Ahammed Kutty P.K vs Chief Manager/The Authorized Officer, ...
2024 Latest Caselaw 26663 Ker

Kerala High Court

Ahammed Kutty P.K vs Chief Manager/The Authorized Officer, ... on 5 September, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

OP (DRT) NO. 46 OF 2024

                                     1

                                                      2024:KER:68320
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

             THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                          OP (DRT) NO. 46 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN SA NO.462 OF 2023 OF DEBT

RECOVERY TRIBUNAL, ERNAKULAM

PETITIONER/APPLICANT:

             AHAMMED KUTTY P.K,
             AGED 48 YEARS
             S/O.KUNJU MUHAMMED, PATTAPARANBIL HOUSE, AROOR,
             CHANDIROOR P O,ALAPPUCHA DISTRICT, PIN - 688547


            BY ADVS.
            SANTHOSH KUMAR V.P.
            SAJEEVAN KURUKKUTTIYULLATHIL
            VISHNU PRABHAKAR V.S.
            ASHWIN K.U.
            SUMODH M.




RESPONDENTS/DEFENDANTS:

    1        CHIEF MANAGER/THE AUTHORIZED OFFICER, INDIAN OVERSEAS
             BANK,
             REGIONAL OFFICE AT ERNAKULAM, VETTUKATTIL BUILDINGS,
             JOSE JUNCTION, M.GROAD,ERNAKULAM DISTRICT, PIN - 682016

    2        THE BRANCH MANAGER,
             INDIAN OVERSEAS BANK KADAVANTHRA BRANCH,MADAPARAMBIL
             BUILDING, K.P.VALLON ROAD, KADAVANTHRA,ERNAKULAM
             DISTRICT, PIN - 682020



     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (DRT) NO. 46 OF 2024

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                                                           2024:KER:68320
                          JUDGMENT

Dated this the 5th day of September, 2024

None appeared on behalf of the petitioner to

press this original petition during the revised call.

Hence, this original petition is dismissed for

non-prosecution. Interim order, if any, stands

vacated.

Sd/-

DINESH KUMAR SINGH

JUDGE AP OP (DRT) NO. 46 OF 2024

2024:KER:68320 APPENDIX OF OP (DRT) 46/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE MEMORANDUM OF S.A.NO.462 OF 2023 ON THE FILES OF DRT-I, ERNAKULAM EXCLUDING THE ANNEXURE

Exhibit P2 TRUE COPY OF POSSESSION NOTICE ISSUED BY THE ADVOCATE COMMISSIONER DATED 06.07.2023

Exhibit P3 TRUE COPY OF STAY PETITION, I.A. NO. 2865 OF 2023 IN SA NO.462 OF2023 OF DRT -I ERNAKULAM

Exhibit P4 A COPY OF ORDER/PROCEEDINGS IN I.A. NO. 2865 OF2023 IN SA NO.462 OF2023 DATED 12.10.2023, DOWNLOADED FROM THE WEB SITE OF DRT -I ERNAKULAM

Exhibit P5 TRUE COPY OF AFFIDAVIT FILED BY THE APPLICANT VIDE I.D.NO.16339 IN SA NO.462 OF2023 OF DRT

-I ERNAKULAM.

Exhibit P6 TRUE COPY OF REVIEW PETITION I.A. NO. 3768 OF 2023, FILED BY THE APPLICANT BEFORE THE DRT-I EMAKULAM TO REVIEW THE ORDER IN I.A. NO. 3768 OF2023 IN SA NO.462 OF 2023 OF DRT -I ERNAKULAM.

Exhibit P7 COPY OF ORDER/PROCEEDINGS IN IA NO.3769 OF 2023 IN SA NO.462 OF2023 DATED 14.11.2023, DOWNLOADED FROM THE WEB SITE OF DRT -I ERNAKULAM.

Exhibit P8 TRUE COPY OF THE STAY PETITION I.A. NO.123 OF 2024 IN SA NO.462 OF 2023, FILED BY THE APPLICANT BEFORE THE DRT-I ERNAKULAM

Exhibit P9 COPY OF ORDER/PROCEEDINGS IN IA NO.123 OF 2024 IN SA NO.462 OF 2023 DATED 10.01.2024, DOWNLOADED FROM THE WEB SITE OF DRT -I ERNAKULAM.