTIFIED COPY OF THE FIR DATED 14/09/2015.

ANNEXURE II CERTIFIED COPY OF THE FINAL REPORT DATED 29/02/2016.

ANNEXURE III TRUE COPY OF THE I.D.CARD WAS ATTESTED BY THE PETITIONER ON 10/09/2015 BY THE AGRICULTURAL OFFICER,KRISHI BHAVAN, SREEKRISHNAPURAM.

ANNEXURE IV TRUE COPY OF A CERTIFICATE OF APPRECIATION RECENTLY OBTAINED BY THE PETITIONER.

ANNEXURE V TRUE COPY OF THE ORDER IN WPC 607/2019.

ANNEXURE VI TRUE COPY OF THE ORDER IN WPC 31660/2019.