Bineesh Babu vs State Of Kerala
2024 Latest Caselaw 27472 Ker

Kerala High Court

Bineesh Babu vs State Of Kerala on 11 September, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
        Wednesday, the 11th day of September 2024 / 20th Bhadra, 1946
                             MJC NO. 131 OF 2024
             WP(C) 40183/2023 OF HIGH COURT OF KERALA, ERNAKULAM
APPLICANTS/PETITIONER IN WP(C):

  1. BINEESH BABU, AGED 31 YEARS, S/O M S BABU, MARAMATTATHIL HOUSE,
     AMBARANIRAPPIL (P.O.), KOTTAYAM, PIN - 686578
  2. VINOD, AGED 39 YEARS, PUTHENVEEDU, EDAMATTAM, POOVARANY, IDAMATTOM,
     KOTTAYAM, PIN - 686578

RESPONDENTS/RESPONDENTS:

  1. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT
     OF TRANSPORT, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
  2. REGIONAL TRANSPORT AUTHORITY, PALA, REPRESENTED BY IT'S SECRETARY,
     PIN - 686575
  3. THE ASSISTANT REGIONAL TRANSPORT OFFICER, SUB REGIONAL TRANSPORT
     OFFICE, PALA, PIN - 686575
  4. SUB INSPECTOR OF POLICE, PALA POLICE STATION, KOTTAYAM, PIN - 686575
  5. BHARANANGANAM GRAMA PANCHAYATH, REPRESENTED BY IT'S SECRETARY,
     BHARANANGANAM, KOTTAYAM, PIN - 686578


     MJC praying that in the circumstances stated in the affidavit filed
therewith, the High Court be pleased to set aside the order dated 24/7/24
dismissing the Writ Petition for default and restore the case on file.

     This Miscellaneous jurisdiction case coming on for orders upon
perusing the petition and the affidavit filed in support thereof and this
court's judgment dated 24.07.2024 in WP(C)40183/2023 and upon hearing the
arguments SRI.NIDHI BALACHANDRAN, Advocate for the petitioner in
MJC/W.P(C), GOVERNMENT PLEADER for R1 in MJC/WP(C), SRI.PRAKASH
C.VADAKKAN, Advocate for R5 in MJC/WP(C), the court passed the following:
                            DINESH KUMAR SINGH, J.
                    ---------------------------------------------
                              MJC No.131 of 2024 IN
                             WP(C) No.40183 of 2023
                       ----------------------------------------------
                     Dated this the 11th day of September, 2024


                                      ORDER

Allowed.

2. The judgment dated 24.07.2024 dismissing WP(C)

No.40183/ 2023 for non prosecution is recalled.

3. The above writ petition is restored to its original

number.

Post the writ petition on 30.09.2024.

Sd/-DINESH KUMAR SINGH JUDGE lsn

11-09-2024 /True Copy/ Assistant Registrar