Kerala High Court
T. Bhaskaran vs The Kerala State Beverages ... on 13 September, 2024
Author: V.G.Arun
Bench: V.G.Arun
2024:KER:70473
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 30178 OF 2024
PETITIONER:
T. BHASKARAN, AGED 69 YEARS,
S/O. THALAPPATTA KANNAPPAN,
RESIDING AT THALAPPATTA HOUSE, KANJIRAM,
POTTASSERY P.O., PALAKKAD, PIN - 678598
BY ADVS.
MANU GOVIND
PRAFUL SURENDRAN
RESPONDENTS:
1 THE KERALA STATE BEVERAGES (MANUFACTURING & MARKETING)
CORPORATION LTD.
REPRESENTED BY IT'S MANAGING DIRECTOR BEVCO TOWER,
VIKAS BHAVAN P.O., PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
2 THE MANAGING DIRECTOR
THE KERALA STATE BEVERAGES (MANUFACTURING & MARKETING)
CORPORATION LTD., BEVCO TOWER, VIKAS BHAVAN P.O.,
PALAYAM, THIRUVANANTHAPURAM, PIN - 695033
3 THE COMPANY SECRETARY
THE KERALA STATE BEVERAGES (MANUFACTURING & MARKETING)
CORPORATION LTD., BEVCO TOWER, VIKAS BHAVAN P.O.,
PALAYAM, THIRUVANANTHAPURAM, PIN - 695033
4 THE DEPOT MANAGER
KERALA STATE BEVERAGES (M&M) CORPORATION LTD. PALAKKAD,
FL-09 WAREHOUSE, PALAKKAD, ENGLISH CHURCH ROAD, OPP.
INDRAPRASTHA HOTEL, THAYILPATTI, KENATHUPARAMBU,
KUNATHURMEDU, PALAKKAD, KERALA, PIN - 678001
SRI.T.NAVEEN, S.C. FOR R1
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:70473
WP(C) NO. 30178 OF 2024
2
JUDGMENT
The prayer in this writ petition is for a direction to the
1st respondent to consider the petitioner's building for
conducting its retail outlet. This Court is of the definite opinion
that the decision with regard to the place where it should
conduct the outlet is vested with the 1st respondent absolutely.
If the petitioner has any grievance with respect to the place
where the retail outlet is set up, he can resort to appropriate
remedies.
The writ petition is closed accordingly.
Sd/-
V.G.ARUN
JUDGE
msp
2024:KER:70473
WP(C) NO. 30178 OF 2024
APPENDIX OF WP(C) 30178/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SCREENSHOT OF THE AERIAL
VIEW OF THE BUILDING AND PREMISES OF THE
PETITIONER'S SON AS SEEN ON GOOGLE MAPS
Exhibit P1(a) TRUE COPY OF THE SCREENSHOT OF THE FRONT VIEW
OF THE BUILDING AND PREMISES OF THE
PETITIONER'S SON AS SEEN ON GOOGLE MAPS
Exhibit P2 TRUE COPY OF THE LETTER DATED 10.08.2023
ISSUED BY THE PETITIONER TO THE 3RD
RESPONDENT
Exhibit P3 TRUE COPY OF THE SCREENSHOT OF THE AERIAL
VIEW OF THE BUILDING AND PREMISES OF SHRI.
RADHAKRISHNAN AND SHRI. DILEEP AS SEEN ON
GOOGLE MAPS
Exhibit P3(a) TRUE COPY OF THE SCREENSHOT OF THE FRONT VIEW
OF THE BUILDING AND PREMISES OF SHRI.
RADHAKRISHNAN AND SHRI. DILEEP AS SEEN ON
GOOGLE MAPS
Exhibit P3(b) TRUE COPY OF THE SCREENSHOT OF THE AERIAL
VIEW OF THE BUILDING AND PREMISES OF THE
PETITIONER'S SON AND THAT OF SHRI.
RADHAKRISHNAN AND SHRI. DILEEP AS SEEN ON
GOOGLE MAPS
Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED
05.08.2024 PREFERRED BY THE PETITIONER TO THE
RESPONDENT 2 TO 4
Exhibit P5 TRUE COPY OF THE TRACKING DETAILS EVIDENCING
DELIVERY OF REPRESENTATION SENT BY THE
PETITIONER
