M.Ali Kunju vs K.Salim
2024 Latest Caselaw 28172 Ker

Kerala High Court

M.Ali Kunju vs K.Salim on 24 September, 2024

Author: Amit Rawal

Bench: Amit Rawal

                                                   2024:KER:71240

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

              THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                &

             THE HONOURABLE MR. JUSTICE EASWARAN S.

  TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946

                    CRP(WAKF) NO. 34 OF 2019

        AGAINST THE ORDER/JUDGMENT DATED 17.01.2019 IN OS NO.24

                OF 2018 OF WAKF TRIBUNAL, KOLLAM

REVISION PETITIONERS/2ND & 4TH TO 6TH RESPONDENTS:

    1      M.ALI KUNJU
           AGED 72 YEARS
           S/O. MUHAMMED KUNJU, SULTHANIA MANZIL, KUREEPUZHA.

    2      NAZIMUDEEN,
           S/O. KHALID KUNJU, ALUVILA, PADINJATTATHIL,
           KUREEPUZHA.

    3      MUHAMMED KUNJU
           S/O. JALALUDEEN KOYA, MUTTACHANVILA KAYAL VARATHU,
           KUREEPUZHA.

    4      ABDUL AZEEZ,
           S/O. MYTHEEN KUNJU, MAMACHAZHIKATHU VEEDU,
           KUREEPUZHA.


           BY ADV
           SRI. T.R.RAJAN
 CRP(Wakf) NO. 34 OF 2019                2


                                                                 2024:KER:71240

RESPONDENTS/PETITIONERS, 1ST, 3RD & 7TH RESPONDENTS:

     1       K.SALIM
             AGED 52 YEARS
             S/O. KASSIM KUNJU, MARATHAZHIKATHU VEEDU,
             KUREEPUZHA, PERINADU, KOLLAM, PIN-691 604

     2       IBRAHIM KUTTY,
             AGED 67 YEARS, S/O. KASSIM PILLAI,
             KOTTARATHEKKATHIL, KUREEPUZHA P.O, KOLLAM,
             PIN-691 604

     3       THRIKKADAVOOR KUREEPUZHA MUSLIM JAMA ATH,
             REPRESENTED BY ABU THAHIR, PIN-691 604.

     4       ABU THAHIR,
             S/O. ABDUL MAJEED, CHAMAVILA PADINJATTATHIL,
             KUREEPUZHA, PIN-691 604

     5       THE CHIEF EXECUTIVE OFFICER,
             THE KERALA STATE WAKF BOARD, ERNAKULAM DISTRICT,
             PIN-682 017


             BY ADVS.
             SHRI.T.K.SAIDALIKUTTY, SC
             SRI JAMSHEED HAFIZ, SC WAQF


      THIS    CRP    (WAKF     ACT)     HAVING     BEEN    FINALLY   HEARD    ON
24.09.2024,      THE       COURT   ON       THE   SAME    DAY   DELIVERED    THE
FOLLOWING:
 CRP(Wakf) NO. 34 OF 2019            3


                                                           2024:KER:71240




                                   ORDER

Amit Rawal, J.

The learned counsel for the petitioners submitted that

the matter has become infructuous.

Accordingly, this C.R.P.(Wakf) is dismissed as

infructuous.

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN S. JUDGE AJ