The Kerala State Co-Operative Coir ... vs N. Sasidharan
2024 Latest Caselaw 27105 Ker

Kerala High Court

The Kerala State Co-Operative Coir ... vs N. Sasidharan on 6 September, 2024

OP(C) No.2546/2023                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MR.JUSTICE M.A.ABDUL HAKHIM

               Friday, the 6th day of September 2024 / 15th Bhadra, 1946
                                 OP(C).NO.2546 OF 2023

EA 61/2023 IN EP 4/2019 IN ARC 110/2008 OF PRINCIPAL SUB COURT/COMMERCIAL COURT,
                                   ALAPPUZHA

   PETITIONERS/JUDGMENT DEBTORS:

      1. THE KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LTD NO.679
         (COIRFED) P.B.NO. 4616, ALAPPUZHA, REPRESENTED BY ITS MANAGING
         DIRECTOR, PIN - 688012

    AND ANOTHER

   RESPONDENTS/DECREE HOLDER:

      1. N. SASIDHARAN MOOZHITHOTTATHU HOUSE, ALAN CODE (VIA),
         THIRUVANANTHAPURAM. , PIN - 695001

    AND ANOTHER


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings to the Execution Petition Ext.P1, so also the
   warrant of attachment Ext.P5, pending disposal of this original petition.

        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   23-8-2024 and upon hearing the arguments of M/S.P.C.SASIDHARAN & SOORYA
   M., Advocates for the petitioners and of SRI.C.AJITH KUMAR, Advocate for
   R2, the court passed the following:

                                          ORDER

Post on 09.10.2024.

Interim order is extended till then.

Sd/- M.A.ABDUL HAKHIM, JUDGE

06-09-2024 /True Copy/ Assistant Registrar