Chinnamma Mathew vs Meera K
2024 Latest Caselaw 26448 Ker

Kerala High Court

Chinnamma Mathew vs Meera K on 3 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

Con.Case(C) No.1551/2024                             1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
                Tuesday, the 3rd day of September 2024 / 12th Bhadra, 1946
                 CONTEMPT CASE(C) NO. 1551 OF 2024(S) IN WP(C) 4209/2024

   PETITIONERS/WRIT PETITIONERS:


       1. CHINNAMMA MATHEW, AGED 75 YEARS, W/O MATHEW, PARACKAL HOUSE,
          ANGAMALY PO, ERNAKULAM, PIN - 683 572.
       2. MATHEW, AGED 77 YEARS, PARACKAL HOUSE, ANGAMALY PO,    ERNAKULAM,
          PIN - 683 572.

         BY ADV. SRI. L.RAM MOHAN

   RESPONDENT/RESPONDENT NO.1:


           MEERA K, REVENUE DIVISIONAL OFFICER,
           FORT KOCHI, PIN - 682 001.

            BY SPECIAL GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   03.09.2024, the court on the same day passed the following:


                                                ORDER

Learned Special Government pleader submitted that an application for extension of time has been filed in the writ petition to comply with the directions in the judgment.

The Registry may post this case on 26/09/2024 along with WP(C) No.4209/2024.

Sd/- MURALI PURUSHOTHAMAN JUDGE

03-09-2024 /True Copy/ Assistant Registrar