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Surendran vs Omana
2024 Latest Caselaw 27294 Ker

Citation : 2024 Latest Caselaw 27294 Ker
Judgement Date : 11 September, 2024

Kerala High Court

Surendran vs Omana on 11 September, 2024

                                                      2024:KER:69106
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                  THE HONOURABLE MRS. JUSTICE C.S. SUDHA

   WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                        CRL.REV.PET NO. 225 OF 2020

        AGAINST THE JUDGMENT DATED 21.03.2019 IN CRA NO.149 OF 2018

OF THE SESSIONS COURT, ALAPPUZHA ARISING OUT OF THE ORDER DATED

09.12.2016   IN    MC   NO.84   OF   2015   OF   THE   JUDICIAL   FIRST   CLASS

MAGISTRATE COURT, AMBALAPUZHA.

PETITIONER/APPELLANT
RESPONDENT IN M.C.:

             SURENDRAN,
             AGED 51 YEARS
             S/P ACHUTHAN, KARICHIRA VEEDU,
             NOW RESIDING AT PEEDIKAPARAMBIL,
             KURUPPAMKULANGARA P.O., CHERTHALA.


             BY ADV A.KRISHNAN


RESPONDENTS/RESPONDENTS
PETITIONERS IN M.C.:

    1        OMANA,
             KARICHIRAYIL VEEDU,
             KURUPPAMKULANGARA P.O.,
             CHERTHALA - 688 539.

    2        SIVALEKSHMI,
             AGED 7 YEARS,
             MINOR, REPRESENTED BY HER MOTHER AND NATURAL GUARDIAN,
             OMANA, KARICHIRAYIL VEEDU,
             NOW RESIDING AT KARICHIRAYIL VEEDU,
             KURUPPAMKULANGARA P.O.,
             CHERTHALA - 688 539.

    3        HARILEKSHMI,
             AGED 7 YEARS,
             MINOR, REPRESENTED BY HER MOTHER AND NATURAL GUARDIAN,
                                                     2024:KER:69106
          OMANA, KARICHIRAYIL VEEDU,
          NOW RESIDING AT KARICHIRAYIL VEEDU,
          KURUPPAMKULANGARA P.O., CHERTHALA - 688 539.

    4     STATE OF KERALA,
          REPRESENTED BY THE PUBLIC PROSECUTOR,
          HIGH COURT OF KERALA, ERNAKULAM.


          BY ADVS SRI.JOHN JUDE ISSAC
                  SRI.VIPIN NARAYAN


     THIS CRIMINAL REVISION PETITION HAVING COME UP FOR ADMISSION
ON 11.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                    2024:KER:69106


                                C.S.SUDHA, J.
              -------------------------------------------------------
                           Crl.R.P.No.225 of 2020
               ------------------------------------------------------
                Dated this the 11th day of September 2024

                              JUDGMENT

The learned counsel for the petitioner has filed a memo dated

06/08/2024 seeking permission to withdraw the revision petition.

Permission is granted and the Crl.R.P. is dismissed as withdrawn.

Interlocutory applications, if any pending, shall stand closed.

Sd/-

C.S.SUDHA JUDGE

ak

 
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