Kerala High Court
A.S Iqbal vs Kadakkal Grama Panchayath on 3 September, 2024
2024:KER:67190
WP(C) NO. 21221/2023
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946
WP(C) NO. 21221 OF 2023
PETITIONER:
A.S IQBAL, AGED 68 YEARS,
S/O.LATE ABDULSAMAD,PRESIDENT, AYIRAKUZHY MUSLIM JAMA-
ATH PROPRIETOR, AMJ AUDITORIUM, KANJIRATHINMOODU,
AYIRAKUZHY P.O, KADAKKAL, KOLLAM, PIN - 691559.
BY ADVS. M/S.V.RENJITH KUMAR & MOHAPRASEED MOHAN
RESPONDENTS:
1 KADAKKAL GRAMA PANCHAYATH,
OFFICE OF THE KADAKKAL GRAMA PANCHAYATH, KADAKKAL P.O,
KOLLAM, REPRESENTED BY ITS SECRETARY, PIN - 691536.
2 SECRETARY, KADAKKAL GRAMA PANCHAYATH,
OFFICE OF THE KADAKKAL GRAMA PANCHAYATH, KADAKKAL P.O,
KOLLAM, PIN - 691536.
3 OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS,
OFFICE OF THE OMBUDSMAN FOR LOCAL SELF GOVERNMENT
INSTITUTIONS, SAPHALLYAM COMPLEX, 3RD FLOOR, TRIDA
BUILDING, PALAYAM, UNIVERSITY P.O, THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY, PIN - 695034.
4 DISTRICT TOWN PLANNER,
DISTRICT TOWN PLANNING OFFICE, 2ND FLOOR, MUNICIPAL
BUILDING, CHINNAKKADA, KOLLAM, PIN - 691001.
5 S.VIJAYAKUMAR,
KRISHNABHAVAN, NO.185, MANKODU, AYIRAKUZHY P.O,
CHITHARA, KOLLAM, PIN - 691559.
2024:KER:67190
WP(C) NO. 21221/2023
2
SRI. PIRAPPANCODE V.S.SUDHIR, SC FOR R1 AND R2
ADVS. M/S. AKASH S., GIRISH KUMAR M S & DEVIKA JAYARAJ
ADV. SRI. LATHEESH SEBASTIAN FOR R5
SMT.PREETHA K.K., SR.GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
03.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:67190
WP(C) NO. 21221/2023
3
MOHAMMED NIAS C. P. , J.
==============================================
W. P. (C) No. 21221 of 2023
==============================================
Dated this the 3rd day of September, 2024
JUDGMENT
The writ petition was filed for considering the application for
regularisation submitted as Ext.P14 and not to take any coercive action
pending the consideration of the regularisation application.
2. A statement has been filed on behalf of respondents 1 and 2
stating that, the regularisation application was considered and the building
numbered by the Panchayat.
3. Accordingly, the grievance of the petitioner has been redressed.
The statement is recorded. Nothing further remains to be considered in this
writ petition. Accordingly, the same is closed.
Sd/-
MOHAMMED NIAS C. P. ,
JUDGE
MMG
2024:KER:67190
APPENDIX OF WP(C).NO.21221/2023
PETITIONER'S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE BUILDING PERMIT NO. A2-
2604/64/2015-16 DATED 25/11/2015 ISSUED BY THE
SECRETARY, KADAKKAL GRAMA PANCHAYATH
EXHIBIT P2 THE TRUE COPY OF THE OWNERSHIP CERTIFICATE NO.
AY2403/16 DATED 05/07/2016 ISSUED BY THE SECRETARY,
KADAKKAL GRAMA PANCHAYATH
EXHIBIT P3 THE TRUE COPY OF THE RECEIPT HAVING INWARD NO. 6118
DATED 17/08/2016 ISSUED FROM KADAKKAL GRAMA
PANCHAYATH
EXHIBIT P4 THE TRUE COPY OF THE LETTER NO. A4-7252/2018 DATED
28/02/2019 ISSUED BY THE SECRETARY, KADAKKAL GRAMA
PANCHAYATH
EXHIBIT P5 THE TRUE COPY OF THE RECEIPT SHOWING INWARD NO. 2789
DATED 28/03/2019 ISSUED BY THE SECRETARY, KADAKKAL
GRAMA PANCHAYATH
EXHIBIT P6 THE TRUE COPY OF THE LETTER NO. B2-4584/2020 DATED
24/07/2020 ISSUED BY THE SECRETARY, KADAKKAL GRAMA
PANCHAYATH
EXHIBIT P7 THE TRUE COPY OF THE RECEIPT NO. KL02042200819/2022
DATED 25/01/2022 ISSUED BY THE VILLAGE OFFICER,
KADAKKAL
EXHIBIT P8 THE TRUE COPY OF THE RECEIPT NO. KL02042204014/2022
DATED 11/04/2022 ISSUED BY THE VILLAGE OFFICER,
KADAKKAL
EXHIBIT P9 THE TRUE COPY OF THE RECEIPT NO. KL02042204800/2022
DATED 30/07/2022 ISSUED BY THE VILLAGE OFFICER,
KADAKKAL
EXHIBIT P10 THE TRUE COPY OF THE RECEIPT NO. KL02042218834/2022
DATED 27/09/2022 ISSUED BY THE VILLAGE OFFICER,
KADAKKAL
2024:KER:67190
EXHIBIT P11 THE TRUE COPY OF THE CONSENT TO OPERATE HAVING FILE
NO. PCB/KO/ICO/G/380/2018 ISSUED ON 08/01/2019
ISSUED BY THE KERALA STATE POLLUTION CONTROL BOARD
EXHIBIT P12 THE TRUE COPY OF THE NO OBJECTION CERTIFICATE NO. C-
108/2023 DATED 02/03/2023 ISSUED BY THE STATION
OFFICER, FIRE AND RESCUE STATION, KADAKKAL
EXHIBIT P13 THE TRUE COPY OF THE LETTER NO. A4-2789/19 DATED
27/03/2023 ISSUED BY THE SECRETARY, KADAKKAL GRAMA
PANCHAYATH
EXHIBIT P14 THE TRUE COPY OF THE RECEIPT NO. 1230100272/G021102
DATED 17/04/2023 ISSUED FROM KADAKKAL GRAMA
PANCHAYATH
EXHIBIT P15 THE TRUE COPY OF THE NOTICE DATED 28/02/2023 IN O.P
NO. 77/2019 ISSUED FROM THE OFFICE OF OMBUDSMAN FOR
LOCAL SELF GOVERNMENT INSTITUTIONS
EXHIBIT P16 THE TRUE COPY OF THE ORDER DATED 10/04/2023 IN O.P
EXHIBIT P17 THE TRUE COPY OF THE NOTICE NO. SC3-1596/2023 DATED
26/06/2023 ISSUED BY THE SECRETARY, KADAKKAL GRAMA
PANCHAYATH
EXHIBIT P18 THE TRUE COPY OF THE MARRIAGE LETTER SHOWING THE
MARRIAGE CEREMONY ON 02/07/2023 AT AMJ MADRASA HALL
EXHIBIT P19 THE TRUE COPY OF THE MARRIAGE LETTER SHOWING THE
MARRIAGE CEREMONY ON 03/07/2023 AT AMJ HALL
EXHIBIT P20 THE TRUE COPY OF THE MARRIAGE LETTER SHOWING THE
MARRIAGE CEREMONY ON 10/07/2023 AT AMJ AUDITORIUM
EXHIBIT P21 THE TRUE COPY OF THE MARRIAGE LETTER SHOWING THE
MARRIAGE CEREMONY ON 16/07/2023 AT AMJ AUDITORIUM
