Citation : 2024 Latest Caselaw 30046 Ker
Judgement Date : 22 October, 2024
2024:KER:78349
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
MACA NO. 2738 OF 2017
AGAINST THE AWARD DATED 17.06.2016 IN O.P (MV) NO.733 OF 2012
OF MOTOR ACCIDENT CLAIMS TRIBUNAL, IRINJALAKUDA
APPELLANT/3RD RESPONDENT :-
HDFC CHUBB GENERAL INSURANCE CL. LTD.
TRICHUR,REPRESENTED BY MANAGER(LEGAL),
REGIONAL OFFICE,RAJAJI ROAD,ERNAKULAM.
BY ADVS.
SRI.GEORGE CHERIAN (SR.)
SMT.LATHA SUSAN CHERIAN
SMT.K.S.SANTHI
RESPONDENTS/CLAIMANTS & RESPONDENTS 1 & 2 :-
1 SUBRAHMANYAN, S/O.AYYAPPAN,
ERYAKKADAN @ AREEKKADAN HOUSE,P.O.
PUTHENCHIRA SOUTH,MANIYANKAVU,
TRICHUR DISTRICT,PIN-680682.
2 ASHARAF, S/O.MUHAMMED,THANATHUPARAMBIL
HOUSE,P.O.PUTHENCHIRA,
TRICHUR DISTRICT,PIN-680682.
3 UNNIKRISHNAN, S/O.CHATHUNNY,PUTHIYEDATH
HOUSE,P.O.PUTHENCHIRA,PINDANI SOUTH,
TRICHUR DISTRICT,PIN-680682.
BY ADVS.
SMT.DHANYA P.ASHOKAN
SRI.M.R.VENUGOPAL
SMT.LATHA SUSAN CHERIAN
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY
HEARD ON 22.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
MACA NO. 2738 OF 2017
2
2024:KER:78349
JUDGMENT
The learned standing counsel for the appellant seeks
permission to withdrawn this appeal and filed a memo dated
16.10.2024 to that effect. Therefore, the appeal is dismissed as
withdrawn.
Sd/-
SHOBA ANNAMMA EAPEN JUDGE SMA
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