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Thomas M.T vs Mathew T.M
2024 Latest Caselaw 26791 Ker

Citation : 2024 Latest Caselaw 26791 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Thomas M.T vs Mathew T.M on 5 September, 2024

OP(C) No.962/2024                              1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
               Thursday, the 5th day of September 2024 / 14th Bhadra, 1946

                                 OP(C) NO. 962 OF 2024

 CMA 6/2023 OF ASSISTANT SESSIONS COURT/ SUB COURT/ COMMERCIAL COURT, HOSDURG

   PETITIONER(S)/ PETITIONER/ APPELLANT/ DEFENDANT:

          THOMAS M.T. AGED 56 YEARS S/O THOMAS M.J., RESIDING AT "MADATHETTU
          HOUSE", KUNNUMKAI, VELLARIKUNDU TALUK, P.O.WEST ELERI, HOSDURG , PIN
          - 671314

   RESPONDENT(S)/ RESPONDENT/ RESPONDENT/ PLAINTIFF:

          MATHEW T.M. AGED 44 YEARS S/O T.O.MATHEW, RESIDING AT THEKKUMKATTU
          HOUSE, BEEMANADI VILLAGE, VELLARIKUNDU TALUK, P.O.WEST ELERI,
          HOSDURG , PIN - 671314


          OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings pursuant to Exhibit P7 order (IA No. 8 of 2023 in
   O.S No. 298/2022) on the file of the Munsiff Court, Hosdurg as confirmed
   in CMA No. 6 of 2023 (Exhibit P13) Judgment pending final disposal of the
   above Original Petition.

          This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this Court's order dated
   22-08-2024 and upon hearing the arguments of Sri. T.SETHUMADHAVAN (Senior
   Advocate) along with M/S.DEEPA NARAYANAN, K.SUJAI SATHIAN, PREETHI. P.V.,
   M.V.BALAGOPAL, AISWARYA S. ASHOKAN & SREELEKHA. P, Advocates for the
   petitioner and of M/S SURESH KUMAR KODOTH and SUKARNAN Advocates for
   respondent, the court passed the following:

                                          ORDER

Post on 10-09-2024 in 300 list top.

Interim order is extended by one month.

Sd/- VIJU ABRAHAM JUDGE

05-09-2024 /True Copy/ Assistant Registrar

 
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