Kerala High Court
Ashmi vs State Of Kerala on 13 September, 2024
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
2024:KER:70067
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA,
1946
OP(CRL.) NO. 656 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN MC NO.19 OF
2011 OF FAMILY COURT, NEDUMANGAD
PETITIONER:
ASHMI
AGED 25 YEARS
D/O SMT.MANSA, RESIDING AT BINSA MANZIL,
PUTHENPALAM, VETTAMPALLY MURI, ANAD
VILLAGE,NEDUMANGAD, THIRUVAANTHAPURAM, PIN -
695101
BY ADVS.
BINOY VASUDEVAN
P.MURALEEDHARAN (IRIMPANAM)
P.SREEKUMAR (THOTTAKKATTUKARA)
K.V.RAJESWARI
RINCY KHADER
SREEJITH SREENATH
SUSHAMA DEVI M.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS PUBLIC PROSECUTOR, HIGH
COURT OF KERALA,KOCHI, PIN - 682031
2 AJIMSHAW
AGED 54 YEARS
S/O MUHAMMED SALI, AJIM MANZIL,
O.P.(Crl).No.656 of 2024
2024:KER:70067
2
MEENARA,KOLIYAKODE VILLAGE,
THIRUVANANTHAPURAM, PIN - 695101
OTHER PRESENT:
SRI. NOUSHAD K. A. (PP)
THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON
ON 13.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(Crl).No.656 of 2024
2024:KER:70067
3
BECHU KURIAN THOMAS, J
......................................................
O.P.(Crl).No. 656 of 2024
...................................................
Dated this the 13th day of September, 2024
JUDGMENT
The petitioner is alleged to be the unmarried
daughter of the 2nd respondent. She seeks for a
direction to the Family Court, Nedumangad, to consider
and pass orders on Exts.P4 to P8 in a time bound
manner.
2. Having heard the learned counsel for the
petitioner, I am of the view that this Original Petition
can be disposed of considering the nature of relief
sought for.
Accordingly, there will be a direction to the
Family Court, Nedumangad, to dispose of Ext.P4 to P8
petitions filed under Section 128 of the Code of Criminal
Procedure, 1973, as expeditiously as possible in a time
2024:KER:70067
bound manner, at any rate, within an outer period of
three months from the date of receipt of a copy of this
Judgment.
Sd/-
BECHU KURIAN THOMAS
JUDGE
Mms
2024:KER:70067
APPENDIX OF OP(CRL.) 656/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER DATED 30-01-
2013 IN M.C.NO.19 OF 2011 ON THE FILE
OF THE FAMILY COURT, NEDUMANGAD
Exhibit P2 TRUE COPY OF THE ORDER DATED 03-09-
2013 IN RP(FC) NO.124 OF 2013
Exhibit P3 TRUE COPY OF THE APPLICATION WHICH
WAS NUMBERED AS O.P.NO.231 OF 2021
BEFORE THE FAMILY COURT, NEDUMANGAD
DATED 16/2/2021
Exhibit P4 TRUE COPY OF CMP NO.146 OF 2021
PREFERRED UNDER SECTION 128 OF CODE
OF CRIMINAL PROCEDURE DATED 6/2022
Exhibit P5 TRUE COPY OF CMP NO.536 OF 2021
PREFERRED UNDER SECTION 128 OF CODE
OF CRIMINAL PROCEDURE DATED 6/2022
Exhibit P6 TRUE COPY OF CMP NO. 537 OF 2021
PREFERRED UNDER SECTION 128 OF CODE
OF CRIMINAL PROCEDURE DATED 6/2022
Exhibit P7 TRUE COPY OF CMP NO.538 OF 2021
PREFERRED UNDER SECTION 128 OF CODE
OF CRIMINAL PROCEDURE DATED 6/2022
Exhibit P8 TRUE COPY OF CMP NO.539 OF 2021
PREFERRED UNDER SECTION 128 OF CODE
OF CRIMINAL PROCEDURE DATED 6/2022
Exhibit P9 TRUE PHOTOGRAPHS OF THE BUILDING
