Anilkumar Gv vs K Jayakumar
2024 Latest Caselaw 26024 Ker

Kerala High Court

Anilkumar Gv vs K Jayakumar on 30 September, 2024

Author: K. Babu

Bench: K. Babu

Crl.Rev.Pet No.791/2024                          1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                             THE HONOURABLE MR.JUSTICE K. BABU
                  Monday, the 30th day of September 2024 / 8th Aswina, 1946
                     CRL.M.APPL.NO.1/2024 IN CRL.REV.PET NO. 791 OF 2024

   CRA 344/2012 OF ADDITIONAL DISTRICT & SESSIONS COURT-IV, THIRUVANANTHAPURAM

    ST 707/2007 OF JUDICIAL FIRST CLASS MAGISTRATE COURT-II, THIRUVANANTHAPURAM

   APPLICANT/REVISION PETITIONER:

           ANILKUMAR GV, AGED 55 YEARS, S/O GOPALAKRISHANAN NAIR KUZHIVILAKATHU
           PUTHENVEEDU T V 23/1018, VALIYASALA, THYCAUD P.O THIRUVANANTHAPURAM.

   RESPONDENTS/RESPONDENTS

       1. K JAYAKUMAR, S/O LATE KOLAPPAN PILLAI T C 40/1220 (4), AIRA 80,
          ARUVIKKARA LANE, MANACAUD P.O THIRUVANANTHAPURAM.
       2. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA - 682 031.

        Application praying that in the circumstances stated therein the
   High Court be pleased to      suspend the execution of sentence in ST
   No.707/2007 in the Court of Judicial First Class Magistrate II,
   Thiruvananthapuram dated 30.06.2012 and judgment in Crl.Appeal No.344/2012
   in the Court of Additional District and Sessions Judge-IV,
   Thiruvananthapuram dated 12.08.2014 and release the revision petitioner on
   bail, pending disposal of the above Criminal Revision Petition.
        This application again coming on for orders upon perusing the
   application and this Court's orders dated 21/08/2024 therein and upon
   hearing the arguments of Sri.SREEHARI INDUKALADHARAN, Advocate for the
   petitioner and of the PUBLIC PROSECUTOR for the second respondent, the
   Court passed the following:

                                            ORDER

Interim bail granted as per order dated 01.08.2024 shall stand extended till the next posting date.

Post on 30.10.2024.

Sd/-

K.BABU, JUDGE

30-09-2024 /True Copy/ Assistant Registrar