Aswin Raj vs State Of Kerala
2024 Latest Caselaw 25856 Ker

Kerala High Court

Aswin Raj vs State Of Kerala on 30 September, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                                           2024:KER:72746



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

         MONDAY, THE 30TH DAY OF SEPTEMBER 2024 / 8TH ASWINA, 1946

                          CRL.MC NO. 4129 OF 2024

         CRIME NO.1362/2017 OF KILIKOLLOOR POLICE STATION, KOLLAM

           AGAINST THE ORDER/JUDGMENT IN CC NO.2141 OF 2017 OF JUDICIAL

                   MAGISTRATE OF FIRST CLASS -I, KOLLAM


PETITIONER(S)/4TH ACCUSED:

             ASWIN RAJ
             AGED 25 YEARS
             S/O YESU RAJ, RESHMA BHAVAN, KANDACHIRA, PANAYAM VILLAGE,
             PANAYAM PO, KOLLAM TALUK, KOLLAM DISTRICT., PIN - 691 601.



             BY ADV RAJ CAROLIN V.


RESPONDENT(S)/ STATE/ DEFACTO COMPLAINANT:

     1       STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, PIN - 682 031.

     2       THE STATION HOUSE OFFICER
             KILIKOLLOOR POLICE STATION, KILIKOLLOOR PO,
             KOLLAM DISTRICT, PIN - 691 004.

     3       NAZEER
             AGED 36 YEARS
             S/O BADARUDEEN, VILAYAIL VEEDU, VALIYA OLIKKARA,
             KANDACHIRA CHATHINAMKULAM CHERI, PANAYAM VILLAGE,
             PANAYAM PO, KOLLAM TALUK, KOLLAM., PIN - 691 601.
 Crl.M.C. No.4129 of 2024            : 2 :

                                                         2024:KER:72746




     4       SUDHEER
             AGED 40 YEARS
             S/O JAFAR, AMEER MANZIL, CHATHINAMKULAM CHERI, PANAYAM
             VILLAGE, PANAYAM PO, KOLLAM., PIN - 691 601.

             BY ADV. SREEJA V, PUBLIC PROSECUTOR.



         THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON

30.09.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.M.C. No.4129 of 2024             : 3 :

                                                           2024:KER:72746




                   BECHU KURIAN THOMAS, J.
             ------------------------------------------------
                      Crl.M.C No.4129 of 2024
           -----------------------------------------------------
          Dated this the 30th day of September, 2024


                                 ORDER

The learned Counsel for the petitioner seeks

permission to withdraw this Crl.M.C.

Permission granted. Accordingly, this Crl.M.C is

dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS JUDGE SRJ