Sooraj J vs State Of Kerala
2024 Latest Caselaw 28130 Ker

Kerala High Court

Sooraj J vs State Of Kerala on 24 September, 2024

                                                    2024:KER:70821

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

 TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946

                    BAIL APPL. NO. 1612 OF 2024

  CRIME NO.193/2023 OF Town North Police Station, Palakkad

        AGAINST THE ORDER/JUDGMENT DATED IN Bail Appl. NO.10092

OF 2023 OF HIGH COURT OF KERALA

PETITIONER/S:

            SOORAJ J
            AGED 31 YEARS
            S/O JAYAPRAKASH, SOORAJ NIVAS PUNUKKANOOR,
            CHERUKARAMOOLA, KOTTAMKARA VILLAGE, PERAMPUZHA
            P.O, KOLLAM., PIN - 691504


            BY ADV C.S.SUMESH


RESPONDENT/S:

    1       STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
            KERALA, ERNAKULAM., PIN - 682031

    2       THE STATION HOUSE OFFICER
            KOLLENGODE POLICE STATION, KOLLENGODE, PALAKKAD
            DISTRICT., PIN - 678506



     THIS    BAIL    APPLICATION    HAVING   BEEN   FINALLY   HEARD
24.09.2024, ALONG WITH Bail Appl NO.1614/2024, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 B.A Nos. 1612 and 1614 of 2024


                                    2
                                                    2024:KER:70821


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

TUESDAY, THE 24TH DAY OF SEPTEMBER 2024 / 2ND ASWINA, 1946

                   BAIL APPL. NO. 1614 OF 2024

 CRIME NO.117/2023 OF Kollengode Police Station, Palakkad

         AGAINST   THE   ORDER/JUDGMENT    DATED   IN   Bail   Appl.

NO.10095 OF 2023 OF HIGH COURT OF KERALA

PETITIONER/S:

            SOORAJ J,AGED 31 YEARS
            S/O JAYAPRAKASH, SOORAJ NIVAS
            PUNUKKANOOR,YCHERUKARAMOOLA, KOTTAMKARA VILLAGE,
            PERAMPUZHA P.O, KOLLAM., PIN - 691504

            BY ADV C.S.SUMESH
RESPONDENT/S:

     1      STATE OF KERALA
            REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
            KERALA, ERNAKULAM., PIN - 682031

     2      THE STATION HOUSE OFFICER
            KOLLENGODE POLICE STATION, KOLLENGODE, PALAKKAD
            DISTRICT., PIN - 678506


     THIS BAIL APPLICATION HAVING BEEN FINALLY HEARD ON
24.09.2024, ALONG WITH Bail Appl NO.1612/2024, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 B.A Nos. 1612 and 1614 of 2024


                                   3
                                                      2024:KER:70821



                                 ORDER

The learned counsel for the petitioner seeks permission to

withdraw these bail applications. Accordingly, these bail

applications are dismissed as withdrawn.

Sd/-

ZIYAD RAHMAN A.A. JUDGE rpk