Kunnamkulam Municipality vs Rajan
2024 Latest Caselaw 26419 Ker

Kerala High Court

Kunnamkulam Municipality vs Rajan on 3 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1329/2024                            1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
            Tuesday, the 3rd day of September 2024 / 12th Bhadra, 1946
                                WA NO. 1329 OF 2024
       AGAINST JUDGMENT DATED 11.07.2024 IN WP(C) 36922/2023 OF THIS COURT
   APPELLANT(S)/1ST,2ND & 3RD RESPONDENTS:

      1. KUNNAMKULAM MUNICIPALITY, REPRESENTED BY ITS SECRETARY,KUNNAMKULAM
         P.O, THRISSUR, PIN - 680503
      2. THE SECRETARY, KUNNAMKULAM MUNICIPALITY,KUNNAMKULAM P.O, THRISSUR,
         PIN - 680503
      3. THE ASSISTANT ENGINEER, KUNNAMKULAM MUNICIPALITY,KUNNAMKULAM P.O,
         THRISSUR, PIN - 680503

     BY ADVS.M/S.V.N.HARIDAS, SAIFUDEEN T.S & B.SHAMEERA

   RESPONDENT(S)/PETITIONERS/ADDITIONAL 4TH AND 5TH RESPONDENTS:

      1. RAJAN, AGED 74 YEARS, S/O.AYYAPPAKUTTY, VATTAM PARAMBIL, CHOWANNUR
         P.O, KUNNAMKULAM,THRISSUR, PIN - 680517
      2. SUDARSHAN, AGED 69 YEARS, S/O.AYYAPPAKUTTY,
         VATTAMPARAMBIL,CHOWANNUR P.O, KUNNAMKULAM,THRISSUR, PIN - 680517
      3. VISWANATHAN, AGED 64 YEARS, S/O.AYYAPPAKUTTY,
         VATTAMPARAMBIL,CHOWANNUR P.O, KUNNAMKULAM,THRISSUR, PIN - 680517
      4. RADHAKRISHNAN, AGED 60 YEARS, S/O.AYYAPPAKUTTY,
         VATTAMPARAMBIL,CHOWANNUR P.O, KUNNAMKULAM,THRISSUR, PIN - 680517
      5. ADDL. R4. THE DISTRICT TOWN PLANNER, LSGD PLANNING THRISSUR,
         PLANNING BHAVAN AYYANTHOLE, THRISSUR IS SUO MOTO IMPLEADED AS THE
         FOURTH RESPONDENT IN WPC 36922/2023 AS PER ORDER DATED 03.06.2024 IN
         WPC 36922/2023., PIN - 680022
      6. ADDL. R5. THE CHIEF TOWN PLANNER, TRIVANDRAM IS SUO MOTU IMPLEADED
         AS ADDITIONAL FIFTH RESPONDENT IN WPC 36922/2023 AS PER ORDER DATED
         19.06.2024 IN WPC 36922/2023., PIN - 695003

    BY GOVERNMENT PLEADER FOR R5 & R6

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to   stay the operation of judgment dated 11.07.2024 in WP (C) No.
   36922/2023 to the result of this Writ Appeal.

        This Writ Appeal coming on for orders on 03/09/2024, upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.1329/2024                              2/2

                                        ORDER

Admit.

Respondents entered apperance. Operation of the impugned judgment is stayed.

Post on 7/10/2024.

Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE

Sd/- S.MANU JUDGE

03-09-2024 /True Copy/ Assistant Registrar