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Saji K.N vs K. Vijayanathan
2024 Latest Caselaw 30031 Ker

Citation : 2024 Latest Caselaw 30031 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Saji K.N vs K. Vijayanathan on 22 October, 2024

Con.Case(C) No.2542/2024                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
                 Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                 CONTEMPT CASE(C) NO. 2542 OF 2024(S) IN WP(C) 24530/2022

   PETITIONERS/PETITIONERS:


       1. SAJI K.N, AGED 55 YEARS, S/O. NARAYANAN, RESIDING AT KOTTOORATHIL
          HOUSE, ANJOOTTIMANGALAM P.O., MEENACHIL, THALAPPALARA, MELAMPARA,
          KOTTAYAM DISTRICT, PIN - 686 579.
       2. AZEEZ, AGED 53 YEARS, S/O. C.V. ISMAIL, CHALIRKAD HOUSE,
          MAMPULLYTHARA P.O., MUNDUR, PALAKKAD, PIN - 678 592.

         BY ADV. SRI. P.R.VENKATESH

   RESPONDENTS/RESPONDENTS 3, 4 & 5:


       1. K. VIJAYANATHAN, CUSTODIAN OF VESTED FOREST, OLAVAKKODE, PALAKKAD
          DISTRICT, PIN - 678 002.
       2. OM PRAKASH, DIVISIONAL FOREST OFFICER, PUTHUPERIYARAM, PALAKKAD
          DISTRICT, PIN - 678 009.
       3. OM PRAKASH KALER, CHIEF CONSERVATOR OF FOREST, (VESTED FOREST)
          EASTERN CIRCLE, ARANYA BHAVAN, RAILWAY COLONY, OLAVAKODE, PALAKKAD,
          PIN - 678 002.

            BY SPECIAL GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   22.10.2024, the court on the same day passed the following:


                                             ORDER

The learned Special Government Pleader upon instructions submitted that steps are being taken to comply with the direction in the judgment dated 28/02/2024.

Post on 04/11/2024.

Sd/- VIJU ABRAHAM JUDGE

22-10-2024 /True Copy/ Assistant Registrar

 
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