Jai.P.R vs Sub Inspector Of Police, Mulavukadu ...
2024 Latest Caselaw 30048 Ker

Kerala High Court

Jai.P.R vs Sub Inspector Of Police, Mulavukadu ... on 22 October, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

  CRL.MC. NO.4983 OF 2018
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                                             2024:KER:78339

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946

                  CRL.MC NO. 4983 OF 2018

CRIME NO.1160/2013 OF MULAVUKAD POLICE STATION, ERNAKULAM

        AGAINST     THE     ORDER/JUDGMENT   DATED   IN   CC

  NO.1296 OF 2014 OF JUDICIAL MAGISTRATE OF FIRST

  CLASS-I,ERNAKULAM

  PETITIONER:

           JAI.P.R.
           AGED 42, S/O. LATE RAMAKRISHNAN,
           PUTHENVEETTIL HOUSE, BOLGATTY,
           MULAVUKADU P.O., ERNAKULAM, PIN - 682 504.


           BY ADV SRI.DILISH JOHN

  RESPONDENT/COMPLAINANT:

           SUB INSPECTOR OF POLICE,
           MULAVUKADU POLICE STATION, REPRESENTED BY
           PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
           ERNAKULAM, COCHIN - 682 031.

           BY ADV.
           SRI. RENJITH T.R., SR.PP



        THIS CRIMINAL MISC. CASE HAVING COME UP FOR
  ADMISSION ON 22.10.2024, THE COURT ON THE SAME DAY
  PASSED THE FOLLOWING:
 CRL.MC. NO.4983 OF 2018
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                                      2024:KER:78339




                P.V.KUNHIKRISHNAN, J.
             ------------------------------------
             Crl.M.C. No. 4983 of 2018
           --------------------------------------
       Dated this the 22nd day of October, 2024



                      ORDER

When this Criminal Miscellaneous Case came

up for consideration, the learned counsel appearing

for the petitioner submitted that the prayers in this

Crl.MC have become infructuous.

Therefore, this Criminal Miscellaneous Case is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nvj