Aswathy vs Rajith
2024 Latest Caselaw 30852 Ker

Kerala High Court

Aswathy vs Rajith on 30 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

                                                     2024:KER:81051

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                  &
         THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946
                     MAT.APPEAL NO. 766 OF 2018
 AGAINST THE JUDGMENT DATED 06.04.2016 IN OP NO.7 OF 2013 OF
                     FAMILY COURT, MAVELIKKARA

APPELLANT/PETITIONER IN THE OP:

         ASWATHY, D/O PRABHAVATHI, AGED 27 YEARS,
         KOPPARA THEKKATHIL, EREZHA SOUTH,
         CHETTIKULANGARA P.O., PERINGALA VILLAGE,
         MAVELIKARA.

         BY ADVS.
         SRI.NIRMAL V NAIR
         SMT.K.S.LAKSHMIPRIYA


RESPONDENTS/RESPONDENTS IN O.P:

    1    RAJITH, S/O RAJENDRAN, RAJITH BHAVANAM,
         VATHIKULANGARA, THEKKEKARA VILLAGE,
         MAVELIKARA TALUK, ALAPPUZHA-690510.

    2    RAJENDRAN, RAJITH BHAVANAM, VATHIKULANGARA,
         THEKKEKARA VILLAGE, MAVELIKARA TALUK,
         ALAPPUZHA-690510.

    3    REMANI, W/O RAJENDRAN, RAJITH BHAVANAM,
         VATHIKULANGARA, THEKKEKARA VILLAGE,
         MAVELIKARA TALUK, ALAPPUZHA-690510.

         BY ADV SRI.K.R.SUNIL


     THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION ON
30.10.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                        2024:KER:81051
Mat.Appeal 766/18
                                 2


                          JUDGMENT

Devan Ramachandran, J.

When this matter was called today, the learned counsel for

the appellant submitted that he has been instructed not to press

this Appeal.

Consequently, this Appeal is dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE

Sd/-

M.B. SNEHALATHA JUDGE RR