Damodaran vs Narayanan
2024 Latest Caselaw 30180 Ker

Kerala High Court

Damodaran vs Narayanan on 24 October, 2024

RSA NO. 729 OF 2017

                                       1




                                                             2024:KER:79862
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

         THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946

                             RSA NO. 729 OF 2017

         AGAINST THE JUDGMENT DATED 30.11.2016 IN AS NO.64 OF 2014 OF SUB

                              COURT, CHAVAKKAD

         ARISING OUT OF THE JUDGMENT DATED 18.11.2011 IN OS NO.750 OF 2006

                         OF MUNSIFF COURT,CHAVAKKAD


APPELLANT/APPELLANT/PLAINTIFF:

             DAMODARAN
             AGED 72 YEARS
             S/O UPPUKUNNATH RAMAN,CHOWALLUR DESOM,KANDANASSERY
             VILLAGE,TALAPPILLY TALUK.


             BY ADVS.
             SRI.DILIP J. AKKARA
             SRI.PLEASANT.T.SAMUEL




RESPONDENTS/RESPONDENTS 2 & 3. ADDL.RESPONDENTS/DEFENDANTS:

     1       NARAYANAN
             S/O.UPPUKUNNATH RAMAN,AGED 62 YEARS,POONKUNNAM
             VILLAGE,DESOM,THRISSUR-680002.

     2       BALAKRISHNAN
             S/O.UPPUKUNNATH RAMAN,AGED 49 YEARS,CHOWALLUR
             DESOM,KANDANASSERY VILLAGE,TALAPPILLY TALUK,THRISSUR-680012.
 RSA NO. 729 OF 2017

                                        2




                                                               2024:KER:79862
     3      PUSHPARAJINI
            AGED 65 YEARS,W/O LATE UPPPUKUNNATH SREENIVASANN,CHOWALLUR
            DESOM,KANDANASSERY VILLAGE,TALAPPILLY TALUK,THRISSUR-680012.

     4      MINI @ SMITHA, AGED 45 YEARS,
            D/O.LATE UPPPUKUNNATH SREENIVASANN,CHOWALLUR
            DESOM,KANDANASSERY VILLAGE,TALAPPILLY TALUK,THRISSUR-680012.


     5      KAVITHA
            D/O.LATE UPPUKUNNATH SREENIVASANN,AGED 41 YEARS,CHOWALLUR
            DESOM,KANDANASSERY VILLAGE,TALAPPILLY TALUK,THRISSUR-680012.

     6      RECHANA
            D/O.LATE UPPUKUNNATH SREENIVASANN,AGED 35 YEARS,CHOWALLUR
            DESOM,KANDANASSERY VILLAGE,TALAPPILLY TALUK,THRISSUR-680012.

     7      SREEKANTH
            S/O.LATE UPPUKUNNATH SREENIVASANN,AGED 31 YEARS,CHOWALLUR
            DESOM,KANDANASSERY VILLAGE,TALAPPILLY TALUK,THRISSUR-680012.

            BY ADVS.
            RI & R2 BY SRI.B.K.GOPALAKRISHNAN
            R3, R5, R6, R7 BY SRI.P.V.CHANDRA MOHAN




     THIS   REGULAR   SECOND   APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON
24.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA NO. 729 OF 2017

                                    3




                                                        2024:KER:79862
                               JUDGMENT

1. The learned counsel for the appellant submits that in view of

the dismissal of R.S.A Nos.262 of 2005 & 424 of 2005, this

R.S.A has become infructuous.

2. Accordingly, the appeal is dismissed as infructuous.

Sd/-

M.A.ABDUL HAKHIM

JUDGE SHG/-XX