Wincost Kuries Pvt Ltd vs Lakshmipriya
2024 Latest Caselaw 26983 Ker

Kerala High Court

Wincost Kuries Pvt Ltd vs Lakshmipriya on 6 September, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

OP (FC) NO. 548 OF 2024

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                                                            2024:KER:67801
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                      &
                  THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                       TH
          FRIDAY, THE 6   DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
                            OP (FC) NO. 548 OF 2024
         OP NO.1218 OF 2015 OF FAMILY COURT, KOTTAYAM.

PETITIONER/PETITIONER/CLAIMANT:

              WINCOST KURIES PVT LTD
              WINCOST TOWERS, NANDIKARA (P.O.), THRISSUR,-, REPRESENTED BY
              MANAGING DIRECTOR., PIN - 680301

              BY ADVS.
              K.S.BHARATHAN
              AADITHYAN S.MANNALI
              ALEENA SONY
              SITHARA


RESPONDENTS/RESPONDENTS/RESPONDENTS(PETITIONER & RESPONDENTS):

     1        LAKSHMIPRIYA
              , D/O MOHANAN, PALAMOOTTIL HOUSE, ITHITHANAM P.O, KOTTAYAM
              DISTRICT,-, PIN - 686535

     2        AFITH NARAYANAN
              , S/O NARAYANAN NAIR, UDHAYABHAVAN HOUSE, MUVATTUPUZHA P.O.,
              KOTTAYAM DISTRICT,, PIN - 686674

     3        NARAYANAN NAIR
              FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER,
              UDHAYABHAVAN HOUSE, MUVATTUPUZHA P.O., KOTTAYAM DISTRICT,,
              PIN - 686674

     4        SULOCHANADEVI,
              W/O NARAYANAN NAIR, AGE NOT KNOWN TO THE PETITIONER,
              UDHAYABHAVAN HOUSE, MUVATTUPUZHA P.O., KOTTAYAM DISTRICT,,
              PIN - 686674


      THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 06.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 548 OF 2024

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                                                                      2024:KER:67801

            DEVAN RAMACHANDRAN & SOPHY THOMAS, JJ.
            ==============================================
                         OP (FC) No. 548 of 2024
           ===============================================

                              JUDGMENT

Dated this the 6th day of September, 2024

Even though the petitioner seeks that Ext.P4 be directed to be taken

up and disposed by the Family Court, Kottayam within a time frame, a

report has been received from the said court, pending this matter, stating

that the said application has already been dismissed for default on

12.02.2024.

2. Obviously, nothing remains in this Original Petition.

This original petition is, therefore, dismissed; however, reserving

every available liberty in law to the petitioner.

Sd/-

DEVAN RAMACHANDRAN JUDGE

Sd/-

SOPHY THOMAS JUDGE RMV OP (FC) NO. 548 OF 2024

2024:KER:67801 APPENDIX OF OP (FC) 548/2024

PETITIONER EXHIBITS

Exhibit :P1 TRUE COPY OF THE I.A NO. 1775 OF 2015 DATED 16.11.2015 IN THE DISTRICT FAMILY COURT KOTTAYAM, ETTUMANOOR

Exhibit:P 2 TRUE COPY OF DECREE OP NO.1218/2015 DATED 30.01.2017 IN THE COURT OF THE JUDGE FAMILY COURT KOTTAYAM,ETTUMANOOR

Exhibit :P3 TRUE COPY OF THE SALE DEED DATED 20.06.2015, BEARING NO 2512 OF 2015 OF MUTTVATTUPUZHA SRO

Exhibit :P4 TRUE COPY OF I.A. N,.1 OF 2022 IN O.P.NO.

1218 OF 2015 DATED 17.12.2022 BEFORE THE HONBLE FAMILY COURT KOTAYAM AT ETUMANOOR