Michael M D vs Kerala State Co-Operative Bank Ltd
2024 Latest Caselaw 30846 Ker

Kerala High Court

Michael M D vs Kerala State Co-Operative Bank Ltd on 30 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

W.P.(C)No.35567 of 2024
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                                              2024:KER:81160
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE N.NAGARESH

  WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                    WP(C) NO. 35567 OF 2024

PETITIONER:

          MICHAEL M D
          AGED 42 YEARS, S/O DEVASSY ,
          MUTTKKAL HOUSE, MADATHUM PADI (P.O),
          THRISSUR PIN - 680733.

          BY ADV AJITH M. JIJI


RESPONDENTS:

    1     KERALA STATE CO-OPERATIVE BANK LTD
          REPRESENTED BY THE BRANCH MANGER PUTHENVELIKKARA
          BRANCH, V C S COMPLEX, PUTHENVELIKKARA (P.O),
          ERNAKULAM -, PIN - 683594.

    2     THE SPECIAL SALE OFFICER/ SENIR INSPECTOR OF
          CO-OPERATIVE SOCIETIES KERALA STATE CO-OPERATIVE
          BANK LTD, CREDIT PROCESSING CENTRE, P.B NO.4,
          KAKKANAD P.O, KOCHI, ERANKUALM PIN - 682030.

          BY ADV K.AMMINIKUTTY

     THIS WRIT PETITION       (CIVIL) HAVING COME UP         FOR
ADMISSION ON 30.10.2024,      THE COURT ON THE SAME          DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.35567 of 2024
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                                                 2024:KER:81160



                        JUDGMENT

Dated this the 30th day of October, 2024

Counsel for the petitioner submits that the loan account

has been closed and therefore the petitioner does not want to

prosecute the writ petition.

The writ petition is disposed of recording the afore

submission.

Sd/-

N.NAGARESH JUDGE ams

2024:KER:81160 APPENDIX OF WP(C) 35567/2024

PETITIONER'S EXHIBIT

Exhibit -P1 TRUE COPY OF THE NOTICE DATED 10.09.2024 ISSUED BY THE 2ND RESPONDENT