Naderkoya vs Shri Praful Patel
2024 Latest Caselaw 30921 Ker

Kerala High Court

Naderkoya vs Shri Praful Patel on 23 October, 2024

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CON.CASE(C) NO.2349 OF 2024




                                                              2024:KER:78753
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR.JUSTICE BASANT BALAJI

      WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA, 1946

                         CON.CASE(C) NO.2349 OF 2024

          (AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.14030 OF 2024
                        OF HIGH COURT OF KERALA)
PETITIONER:

              NADERKOYA, AGED 60 YEARS, S/O POOKOYA (LATE),
              KEEPAT HOUSE, AGATTI (P.O.), LAKSHADWEEP,
              UNION TERRITORY OF LAKSHADWEEP, PIN - 682 553


              BY ADVS.
              P.SANJAY
              A.PARVATHI MENON
              BIJU MEENATTOOR
              PAUL VARGHESE (PALLATH)
              KIRAN NARAYANAN
              RAHUL RAJ P.
              MUHAMMED BILAL.V.A
              MEERA R. MENON
              BASILA BEEGAM
              DEVIKA S. PRASAD



RESPONDENT:

              SHRI PRAFUL PATEL,
              HON'BLE ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP,
              KAVARATTI, UT OF LAKSHADWEEP, PIN - 682 555

              BY SC Sajith Kumar V.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
9.9.24, THE COURT ON 23.10.2024 DELIVERED THE FOLLOWING:
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CON.CASE(C) NO.2349 OF 2024




                                                                   2024:KER:78753
                                   JUDGMENT

(Dated: 23rd October, 2024)

The counsel for the respondent has made available an

office order dated 18.10.2024 in compliance with the order

passed by this Court on 09.04.2024.

Considering the above aspect, this Contempt Case (C) is

closed.

SD/-

BASANT BALAJI JUDGE ss

CON.CASE(C) NO.2349 OF 2024

2024:KER:78753 APPENDIX OF CON.CASE(C) 2349/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE INTERIM ORDER DATED 9/04/2024 IN WP(C) 14030/2024

Annexure A2 TRUE COPY OF THE REPRESENTATION DATED 16.07.2024, MADE BEFORE THE RESPONDENT

Annexure A3 THE POSTAL RECEIPT ALONG WITH THE ACKNOWLEDGEMENT CARD