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Anil S vs State Of Kerala
2024 Latest Caselaw 26232 Ker

Citation : 2024 Latest Caselaw 26232 Ker
Judgement Date : 3 September, 2024

Kerala High Court

Anil S vs State Of Kerala on 3 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

  CRL.MC. NO.8494 OF 2017
                               1




                                            2024:KER:66503

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946

                  CRL.MC NO. 8494 OF 2017

   AGAINST THE ORDER/JUDGMENT DATED 28.10.2017 IN MC

       NO.60 OF 2015 OF ADDITIONAL CHIEF JUDICIAL

               MAGISTRATE, THIRUVANANTHAPURAM

  PETITIONERS/PETITIONERS/RESPONDENTS 1 & 2:

      1     ANIL S
            AGED 35 YEARS, S/O LATE. SUKUMARAN NAIR,
            T.C NO.25/3433, LEELATHA NIVAS, UPPALAM
            ROAD,VANCHIYOOR, THIRUVANANTHAPURAM.
            REPRESENTED BY THE MOTHER AND NATURAL
            GUARDIAN SMT.LATHA.G,AGED 64 YEARS,
            DO--DO---

      2     LATHA G
            AGED 64 YEARS, W/O LATE. SUKUMARAN NAIR
            T.C NO.25/3433, LEELATHA NIVAS, UPPALAM
            ROAD,VANCHIYOOR, THIRUVANANTHAPURAM.


            BY ADVS.
            SRI.BIJU BALAKRISHNAN
            SRI.P.V.JEEVESH
            SMT.V.S.RAKHEE



  RESPONDENTS/RESPONDENTS/PETITIONER:

      1     STATE OF KERALA
            REPRESENTED BY THE PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA, ERNAKULAM.
 CRL.MC. NO.8494 OF 2017
                          2




                                       2024:KER:66503

    2     DHANYA
          AGED 28 YEARS, D/O VASANTHA
          KUMARI,MELLLOTTU VADAKETHIL, PULIYILA
          VILLAGE,NELLILA PO, KOLLAM, PIN.691 515,
          REPRESENTED BY HER MOTHER & GUARDIAN
          SMT. VASANTHA KUMARI -DO--DO.


          BY ADVS.
          SRI. SANGEETHARAJ N.R., PP
          SRI.VIPIN NARAYAN



        THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 03.09.2024, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
 CRL.MC. NO.8494 OF 2017
                            3




                                       2024:KER:66503




                P.V.KUNHIKRISHNAN, J.
             ------------------------------------
              Crl.M.C. No. 8494 of 2017
            --------------------------------------
      Dated this the 03rd day of September, 2024



                      ORDER

When this Criminal Miscellaneous Case came

up for consideration, the learned counsel appearing

for the petitioners submitted that the prayers in

this Crl.MC have become infructuous.

Therefore, this Criminal Miscellaneous Case is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nvj

 
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