Joy Mathew vs The State Of Kerala
2024 Latest Caselaw 30735 Ker

Kerala High Court

Joy Mathew vs The State Of Kerala on 30 October, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) No.38448/2018                         1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
           Wednesday, the 30th day of October 2024 / 8th Karthika, 1946
                    IA.NO.1/2024 IN WP(C) NO. 38448 OF 2018(E)
   APPLICANT/PETITIONER NO.2:

          GEORGE MATHEW, MATTAM HOUSE,KURIANADU.P.O,MONIPPALLY,KOTTAYAM
          DISTRICT, PIN-686636.

   RESPONDENTS/PETITIONER NO.1 AND RESPONDENTS 1 TO 12:

      1. JOY MATHEW (EXPIRED) MATTAM HOUSE, KURIANADU P.O., MONIPPALLY,
         KOTTAYAM DISTRICT - 686 636
      2. THE STATE OF KERALA REPRESENTED BY ITS SECRETARY, INDUSTRIES
         DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
      3. THE STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY REPRESENTED BY ITS
         SECRETARY,DIRECTORATE OF ENVIRONMENT AND CLIMATE
         CHANGE,K.S.R.T.C.COMPLEX,THAMPANOOR.P.O,THIRUVANANTHAPURAM,PIN-69500
         1.
      4. THE DIRECTOR OF MINING AND GEOLOGY KESAVADASAPURAM.P.O,
         THIRUVANANTHAPURAM,PIN-695004.
      5. THE KERALA STATE POLLUTION CONTROL BOARD REPRESENTED BY ITS
         ENVIRONMENTAL ENGINEER,KOTTAYAM,PIN-686001.
      6. DISTRICT COLLECTOR COLLECTORATE.P.O, KOTTAYAM,PIN-686001.
      7. THE GEOLOGIST OFFICE OF MINING AND
         GEOLOGY,COLLECTORATE.P.O,KOTTAYAM,PIN-686001.
      8. THE MARAGATTUPALLY GRAMA PANCHAYAT, REPRESENTED BY ITS
         SECRETARY,MARAGATTUPALLY.P.O,KOTTAYAM DISTRICT,PIN-686635.
      9. THE THAHASILDAR MEENACHIL THALUK,PALA.P.O,KOTTAYAM
         DISTRICT,PIN-686636.
     10. THE VILLAGE OFFICER VILLAGE OFFICE,MONIPPALLY.P.O,KOTTAYAM DISTRICT,
         PIN-686636.
     11. RAJU CYRIAC KUZHIKATTIL HOUSE,VAYALA.P.O,KOTTAYAM DISTRICT,
         PIN-686587.
     12. OUSEPH MATHEW KULANGARAPUTHENVETTIL(MATTATHIL) HOUSE,
         KURIANADU.P.O,MONIPPALLY,KOTTAYAM DISTRICT, PIN-686636.
     13. ROSAMMA MATHEW KULANGARAPUTHENVEETTIL(MATTATHIL)HOUSE,
         KURIANADU.P.O,MONIPPALLY,KOTTAYAM DISTRICT,PIN-686636.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   granted in the judgment dated 02.07.2024 24 for the submission of
   representation before SEIAA up to 22.10.20, in the interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 02.07.2024 and upon hearing the arguments of SRI.GEORGEKUTTY MATHEW,
   Advocate for Petitioner in I.A./Petitioner in WP(C), GOVERNMENT PLEADER
   for Respondents 2 to 4, 6, 7, 9 & 10 in I.A./Respondents 1 to 3, 5, 6, 8 &
 WP(C) No.38448/2018                         2/2

   9 in WP(C), STANDING COUNSEL for R5 in I.A./R4 in WP(C), SRI.SUNIL CYRIAC,
   Advocate for Respondent 8 in I.A./Respondent 7 in WP(C), SRI.ALEX
   M.SCARIA, Advocate for Respondent 11 in I.A./Respondent 10 in WP(C), the
   court passed the following:

                                       ORDER

The time to submit the representation as directed by this court as per judgment dated 02.07.2024 in WP(C)No.38448 of 2018 is extended for a further period of two weeks. If the representation is already submitted as directed by this court, the same will be treated as compliance of the directions in the judgment.

Sd/- P.V.KUNHIKRISHNAN, JUDGE

30-10-2024 /True Copy/ Assistant Registrar