Kerala High Court
Vini P.V vs M.K.Sajeevan on 30 September, 2024
O.P.(C).No.202 of 2024 1
2024:KER:72716
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946
OP(C) NO. 202 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 06.01.2024 IN CS
NO.135 OF 2022 OF ASSISTANT SESSIONS COURT/ADDITIONAL SUB
COURT,NORTH PARAVUR
PETITIONER:
VINI P.V,AGED 43 YEARS
W/O SHAJU, KOVATT HOUSE, NORTH ADUVASSERY KARA,
KUNNUKARA VILLAGE, PARAVUR TALUK, ERNAKULAM, PIN -
683578
BY ADVS.
SABU GEORGE
P.B.KRISHNAN
P.B.SUBRAMANYAN
MANU VYASAN PETER
RESPONDENT:
M.K.SAJEEVAN
AGED 50 YEARS
S/O KUMARAN, MANADI HOUSE, THATHAPPILLI,
KOTTUVALLI VILLAGE, PARAVUR TALUK, ERNAKULAM, PIN
- 683519
BY ADVS.
denizen komath
RENJITH THAMPAN (SR.)(K/276/1990)
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON
30.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C).No.202 of 2024 2
2024:KER:72716
VIJU ABRAHAM, J.
--------------------
O.P.(C).No.202 of 2024
--------------------------------
Dated this the 30th day of September, 2024
JUDGMENT
The learned counsel for the petitioner
submits that though an interim order was granted
initially, the same was modified as per order dated
4.4.2024 and the construction activities are going
on and report is also submitted by the Engineer as
ordered by this Court dated 4.4.2024. It is
submitted that the original petition may be closed
recording the modified interim order. In view of
the modified interim order dated 4.4.2024, nothing
survives in the original petition. Accordingly,
the original petition is closed. The Commercial
Court (Additional Sub Court), North Paravur shall
expedite the disposal of CS No.135 of 2022.
sd/-
VIJU ABRAHAM,JUDGE
pm
2024:KER:72716
APPENDIX OF OP(C) 202/2024
PETITIONER'S EXHIBITS
Exhibit -P1 A TRUE COPY THE CERTIFIED COPY OF THE
AGREEMENT, DATED 22-08-2015 PRODUCED BY
THE RESPONDENT BEFORE THE COURT BELOW
Exhibit-P2 A TRUE COPY OF THE PLAINT, DATED 07-11-
2022 IN C.S NO.135 OF 2022 ON THE FILE
OF THE COMMERCIAL COURT/ADDITIONAL SUB
COURT, NORTH PARAVUR
Exhibit-P3 A TRUE COPY OF I.A NO.1 OF 2022 IN C.S
NO.135 OF 2022 ON THE FILE OF THE
COMMERCIAL COURT/ADDITIONAL SUB COURT,
NORTH PARAVUR ALONG WITH THE ATTACHMENT
SCHEDULE, DATED 07-11-2022
Exhibit-P4 A TRUE COPY OF I.A NO.2 OF 2022 IN C.S
NO.135 OF 2022 ON THE FILE OF THE
COMMERCIAL COURT/ADDITIONAL SUB COURT,
NORTH PARAVUR ALONG WITH THE ATTACHMENT
SCHEDULE, DATED 07-11-2022
Exhibit-P5 A TRUE COPY OF THE REPORT SUBMITTED BY
ADV.SAJNA JALEEL IN C.S NO.135 OF 2022
ON THE FILE OF THE COMMERCIAL
COURT/ADDITIONAL SUB COURT, NORTH
PARAVUR, DATED 27-01-2023
Exhibit-P6 A TRUE COPY OF THE OBJECTION DATED 30-
11-2022 FILED BY THE RESPONDENT IN I.A
NO.1 OF 2022 IN C.S NO.135 OF 2022 ON
THE FILE OF THE COMMERCIAL
COURT/ADDITIONAL SUB COURT, NORTH
PARAVUR
Exhibit-P7 A TRUE COPY OF THE OBJECTION DATED 12-
01-2023 FILED BY THE RESPONDENT IN I.A
NO.2 OF 2022 IN C.S NO.135 OF 2022 ON
THE FILE OF THE COMMERCIAL
COURT/ADDITIONAL SUB COURT, NORTH
PARAVUR
Exhibit-P8 A TRUE COPY OF THE WRITTEN STATEMENT,
DATED 27-12-2022 FILED BY THE RESPONDENT
IN C.S NO.135 OF 2022 ON THE FILE OF THE
COMMERCIAL COURT/ADDITIONAL SUB COURT,
2024:KER:72716
NORTH PARAVUR
Exhibit-P9 A TRUE COPY OF I.A NO.5 OF 2023 IN C.S
NO.135 OF 2022 ON THE FILE OF THE
COMMERCIAL COURT/ADDITIONAL SUB COURT,
NORTH PARAVUR, DATED 07-09-2023
Exhibit-P10 A TRUE COPY OF I.A NO.6 OF 2023 IN C.S
NO.135 OF 2022 ON THE FILE OF THE
COMMERCIAL COURT/ADDITIONAL SUB COURT,
NORTH PARAVUR, DATED 05-12-2023
Exhibit-P11 A TRUE COPY OF THE OBJECTION DATED 29-
11-2023 IN I.A NO.5 OF 2022 IN C.S
NO.135 OF 2022 ON THE FILE OF THE
COMMERCIAL COURT/ADDITIONAL SUB COURT,
NORTH PARAVUR
Exhibit-P12 A TRUE COPY OF THE OBJECTION DATED 13-
12-2023 IN I.A NO.6 OF 2022 IN C.S
NO.135 OF 2022 ON THE FILE OF THE
COMMERCIAL COURT/ADDITIONAL SUB COURT,
NORTH PARAVUR
Exhibit-P13 A TRUE COPY OF THE REPORT DATED 21-12-
2023 SUBMITTED BY ADV.NISHA K.N IN I.A
NO.6 OF 2023 IN C.S NO.135 OF 2022 ON
THE FILE OF THE COMMERCIAL
COURT/ADDITIONAL SUB COURT, NORTH
PARAVUR
Exhibit-P14 A TRUE COPY OF THE ORDER, DATED 06-01-
2024 IN I.A NO.5 OF 2023 IN C.S NO.135
OF 2022 ON THE FILE OF THE COMMERCIAL
COURT/ADDITIONAL SUB COURT, NORTH
PARAVUR
