Valsaladevi vs Chithra Raj
2024 Latest Caselaw 28576 Ker

Kerala High Court

Valsaladevi vs Chithra Raj on 25 September, 2024

OP(C) No.30/2024                                 1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                           THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

              Wednesday, the 25th day of September 2024 / 3rd Aswina, 1946

                                   OP(C) NO. 30 OF 2024

           IA 1/2020 IN O.S 489/2020 OF PRINCIPAL MUNSIFF COURT, CHERTHALA.

                           CMA 4/2021 OF SUB COURT, CHERTHALA.

   PETITIONER(S)/ PETITIONER/ RESPONDENT/ PLAINTIFF:

           VALSALADEVI, AGED 66 YEAR, W/O. GOPALAKRISHNA PILLA, NAVANEETHAM
           HOUSE, WARD VII OF CHERTHALA SOUTH PANCHAYATH, CHERTHALA NORTHMURI,
           CHERTHALA TALUK, FROM MAYALIYIL CHENGANNOOR MURI, CHENGANNOOR
           VILLAGE, CHENGANNOOR TALUK, PIN - 688539

   RESPONDENT(S)/ COUNTER PETITIONERS/ APPELLANTS/ DEFENDANTS:

       1. CHITHRA RAJ, AGED 47 YEARS, D/O. RAJAPPAN, CHAITHRAM HOUSE, NEAR
          PALLIPADI, KARAKKATTU P.O., MULAKUZHA VILLAGE, MULAKUZHA PANCHAYATH,
          CHENGANNUR TALUK, PIN - 689 505

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation and implementation of Exhibit P8 judgment dated 31-10-2023
   of the learned Sub Court, Cherthala in CMA No. 04/2021, pending disposal
   of the above OP(Civil).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   19.08.2024 and upon hearing the arguments of M/S, J.OM PRAKASH, T.G.SUNIL
   (PRANAVAM), C.X.ANTONY BENEDICT & EMMANUAL SANJU, Advocates for the
   petitioner and of M/S. JOBY CYRIAC & KURIAN K.JOSE, Advocates for the
   respondents, the court passed the following:

                                          O R D E R

Interim order is extended by one month.

Post on 28/10/2024

Sd/- VIJU ABRAHAM, JUDGE

25-09-2024 /True Copy/ Assistant Registrar