C.M.Girija And Another vs Dr.Jeevan
2024 Latest Caselaw 26800 Ker

Kerala High Court

C.M.Girija And Another vs Dr.Jeevan on 5 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                           2024:KER:67670



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

      THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                        CON.CASE(C) NO. 968 OF 2010
         AGAINST THE JUDGMENT DATED 21.06.2010 IN W.P.(C) NO.16448 OF 2010
                         OF HIGH COURT OF KERALA

PETITIONERS/4TH AND 3RD PETITIONERS:

     1       C.M.GIRIJA
             W/O P.K.AJAYAKUMAR, AGED 48 YEARS,
             JUNIOR PUBLIC HEALTH NURSE GRADE I,
             PRIMARY HEALTH CENTRE, VALAKAM,
             (VIA)MUVATTUPUZHA,, ERNAKULAM DISTRICT.

     2       K.BHAGEERATHI AMMA
             W/O. T.D.DIVAKARAN NAIR, AGED 50 YEARS,
             JUNIOR PUBLIC HEALTH NURSE, GRADE I,
             PRIMARY HEALTH CENTRE, MARADY, (VIA)MUVATTUPUZHA,
             ERNAKULAM DISTRICT.

             BY ADVS.
                  SRI.V.A.MUHAMMED
                  SRI.M.SAJJAD



RESPONDENT/2ND RESPONDENT:

             DR.JEEVAN
             FATHER'S NAME AND AGE NOT KNOWN TO THE, PETITIONERS,
             DIRECTOR OF HEALTH SERVICES,, THIRUVANANTHAPURAM-1.

             BY ADV
                  V.K. SUNIL, SENIOR GOVERNMENT PLEADER


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON

05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.968 of 2010           : 2 :

                                                                2024:KER:67670




                                   JUDGMENT

This contempt of court case is of the year

2010. By efflux of time, nothing survives to be

considered in this contempt of court case and

accordingly, it is closed with liberty to the petitioners to

move for re-hearing, if required.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ

2024:KER:67670

APPENDIX OF CON.CASE (C) 968/2010

PETITIONERS' ANNEXURE

Annexure A1 CERTIFIED COPY OF JUDGMENT OF THIS HON'BLE COURT IN W.P.(C) No.16448/2010-E.