Kerala High Court
Hepzibha Lenil vs The Joint Regional Transport Officer on 13 September, 2024
Author: P Gopinath
Bench: P Gopinath
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -1-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 32685 OF 2018
PETITIONER/S:
HEPZIBHA LENIL
AGED 38 YEARS, W/O LENIN,
HOUSE NO. 4H, MANADATH, MISTY HEIGHTS, ELOORKKARA, EAST
KADUNGALLLUR, ALUVA, ERNAKULAM DISTRICT
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER
ALUVA-683001
2 THE COCHIN INTERNATIONAL AIRPORT LIMITED,
(REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS)
COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY,ERNAKULAM
DISTRICT, PIN 683111
3 THE STATION MANAGER,
GROUND HANDLING, GOA AIRPORT (DABOLIM AIRPORT)
AIRPORT)AIRPORT ROAD, DABOLIM, GOA 403 801
BY ADVS.
SRI.BENNY P.THOMAS, SC, COCHIN INTERNATIONAL AIRPORT
LIMITED
SRI.D.PREM KAMATH
SMT.S.MAHITHA
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08-10-2018, ALONG WITH WP(C).2304/2020, 2331/2020 AND CONNECTED
CASES, THE COURT ON 13.09.2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -2-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 2304 OF 2020
PETITIONER/S:
HEPZIBHA LENIL,
AGED 38 YEARS
W/O.LENIL, HOUSE NO.4H, MANDADATH, MISTY HEIGHTS,
ELOORKKARA, EAST KADUNGALLUR, ALUVA, ERNAKULAM
DISTRICT.
BY ADV P.DEEPAK (SR.)
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER,
ALUVA, SUB REGIONAL TRANSPORT OFFICE, ERNAKULAM-683
101.
2 THE STATION MANAGER,
GROUND HANDLING, GOA AIRPORT (DABOLIM AIRPORT), AIRPORT
ROAD, DABOLIM, GOA-403 801.
SRI.BENNY P.THOMAS, SC, COCHIN INTERNATIONAL AIRPORT
LIMITED
SRI.D.PREM KAMATH
SMT.S.MAHITHA
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28-01-2020, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -3-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 2331 OF 2020
PETITIONER/S:
HEPZIBHA LENIL,
AGED 38 YEARS
W/O. LENIL, HOUSE NO.4H, MANADATH, MISTY HEIGHTS,
ELOORKKARA, EAST KADUNGALLUR, ALUVA, ERNAKULAM
DISTRICT.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER,
ALUVA. SUB REGIONAL TRANSPORT OFFICE, ERNAKULAM-683101.
2 THE COCHIN INTERNATIONAL AIRPORT LIMITED,
(REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS),
COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, ERNAKULAM
DISTRICT, PIN-683111.
BY ADVS.
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28-01-2020, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -4-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 2320 OF 2020
PETITIONER/S:
SHEEJA GEORGE
AGED 40 YEARS
PARAKKA HOUSE, AVANAMKODE, CHOWRA P.O., ALUVA-683571.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER,
ALUVA, SUB REGIONAL TRANSPORT OFFICE, ERNAKULAM-683101.
2 THE COCHIN INTERNATIONAL AIRPORT LIMITED,
(REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS)
COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, ERNAKULAM
DISTRICT, PIN-683111.
BY ADVS.
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28-01-2020, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -5-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 2409 OF 2020
PETITIONER/S:
THRESSAMMAL RAJAPPAN,
AGED 38 YEARS
RAJA BHAVAN, CHAYARAKKAL VILLA, KUZHITHURAI P.O.
KANYAKUMARI 629163.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER
ANKAMALY, MINI CIVIL STATION COMPLEX, ANKAMALY, KERALA
683 572.
2 THE COCHIN INTERNATIONAL AIRPORT LIMITED,
REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS),
COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, ERNAKULAM
DISTRICT 683 111.
BY ADVS.
SMT. JASMINE M.M, GOVT. PLEADER
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29-01-2020, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -6-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 5960 OF 2019
PETITIONER/S:
HEPZIBHA LENIL,
AGED 38 YEARS, W/O LENIL,
HOUSE NO.4H, MANADATH, MISTY HEIGHTS,
ELOORKKARA, EAST KADUNGALLUR, ALUVA,
ERNAKULAM DISTRICT.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER,
ALUVA. 683 001.
2 THE STATION MANAGER,
GROUND HANDLING, GOA AIRPORT (DABOLIM AIRPORT) AIRPORT
ROAD, DABOLIM, GOA - 403 801.
BY ADVS.
SMT. JASMINE M.M, GOVT. PLEADER
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27-02-2019, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING::
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -7-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 5959 OF 2019
PETITIONER/S:
HEPZIBHA LENIL
AGED 38 YEARS
W/O. LENIL, HOUSE NO. 4H, MANADATH, MISTY HEIGHTS,
ELOORKKARA, EAST KADUNGALLUR, ALUVA, ERNAKULAM
DISTRICT.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER
ALUVA-683 001
2 THE COCHIN INTERNATIONAL AIRPORAT LIMITED
(REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS),
COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, ERNAKULAM
DISTRICT, PIN-683 111
BY ADVS.
SRI.BENNY P.THOMAS, SC, COCHIN INTERNATIONAL AIRPORT
LIMITED
SRI.D.PREM KAMATH
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27-02-2019, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -8-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 8927 OF 2021
PETITIONER/S:
HEPZIBHA LENIL
AGED 40 YEARS
W/O.LENIL, HOUSE NO.4H, MANDATH, MISTY HEIGHTS,
ELOORKKARA, EAST KADUNGALLUR,M ALUVA, ERNAKULAM
DISTRICT.
BY ADV P.DEEPAK
RESPONDENT/S:
THE JOINT REGIONAL TRANSPORT OFFICER
ALUVA, SUB REGIONAL TRANSPORT OFFICE, ERNAKULAM-683
101.
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08-04-2021, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -9-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 9803 OF 2019
PETITIONER/S:
M/S.SHRINATH TRAVEL AGENCY PVT.LTD.
BASEMENT SAHAJANAND PARK, SHAHIBAUG ROAD, SHAHIBAUG,
AHMEDABAD-380004, REPRESENTED BY ITS DIRECTOR
MR.BHAVESH KABRA.
BY ADVS.
G.HARIHARAN
SRI.PRAVEEN.H.
SMT.K.S.SMITHA
SMT.S.UMA DEVI
SRI.V.R.SANJEEV KUMAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-
695001.
2 TRANSPORT COMMISSIONER,
TRANS TOWERS, VAZHUTHAKADU, THIRUVANANTHAPURAM-695014.
3 UNION OF INDIA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, PARLIAMENT
STREET, NEW DELHI-110001.
4 MOTOR VEHICLES INSPECTOR,
REGIONAL TRANSPORT OFFICE, CIVIL STATION, ERNAKULAM
DISTRICT-682030.
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -10-
5 COCHIN INTERNATIONAL AIRPORT LTD.,
(CIAL), NEDUMBASSERY.P.O., ERNAKULAM DISTRICT, PIN-
683585. (REPRESENTED BY ITS MANAGING DIRECTOR).
6 CELIBI AIRPORT SERVICES INDIA PVT.LTD.,
FIRST FLOOR, ROOM NO.2, AIRLINE OFFICES BUILDING,
COCHIN INTERNATIONAL AIRPORT, COCHIN, ERNAKULAM-683111.
BY ADVS.
Mr.U.R.HARSHA KUMAR, CGC
SRI.P.BENNY THOMAS
SRI.HARISH GOPINATH
SRI.D.PREM KAMATH
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29-03-2019, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -11-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 10559 OF 2019
PETITIONER/S:
THRESSAMMAL RAJAPPAN
AGED 38 YEARS
RAJA BHAVAN, CHAYARAKKAL VILLA, KUZHITHURAI.P.O.,
KANYAKUMARI-629163.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER,
ANKAMALY-680308.
2 THE COCHIN INTERNATIONAL AIRPORT LIMITED,
(REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS),
COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, ERNAKULAM
DISTRICT, PIN-683111.
BY ADVS.
SMT. JASMINE M.M, GOVT. PLEADER
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04-04-2019, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -12-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 10777 OF 2019
PETITIONER/S:
SHRINATH TRAVEL AGENCY PVT.LTD
BASEMENT SAHAJANAND PARK,SHAHIBAUG ROAD,AHMEDABAD-
380004.(REPRESENTED BY ITS DIRECTOR MR.BHAVESH KABRA).
BY ADVS.
G.HARIHARAN
PRAVEEN.H.
K.S.SMITHA
V.R.SANJEEV KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO
GOVERNMENT,TRANSPORT DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 TRANSPORT COMMISSIONER,
TRANS TOWERS,VAZHUTHACAUD, THIRUVANANTHAURAM-695014.
3 UNION OF INDIA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT,MINISTRY OF ROAD TRANSPORT AND HIGHWAYS,
PARLIAMENT STREET,NEW DELHI-110001.
4 JOINT REGIONAL TRANSPORT OFFICER,
SUB-REGIONAL TRANSPORT OFFICE, MINI CIVIL
STATION,ANGAMALY, ERNAKULAM DISTRICT-683572.
5 COCHIN INTERNATIONAL AIRPORT LTD,(CIAL),
NEDUMBASSERY.P.O,ERNAKULAM DISTRICT. PIN-683585,
(REPRESENTED BY ITS MANAGING DIRECTOR)
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -13-
6 CELIBI AIRPORT SERVICES INDIA PVT.LTD,
FIRST FLOOR,ROOM NO.2,AIRLINE OFFICES BUILDINGS,COCHIN
INTERNATIONAL AIRPORT,COCHIN,ERNAKULAM-683111.
BY ADVS.
SRI.ROJO JOSEPH THURUTHIPARA, CGC
SMT. JASMINE M.M, GOVT. PLEADER
SRI.P.BENNY THOMAS
SRI.HARISH GOPINATH
SRI.D.PREM KAMATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06-11-2019, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -14-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 12521 OF 2023
PETITIONER/S:
THRESSAMMAL RAJAPPAN,
AGED 40 YEARS
RAJA BHAVAN, CHAYARAKKAL VILLA, KUZHITHURAI P. O,
KANYAKUMARI.-629163
BY ADVS.
P.DEEPAK (SR.)
NAZRIN BANU
RESPONDENT/S:
THE JOINT REGIONAL TRANSPORT OFFICER,
ANKAMALY,MINI CIVIL STATION COMPLEX,
ANKAMALY, KERALA -683572
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10-04-2023, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -15-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 14266 OF 2023
PETITIONER/S:
HEPZIBHA LENIL,
AGED 40 YEARS, W/O LENIL, HOUSE NO: 4H, MANADATH, MISTY
HEIGHTS, ELOORKKARA, EAST KADUNGALLLUR, ALUVA,
ERNAKULAM DISTRICT, PIN - 683110
BY ADVS.
P.DEEPAK (SR.)
NAZRIN BANU
RESPONDENT/S:
THE JOINT REGIONAL TRANSPORT OFFICER,
ALUVA, SUB REGIONAL TRANSPORT OFFICE, ERNAKULAM-683101,
PIN - 683101
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20-04-2023, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -16-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 14476 OF 2023
PETITIONER/S:
HEPZIBHA LENIL,
AGED 40 YEARS
W/O.LENIL, HOUSE NO: 4H, MANADATH, MISTY HEIGHTS,
ELOORKKARA, EAST KADUNGALLLUR, ALUVA, ERNAKULAM
DISTRICT, PIN - 683110
BY ADVS.
P.DEEPAK (SR.)
NAZRIN BANU
RESPONDENT/S:
THE JOINT REGIONAL TRANSPORT OFFICER,
(ADDITIONAL REGISTERING AUTHORITY), ALUVA, SUB REGIONAL
TRANSPORT OFFICE, ALUVA-683 101.
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25-04-2023, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -17-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 14477 OF 2023
PETITIONER/S:
LENIL KUMAR,
AGED 45 YEARS
S/O RAVEENDRAN, VALLOORAKATHOOTU HOUSE, ASHRAMAM ROAD,
KALADY P.O, ERNAKULAM, PIN - 683574
BY ADVS.
P.DEEPAK (SR.)
NAZRIN BANU
RESPONDENT/S:
THE JOINT REGIONAL TRANSPORT OFFICER,
(ADDITIONAL REGISTERING AUTHORITY), ALUVA, SUB REGIONAL
TRANSPORT OFFICE, ALUVA-683 101.
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25-04-2023, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -18-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 12570 OF 2019
PETITIONER/S:
SHEEJA GEORGE,
AGED 40 YEARS
PARAKKA HOUSE, AVANAMKODE, CHOWRA P.O., ALUVA-683571.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER,
ALUVA-683101.
2 THE COCHIN INTERNATIONAL AIRPORT LIMITED,
(REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS),
COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, ERNAKULAM
DISTRICT, PIN-683111.
BY ADVS.
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03-05-2019, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -19-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 17127 OF 2023
PETITIONER/S:
1 HEPZIBHA LENIL.,
AGED 40 YEARS, W/O LENIL., HOUSE NO: 14/552, GROUND FLOOR,
MATTOOR AIRPORT ROAD, KALADY P.O. ERNAKULAM-683574.
2 V.R. LENIL KUMAR.,
AGED 45 YEARS
S/O RAVEENDRAN.,HOUSE NO: . 14/552, GROUND FLOOR, MATTOOR
AIRPORT ROAD, KALADY P.O. ERNAKULAM-683574.
BY ADVS.
P.DEEPAK (SR.)
NAZRIN BANU
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER.,
ALUVA, SUB REGIONAL TRANSPORT OFFICE, ERNAKULAM-683101.
2 THE COCHIN INTERNATIONAL AIRPORT LIMITED,
REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS, COCHIN
INTERNATIONAL AIRPORT, NEDUMBASSERY, ERNAKULAM-683111.
3 MINISTRY OF ROAD TRANSPORT AND HIGHWAYS,
UNION OF INDIA, REPRESENTED BY SECRETARY, TRANSPORT BHAWAN,
1,PARLIAMENT STREET, NEW DELHI -110001.
BY ADVS.
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29-05-2023, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -20-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 22836 OF 2019
PETITIONER/S:
ROSY PANACKAL
AGED 56 YEARS, W/O. WILLIAM GEORGE, DIRECTOR, IMMANUEL
AVIATION AND CARGO SERVICES PVT. LTD. , XV/423 A,
POOVELI BUILDING, NAYATHODE P.O, ANGAMALY, ERNAKULAM
DISTRICT, PIN-683 572
BY ADVS.
SEBASTIAN CHAMPAPPILLY
SRI.P.A.SAINUDEEN
DR.ABRAHAM P.MEACHINKARA
SRI.GEORGE CLEETUS
RESPONDENT/S:
1 STATE OF KERALA
REP. BY ITS SECRETARY TO GOVERNMENT, TRANSPORT (C)
DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
695 001
2 THE TRANSPORT COMMISSIONER,
TRANS TOWER, VAZHUTHACAUD, THIRUVANANTHAPURAM-695 014.
3 THE JOINT REGIONAL TRANSPORT OFFICER,
SUB REGIONAL TRANSPORT OFFICE, ANGAMALY, ERNAKULAM
DISTRICT, PIN-683 572
4 THE DIRECTOR,
BIRD WORLDWIDE FIGHT SERVICES (INDIA) PVT. LTD, E-9,
CONMNAUGHT HOUSE, CONNAUGHT PALACE, NEW DELHI-110 001
5 COCHIN INTERNATIONAL AIRPORT LTD,
REP. BY ITS MANAGING DIRECTOR, COCHIN INTERNATIONAL
AIRPORT P.O, NEDUMBASSERY, PIN-683 111
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -21-
BY ADVS.
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
SHRI.ABEL TOM BENNY
SHRI.JYOTHISH KRISHNA
SMT.MEENAKSHY S DEV
SHRI.AHAMMAD SACHIN K.
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22-08-2019, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -22-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 37572 OF 2018
PETITIONER/S:
HEPZIBHA LENIL
AGED 38 YEARS
W/O LENIL, HOUSE NO. 4H, MANADATH, MISTY HEIGHTS,
ELOORKKARA, EAST KADUNGALLUR, ALUVA, ERNAKULAM
DISTRICT.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER,
ALUVA, PIN -683 001
2 THE STATION MANAGER,
GROUND HANDLING, GOA AIRPORT (DABOLIM AIRPORT), AIRPORT
ROAD, DABOLIM, GOA, PIN-403801.
BY ADVS.
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22-11-2018, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -23-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WP(C) NO. 37573 OF 2018
PETITIONER/S:
HEPZIBHA LENIL,
AGED 38 YEARS
W/O LENIL, HOUSE NO. 4H, MANADATH, MISTY HEIGHTS,
ELOORKKARA, EAST KADUNGALLUR, ALUVA, ERNAKULAM
DISTRICT.
BY ADV P.DEEPAK
RESPONDENT/S:
1 THE JOINT REGIONAL TRANSPORT OFFICER,
ALUVA. 683001.
2 THE COCHIN INTERNATIONAL AIRPORT LIMITED,
(REPRESENTED BY DEPUTY GENERAL MANAGER, OPERATIONS),
COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, ERNAKULAM
DISTRICT-683111.
BY ADVS.
SRI.P.BENNY THOMAS
SRI.D.PREM KAMATH
SMT. JASMINE M.M, GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22-11-2018, ALONG WITH WP(C).32685/2018 AND CONNECTED CASES, THE
COURT ON 13-09-2024 DELIVERED THE FOLLOWING:
2024:KER:70179
WP(C) Nos.32685/2018 & conn. cases -24-
JUDGMENT
Learned Government Pleader submits that issue raised in these writ
petitions is covered against the petitioner by the judgment of a learned Single
Judge of this court in W.P (C) No.21489/2011. Taking into consideration of
the above submission and having perused the judgment of this court in W.P
(C) No.21489/2011, these writ petitions will also stand dismissed.
Sd/-
GOPINATH P.
JUDGE
AMG
2024:KER:70179
APPENDIX OF WP(C) 2304/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE DATED 16.11.2018
ISSUED BY GLOBE GROUND INDIA PRIVATE LIMITED.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 27.12.2019 IN
RESPECT OF KL-41/M 422.
EXHIBIT P2 (a) TRUE COPY OF THE ORDER DATED 27.12.2019 IN
RESPECT OF KL-41/M 398.
EXHIBIT P3 TRUE COPY OF THE INTERIM ORDER DATED 22
11.2018 IN WPC NO.37572 OF 2018.
2024:KER:70179
APPENDIX OF WP(C) 2331/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE DATED 15/11/2018
ISSUED BY BIRD WORLDWIDE FLIGHT SERVICES
PRIVATE LIMITED.
EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS DATED 27/12/2019
IN RELATION TO KL-41-L-216.
EXHIBIT P2(a) TRUE COPY OF THE PROCEEDINGS DATED 27/12/2019
IN RELATION TO KL-41-L-7286.
EXHIBIT P3 TRUE COPY OF THE INTERIM ORDER DATED
22/11/2018 IN WPC NO.37573/2018.
2024:KER:70179
APPENDIX OF WP(C) 2320/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION
OF KL-41-K-4208.
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 19.02.2019
ISSUED BY THE BIRD WORLDWIDE FLIGHT SERVICES
PRIVATE LIMITED.
EXHIBIT P2(a) TRUE COPY OF THE CERTIFICATE ISSUED BY THE
BIRD WORLDWIDE FLIGHT SERVICES PRIVATE
LIMITED DATED 15.11.2018.
EXHIBIT P3 TRUE COPY OF THE PROCEEDINGS OF THE 1ST
RESPONDENT DATED 27.12.2019 RELATING TO KL-
41-K-4208.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED
22.11.2018 IN WPC NO.37573 OF 2018.
2024:KER:70179
APPENDIX OF WP(C) 2409/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LEASE AGREEMENT DATED
21.02.2017 BETWEEN RAISS PVT LTD AND M/S.
BIRD WORLDWIDE FLIGHT SERVICES PRIVATE
LIMITED.
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 19.02.2020
ISSUED BY BIRD WORLD WIDE FLIGHT SERVICES
PRIVATE LIMITED.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 05.01.20202
ORDER NO. 63/12503/2020.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED
22.11.2018 IN WPC NO. 37573 OF 2018.
2024:KER:70179
APPENDIX OF WP(C) 5960/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE DATED 16.11.2018
ISSUED BY GLOBE GROUND INDIA PRIVATE LIMITED.
EXHIBIT P2 TRUE COPY OF THE FORM G SUBMITTED ON
28.12.2018 IN RELATION TO KI-41/ M 422.
EXHIBIT P2 (a) TRUE COPY OF THE FORM G SUBMITTED ON
28.12.2018 IN RELATION TO KI-41/M 398.
EXHIBIT P3 TRUE COPY OF THE DEMAND DRAFTS DATED
28.12.2018.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 28.12.2018 IN
RESPECT OF KI-41/ M 422.
EXHIBIT P4 (a) TRUE COPY OF THE ORDER DATED 28.12.2018 IN
RESPECT OF KI-41/ M 398.
EXHIBIT P5 TRUE COPY OF THE MEMO DATED 13.02.2019 IN
RESPECT OF KI-41/ M 422.
EXHIBIT P5 (a) TRUE COPY OF THE MEMO DATED 13.02.2019 IN
RESPECT OF KI-41/ M 398.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED
22.11.2018 IN WPC NO. 37572 OF 2018.
2024:KER:70179
APPENDIX OF WP(C) 5959/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE DATED 15.11.2018
ISSUED BY BIRD WORLDWIDE FLIGHT SERVICES
PRIVATE LIMITED.
EXHIBIT P2 TRUE COPY OF THE FORM G SUBMITTED ON
28.12.2018 IN RELATION TO KL-41-L-216
EXHIBIT P2 (a) TRUE COPY OF THE FORM G SUBMITTED ON
28.12.2018 IN RELATION TO KL-41-L-7286.
EXHIBIT P3 TRUE COPY OF THE DEMAND DRATS DTED
28.12.2018.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 28.12.2018 IN
RESPECT OF KL-41-L-216.
EXHIBIT P4 (a) TRUE COPY OF THE ORDER DATED 28.12.2018 IN
RESPECT OF KL-41/L 7286
EXHIBIT P5 TRUE COPY OF THE DEMAND NOTICE DATED
13.02.2019 IN RESPECT OF KL-41 L-216.
EXHIBIT P5 (a) TRUE COPY OF THE DEMAND NOTICE DATED
13.02.2019 IN RESPECT OF KL-41-L-7286
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED
22.11.2018 IN WPC NO. 37573 OF 2018
2024:KER:70179
APPENDIX OF WP(C) 8927/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY GLOBE
GROUND INDIA PRIVATE LIMITED DATED 16.11.2018.
EXHIBIT P2 TRUE COPY OF THE FORM G APPLICATION FOR VEHICLE
BEARING REGISTRATION NUMBER KL 41 M 422 FOR THE
PERIOD 01.01.2021 TO 31.12.2021.
EXHIBIT P2 (a) TRUE COPY OF THE FORM G APPLICATION FOR THE
VEHICLE BEARING REGISTRATION NUMBER KL 41 M 398
FOR THE PERIOD 01.01.2021 TO 31.12.2021.
EXHIBIT P3 TRUE COPY OF THE COMBINED REJECTION ORDER BY 1ST
RESPONDENT DATED 16.02.2021 REJECTION THE
APPLICATION FOR THE YEAR 2021.
EXHIBIT P4 TRUE COPY OF THE REJECTION ORDER DATED
28.12.2018 BY THE 1ST RESPONDENT FOR THE VEHICLE
BEARING REGISTRATION NO.KL 41 M 398 FOR THE YEAR
2019.
EXHIBIT P4 (a) TRUE COPY OF THE REJECTION ORDER DATED
28.12.2018 BY THE 1ST RESPONDENT FOR THE VEHICLE
BEARING REGISTRATION NO.KL 41 M 422 FOR THE YEAR
2019.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 27.02.2019 PASSED
BY THIS HON'BLE COURT WPC NO.5960 OF 2019.
EXHIBIT P6 TRUE COPY OF THE REJECTION ORDER DATED
27.12.2019 BY THE 1ST RESPONDENT FOR THE VEHICLE
BEARING REGISTRATION NO.KL 41 M 398 FOR TYE YEAR
2020.
EXHIBIT P6 (a) TRUE COPY OF THE REJECTION ORDER DATED
27.12.2019 BY THE 1ST RESPONDENT FOR THE VEHICLE
BEARING REGISTRATION NO.KL 41 M 422 FOR THE YEAR
2020.
EXHIBIT P7 TRUE COPY OF THE ORDER DATED 28.01.2020 PASSED
BY THIS HON'BLE COURT IN WPC 2304 OF 2020.
2024:KER:70179
APPENDIX OF WP(C) 9803/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT EXTRACT OF THE
DETAILS OF VEHICLES BEING OPERATED UNDER THE
6TH RESPONDENT BY THE PETITIONER ON THE
STRENGTH OF AGREEMENT DATED 27.2.2018 AND
ADDENDUM DATED 1.5.2018.
EXHIBIT P2 TRUE COPY OF THE ALL INDIA PERMIT ISSUED BY
THE STA, DAMAN AND DIU IN THE NAME OF THE
PETITIONER RELATING TO VEHICLE NO.DD 03 L
9975.
EXHIBIT P3 TRUE COPY OF THE ALL INDIA PERMIT ISSUED BY
THE STA, DAMAN AND DIU IN THE NAME OF THE
PETITIONER RELATING TO VEHICLE NO.DD 03 L
9961.
EXHIBIT P4 TRUE COPY OF THE UNREADABLE CHECK REPORT
DATED 18.3.2019 ISSUED BY THE 4TH RESPONDENT
DEMANDING TAX FOR 1 YEAR FOR THE VEHICLE
NO.DD 03 L 9961.
EXHIBIT P5 TRUE COPY OF THE UNREADABLE CHECK REPORT
DATED 20.3.2019 ISSUED BY THE 4TH RESPONDENT
DEMANDING TAX FOR 1 YEAR FOR THE VEHICLE
NO.DD 03 L 9975.
EXHIBIT P6 TRUE COPY OF THE SPECIAL PERMISSION ISSUED BY
THE ORIGINAL REGISTERING AUTHORITY ON
20.3.2019.
EXHIBIT P7 TRUE COPY OF THE CIRCULAR DATED 3.11.1992
ISSUED BY THE GOVERNMENT OF INDIA.
EXHIBIT P8 TRUE COPY OF THE JUDGMENT MADE IN SPECIAL
CIVIL APPLICATION NO.18553/2014 ON
26.11.2015.
EXHIBIT P9 TRUE COPY OF INTERIM ORDER DATED 6.3.2019
ISSUED IN CONNECTION WITH WPC.NO.6589/2019.
EXHIBIT P10 TRUE COPY OF THE PERMISSION DATED 26.9.2019
GRANTED BY THE DEPUTY DIRECTOR OF TRANSPORT,
U.T ADMINISTRATION OF DAMAN & DILU
2024:KER:70179
EXHIBIT P11 TRUE COPY OF THE TAX TOKEN ISSUED BY THE
DEPUTY DIRECTOR OF TRANSPORT,
U.T.ADMINISTRATION OF DAMAN & DIU I FOR THE
VEHICLE NO DD-03L-9974
EXHIBIT P12 TRUE COPY OF THE COMMUNICATION DATED
15.10.2019 SENT BY THE PETITIONER TO THEIR
EMPLOYEES AT CIAL
2024:KER:70179
APPENDIX OF WP(C) 10559/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LEASE AGREEMENT DATED
21.2.2017 BETWEEN RAISS PVT LTD & M/S.BIRD
WORLDWIDE FLIGHT SERVICES PRIVATE LIMITED.
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 19.2.2019
ISSUED BY BIRD WORLDWIDE FLIGHT SERVICES
PRIVATE LIMITED.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 29.3.2019 (ORDER
NO.63/12503/2019)
EXHIBIT P3 TRUE COPY OF THE MEMO DATED 1.4.2019.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 31.7.2018 OF THE
JOINT REGIONAL TRANSPORT OFFICER,ALUVA.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED
22.11.2018 IN WPC.NO.37573 OF 2018.
RESPONDENT EXHIBITS
EXHIBIT R1 TRUE COPY OF LETTER FROM CIAL.
2024:KER:70179
APPENDIX OF WP(C) 10777/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT EXTRACT OF THE DETAILS
OF VEHICLES BEING OPERATED UNDER THE 6TH
RESPONDENT BY THE PETITIONER ON THE STRENGTH OF
AGREEMENT DATED 27.01.2018 AND ADDENDUM DATED
01.05.2018.
EXHIBIT P2 TRUE COPY OF THE REGISTARTION CERTIFICATE OF
VEHICLE BEARING REGISTRATION NO.DD 03 L 9974
EXHIBIT P3 TRUE COPY OF THE REGISTRATION CERTIFICATE OF
VEHICLE BEARING REGISTRATION NO.DD 03 L 9853
EXHIBIT P4 TRUE COPY OF THE E-MAIL INTIMATION DATED
30.03.2019 SENT BY THE 5TH RESPONDENT ADDRESSED
TO THE 6TH RESPONDENT
EXHIBIT P5 TRUE COPY OF THE CIRCULAR DATED 10.12.2002 ISSUED
BY THE GOVERNMENT OF INDIA,MINISTRY OF TRANSPORT
AND HIGHWAYS VIDE NOTIFICATION NO.RT-
11012/2/2002-MLV DATED 10.12.2002.
EXHIBIT P6 TRUE COPY OF THE CIRCULAR DATED 03.12.1992 ISSUED
BY THE GOVERNMENT OF INDIA.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT MADE IN SPECIAL CIVIL
APPLICATION NO.18553/2014 ON 26.11.2015 BY THE
HON'BLE HIGH COURT OF GUJARAT AT AHMEDABAD.
EXHIBIT P8 TRUE COPY OF INTERIM ORDER DATED 06.03.2019 MADE
IN W.P(C)NO.6589/2019.
EXHIBIT P9 TRUE COPY OF THE PERMISSION DATED 26/9/2019
GRANTED BY THE DEPUTY DIRECTOR OF TRANSPORT,
U.T.ADMINISTRATION OF DAMAN AND DIU
EXHIBIT P10 TRUE COPY OF THE TAX TOKEN ISSUED BY THE DEPUTY
DIRECTOR OF TRANSPOR, U.T ADMINISTRATION OF DAMAN
AND DIU 1 FOR THE VEHICLE NO.DD-03L-9974
EXHIBIT P11 TRUE COPY OF THE COMMUNICATION DATED 15/10/2019
SENT BY THE PETITIONER TO THEIR EMPLOYEES AT CIAL
2024:KER:70179
RESPONDENT EXHIBITS
EXHIBIT R4 A TRUE COPY OF LETTER FROM CIAL
EXHIBIT R4 B TRUE COPY OF THE PERMIT DETAILS OF THE VEHICLES
2024:KER:70179
APPENDIX OF WP(C) 12521/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE INTIMATION DATED 17.12.2022
Exhibit P2 TRUE COPY OF THE PROCEEDINGS OF THE
RESPONDENT DATED 23.02.2023
Exhibit P3 TRUE COPY OF THE PROCEEDINGS OF THE
RESPONDENT DATED 27.01.2022
Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED
26.04.2022 IN W.P. (C) NO.14502 OF2022
2024:KER:70179
APPENDIX OF WP(C) 14266/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF THE RESPONDENT
DATED 10.04.2023
Exhibit P2 TRUE COPY OF THE ORDER DATED 26.04.2022 IN
WPC NO: 14504 OF 2022
2024:KER:70179
APPENDIX OF WP(C) 14476/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF THE RESPONDENT
DATED 10.04.2023 IN RESPECT OF KL-41-M-0398 &
KL-41-M-0422
Exhibit P2 TRUE COPY OF THE ORDER DATED 26.04.2022 IN
WPC NO: 14504 OF 2022
2024:KER:70179
APPENDIX OF WP(C) 14477/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE ORDER OF THE RESPONDENT
DATED 10.04.2023 IN RESPECT OF KL-41-K-4208
Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED
26.04.2022 IN W.P. (C) NO. 14478 OF 2022
2024:KER:70179
APPENDIX OF WP(C) 12570/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE DATED 19.02.2019
ISSUED BY BIRD WORLDWIDE FLIGHT SERVICES PRIVATE
LIMITED.
EXHIBIT P2 TRUE COPY OF THE CIRCULAR DATED 03.11.1992
(NO.RT-11044/92-MVL) OF THE MINISTRY OF SURFACE
TRANSPORT.
EXHIBIT P3 TRUE COPY OF THE PROCEEDINGS OF THE 1ST
RESPONDENT DATED 10.04.2019 (ORDER
NO.C2/1047/2019).
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 06.03.2019
IN WPC NO.6589 OF 2019.
2024:KER:70179
APPENDIX OF WP(C) 17127/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE CERTIFICATE ISSUED BY M/S BIRD
WORLD FLIGHT SERVICES (P) LTD DATED 15TH
NOVEMBER, 2018
Exhibit P1(a) TRUE COPY OF THE CERTIFICATE ISSUED BY M/S BIRD
WORLD WIDE FLIGHT SERVICES (P) LTD DATED 19TH
FEBRUARY, 2019
Exhibit P2 PHOTOSTAT COPIES OF THE PHOTOGRAPHS OF THE
VEHICLES
Exhibit P3 TRUE COPY OF THE ADVISORY DATED 3RD NOVEMBER,1992
(NO:RT-11044/4/92-MVL)
Exhibit P4 TRUE COPY OF THE ORDER DATED 10.04.2023 PASSED BY
THE 1ST RESPONDENT IN RESPECT OF KL-41-K- 4208
Exhibit P4(a) TRUE COPY OF THE ORDER DATED 10.04.2023 PASSED BY
THE 1ST RESPONDENT IN RESPECT OF KL-41-L-216 &
KL-41-L-7286
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 25.04.2023
IN WPC NO: 14477 OF 2023
Exhibit P5(a) TRUE COPY OF THE INTERIM ORDER DATED 20.04.2023
IN WPC NO: 14266 OF 2023
Exhibit P6 TRUE COPY OF THE COMMUNICATION DATED 02.05.2023
OF THE 1ST RESPONDENT IN RESPECT OF KL-41-L-216
Exhibit P6(a) TRUE COPY OF THE COMMUNICATION DATED 02.05.2023
OF THE 1ST RESPONDENT IN RESPECT OF KL-41-L-7286
Exhibit P6(b) TRUE COPY OF THE COMMUNICATION DATED 02.05.2023
OF THE 1ST RESPONDENT IN RESPECT OF KL- 41-K-4208
Exhibit P7 TRUE COPY OF THE COMMUNICATION DATED 02.05.2023
OF THE 1ST RESPONDENT IN RESPECT OF KL-41-L-216
ADDRESSED TO THE 2ND RESPONDENT
Exhibit P7(a) TRUE COPY OF THE COMMUNICATION DATED 02.05.2023
OF THE 1ST RESPONDENT IN RESPECT OF KL- 41-L-7286
ADDRESSED TO THE 2ND RESPONDENT
2024:KER:70179
Exhibit P7(b) TRUE COPY OF THE COMMUNICATION DATED 02.05.2023
OF THE 1ST RESPONDENT IN RESPECT OF KL- 41-K-4208
ADDRESSED TO THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF THE REPLY GIVEN BY THE 1ST
PETITIONER DATED 16/05/2023
Exhibit P8(a) TRUE COPY OF THE REPLY GIVEN BY THE 2ND
PETITIONER DATED 16/05/2023
2024:KER:70179
APPENDIX OF WP(C) 22836/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF ORDER NO. RT-11044/4/92-MVL DATED
3.11.1992 ISSUED BY THE GOVERNMENT OF INDIA,
MINISTRY OF SURFACE TRANSPORT (TRANSPORT WING).
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF
PETITIONER'S TARMAC COACH BEARING NO. KL-63 F5510
DATED 16.1.2019.
EXHIBIT P3 TRUE COPY OF THE FEE RECEIPT FOR FORM G APPLICATION
DATED 2.3.2019 GIVEN IN RESPECT OF THE TARMAC COACH
BEARING REGISTRATION NO. KL-63 F 5510
EXHIBIT P4 TRUE COPY OF THE JUDGMENT IN SPECIAL CIVIL
APPLICATION NO. 18553/2018 OF THE HON'BLE HIGH
COURT OF GUJARAT AT AHMEDABAD DATED 26.11.2015.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C)
37573 OF 2018 DATED 22.11.2018.
EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DATED 21.6.2019
GIVEN TO THE 3RD RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE ORDER NO. 63/1337/2019 DATED
30.07.2019.
2024:KER:70179
APPENDIX OF WP(C) 37572/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF KI-
41/M 422
EXHIBIT P1(a) TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF KI-
41/M 398
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 16/11/2018
ISSUED BY GLOBE GROUND INDIA PRIVATE LIMITED.
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 23/10/2018 IN RESPECT
OF KL-41/M 422
EXHIBIT P3(a) TRUE COPY OF THE ORDER DATED 23/10/2018 IN RESPECT
OF KL-41/M 398
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 8/10/2018 IN
WPC NO. 32685 OF 2018.
2024:KER:70179
APPENDIX OF WP(C) 37573/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF KL-
41/L 216
EXHIBIT P1 (a) TRUE COPY OF THE CERTIFICATE OF REGISTRATION OF KL-
41/L 7286
EXHIBIT P2 TRUE COPY OF THE CERTIFICATE DATED 15.11.2018
ISSUED BY BIRD WORLDWIDE FLIGHT SERVICES PRIVATE
LIMITED
EXHIBIT P3 TRUE COPY OF THE ORDER DATED 23.10.2018 IN RESPECT
OF KL-41/L 216
EXHIBIT P3 (a) TRUE COPY OF THE ORDER DATED 23.10.2018 IN RESPECT
OF KL-41/L 7286
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 8.10.2018 IN
2024:KER:70179
APPENDIX OF WP(C) 32685/2018
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION
OF KL-41/M 398
EXHIBIT P1 (a) TRUE COPY OF THE CERTIFICATE OF REGISTRATION
OF KL-41/M 422
EXHIBIT P1 (b) TRUE COPY OF THE CERTIFICATE OF REGISTRATION
OF KL-41/L 216.
EXHIBIT P1 (c) TRUE COPY OF THE CERTIFICATE OF
REGISTRATIONOF KL-41/L 7286.
EXHIBIT P2 TRUE COPY OF THE AGREEMENT DATED 21.2.2017
BETWEEN GLOBE GROUND INDIA PRIVATE LIMITED
AND RAINBOW AIRPORT AND INFRA SUPPORT
SERVICES PRIVATE LIMITED.
EXHIBIT P2 (a) TRUE COPY OF THE AGREEMENT DATED 21.2.2017
BETWEEN BIRD WORLDWIDE FLIGHT SERVICES
PRIVATE LIMITED AND RAINBOW AIRPORT AND INFRA
SUPPORT SERVICES PRIVATE LIMITED.
EXHIBIT P3 TRUE COPY OF THE FORM G DATED SUBMITTED IN
RELATION TO KL-41/M 422.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 31.7.2018 IN
RESPECT OF KL-41/M 398.
EXHIBIT P4(a) TRUE COPY OF THE ORDER DATED 31.7.2018 IN
RESPECT OF KL-41M 422.
EXHIBIT P4(b) TRUE COPY OF THE ORDER DATED 31.7.2018IN
RESPECT OF KL-41/L 216.
EXHIBIT P4(c) TRUE COPY OF THE ORDER DATED 31.7.2018 IN
RESPECT OF KL-41/L 7386.
