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Edakkantavida Abdulla vs The Labour Court, Kozhikode
2024 Latest Caselaw 27902 Ker

Citation : 2024 Latest Caselaw 27902 Ker
Judgement Date : 13 September, 2024

Kerala High Court

Edakkantavida Abdulla vs The Labour Court, Kozhikode on 13 September, 2024

Author: Amit Rawal

Bench: Amit Rawal

WA NO. 1042 OF 2024             1             2024:KER:72370




              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                 &

               THE HONOURABLE MR. JUSTICE EASWARAN S.

   FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946

                        WA NO. 1042 OF 2024

        AGAINST THE JUDGMENT DATED 07.02.2024 IN WP(C) NO.38089 OF

                    2022 OF HIGH COURT OF KERALA

APPELLANT(S)/PETITIONERS:

    1       EDAKKANTAVIDA ABDULLA,
            AGED 61 YEARS
            KUTTIYIL (H), PURAMERI PO, VADAKARA,
            KOZHIKODE - 673 503., PIN - 673503

    2       ARAYAVULLATHIL ZEENATH,
            AGED 42 YEARS
            RAMATH HOUSE, PONMERI PO, VADAKARA,
            KOZHIKODE - 673 542., PIN - 673542
    3       KARINGAYIL SHIBU,
            AGED 45 YEARS
            KARINGAYIL HOUSE, THODANNUR PO, VADAKARA,
            KOZHIKODE - 673 541., PIN - 673541
    4       KARINGAYIL ANANDHAN,
            AGED 68 YEARS
            KARINGAYIL HOUSE, THODANNUR PO, VADAKARA,
            KOZHIKODE - 673 541., PIN - 673541
    5       POOTHUTHARAMMAL KUJAMDULLA,
            AGED 73 YEARS
            POOTHUTHARAMMAL HOUSE, PONMERI PO, VADAKARA,
            KOZHIKODE - 673 542,, PIN - 673542
    6       POOTHUTHARAMMAL MUHAMMAD,
            AGED 65 YEARS
            POOTHUTHARAMMAL HOUSE, PONMERI PO, VADAKARA,
            KOZHIKODE - 673 542., PIN - 673543
 WA NO. 1042 OF 2024            2           2024:KER:72370



          THAIKKANDIPOYIL RAMLA,
          AGED 44 YEARS
    7     POOTHUTHARAMMAL HOUSE, PONMERI PO, VADAKARA,
          KOZHIKODE - 673 542., PIN - 673542

    8     POOTHUTHARAMMAL ABDUL LATHEEF,
          AGED 49 YEARS
          RAMATH HOUSE, PONMERI PO, VADAKARA,
          KOZHIKODE -673 542., PIN - 673542

    9     OORALIKKANAVATH AMMAD HAJI,
          AGED 76 YEARS
          EDAKKARATT HOUSE, PONMERI PO, VADAKARA,
          KOZHIKODE 673 542., PIN - 673542

    10    OORALIKKANAVATH SOOPPI HAJI,
          AGED 75 YEARS
          OORALIKKANAVATH HOUSE, PONMERI PO, VADAKARA,
          KOZHIKODE - 673 542 ,, PIN - 673542
    11    M.R. MUHAMMADALI,
          AGED 54 YEARS
          M.R.M. HAMAL, PONMERI PO, VADAKARA,
          KOZHIKODE - 673 542., PIN - 673542

          BY ADVS.
          B.ASHOK SHENOY
          P.S.GIREESH
          SALIH P.A.
          THEJALAKSHMI R.S.
          UMASANKER U.U.
RESPONDENT(S)/RESPONDENTS :
     1     THE LABOUR COURT, KOZHIKODE
           KOZHIKODE, CIVIL STATION, ERANHIPALAM,
           KOZHIKODE - 673 020., PIN - 673020
     2     ASHOKAN,
           PUTHIYAPARAMBATHU, PALAYATTUNADA PO,
           VADAKARA, KOZHIKODE - 673521., PIN - 673521

          SMT RESHMI K.M., SR.GP


     THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON       13.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA NO. 1042 OF 2024               3           2024:KER:72370




                  AMIT RAWAL & EASWARAN S., JJ.
                         --------------------------------
                        W.A. No.1042 of 2024
                ------------------------------------------
             Dated this the 13th day of September, 2024

                             JUDGMENT

AMIT RAWAL, J.

In view of the memo dated 6.9.2024 filed by the learned

counsel appearing for the appellants, this Writ Appeal is dismissed as

withdrawn.

Sd/-

AMIT RAWAL JUDGE

Sd/-

EASWARAN S. JUDGE NS

 
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