Kerala High Court
Nishad M.M vs The State Of Delhi on 22 October, 2024
Author: V.G.Arun
Bench: V.G.Arun
2024:KER:78583
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
WP(C) NO. 36317 OF 2024
PETITIONER:
NISHAD M.M., AGED 23 YEARS,
S/O MOHAMMED KOYA, MULLAYAN PARAMBIL, PANAMBAD,
PURANGU- POST, MALAPPURAM, PIN - 679584
BY ADVS.
SAHL ABDUL KADER
ABHIRAMI.S
RESPONDENTS:
1 THE STATE OF DELHI, REPRESENTED BY CHIEF SECRETARY,
GOVERNEMENT OF NATIONAL CAPITAL TERRITORY OF DELHI,
3RD LEVEL, DELHI SECRETARIAT, I.P ESTATE,
NEW DELHI, PIN - 110002
2 THE STATE OF MADHYA PRADESH,
REPRESENTED BY CHIEF SECRETARY, MANTRALAYA, VALLABH
BHAWAN, BHOPAL, PIN - 462004
3 THE STATE OF RAJASTHAN,
REPRESENTED BY ITS CHIEF SECRETARY, SECRETARIAT,
JAIPUR, PIN - 302005
4 STATE OF UTTAR PRADESH, REPRESENTED BY ITS CHIEF
SECRETARY, ADDRESS: 101, 'B' BLOCK, LOK BHAWAN, U.P.
SECRETARIAT, LUCKNOW, PIN - 226001
5 STATION HOUSE OFFICER, DELHI SOUTH- EAST CYBER POLICE
STATION, ROOM NO. 114 & 124, IST FLOOR, PS C.R PARK
COMPLEX, NEW DELHI, EMAIL. ID:
[email protected], PIN - 110087
6 DIRECTOR GENERAL OF POLICE- STATE CYBER CRIME CELL
MADHYA PRADESH 256, GODHRA HWY, PIPLIYAHANA, INDORE,
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WP(C) NO. 36317 OF 2024
2
MADHYA PRADESH, EMAIL ID:
[email protected], PIN - 452001
7 STATION HOUSE OFFICER
GANDHI NAGAR POLICE INSPECTOR, JAIPUR CITY (EAST)
GANDHI NAGAR. EMAIL ID :
[email protected],
PIN - 302015
8 STATION HOUSE OFFICER
PREMNAGAR POLICE STATION,JHANSI, SIPRI BAZAR, EMAIL
ID : [email protected], PIN - 284003
9 THE MANAGER HDFC BANK LTD,
BRANCH EDAPPAL, VEE PEE TOWER, 1ST FLOOR, EDAPPAL,
MALAPPURAM, PIN - 679576
0 THE MANAGER, FEDERAL BANK LTD, BRANCH PONNANI, P B NO.
23 CHAMRAVATTOM JUNCTION, PONNANI,
MALAPPURAM, PIN - 679577
11 THE MANAGER, ESAF SMALL FINANCE BANK LTD, BRANCH
VELIYANCODE, NO 136 G, NEAR GRAM PANCHAYAT OFFICE,
VELIYANKODE VILLAGE, VELIYANKODE P O,
MALAPPURAM, PIN - 679587
12 THE MANAGER, SOUTH INDIAN BANK, BRANCH PONNANI, P.B NO.
5, FAJAR COMPLEX, KUTTIKKAD JUNCTION, CHANDAPPADI
PONNANI, MALAPPURAM, PIN - 679577
13 THE MANAGER
SOUTH INDIAN BANK, BRANCH MARANCHERY, M A SQUARE
BUILDING, PONNANI - GURUVAYUR ROAD, MARANCHERY,
MALAPPURAM, PIN - 679581
BY ADV RASHMI.K.V
SRI. MOHAN JACOB GEORGE SC FOR FEDERAL BANK.
SRI. SUNIL SHANKER SC FOR SIB.
SMT. K.V. RASHMI SC FOR ESAF BANK.
SRI. PRADEESH CHACKO SC FOR HDFC BANK.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C) NO. 36317 OF 2024
3
JUDGMENT
The learned counsel for the petitioner seeks permission
to withdraw the writ petition, with liberty to move afresh. The
writ petition is accordingly dismissed as withdrawn, with the
liberty sought.
Sd/-
V.G.ARUN
JUDGE
msp
2024:KER:78583
WP(C) NO. 36317 OF 2024
APPENDIX OF WP(C) 36317/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF 1ST PAGE OF THE BANK PASSBOOK OF
THE SAVINGS BANK ACCOUNT NO. 50100466743055
AT 9TH RESPONDENT BANK.
Exhibit P2 TRUE COPY OF THE AADHAR CARD OF PETITIONER.
Exhibit P3 TRUE PRINTOUT OF E MAIL, DATED 12/09/2024,
SENT BY THE PETITIONER.
Exhibit P4 TRUE COPY OF THE REPLY E MAIL, DATED
12/09/2024, TO EXHIBIT P3.
Exhibit P5 TRUE PRINTOUT OF THE EMAIL DATED 01/10/2024
ISSUED BY THE 9TH RESPONDENT.
Exhibit P6 TRUE PRINTOUT OF THE EMAIL DATED 03/10/2024
ISSUED BY THE PETITIONER TO THE 9TH
RESPONDENT.
Exhibit P7 TRUE PRINTOUT OF THE EMAIL DATED 05/10/2024
ISSUED BY 9TH RESPONDENT.
Exhibit P8 TRUE COPY OF THE STATEMENT OF PETITIONER'S
BANK ACCOUNT MAINTAINED WITH 9TH RESPONDENT
FOR THE PERIOD 04/08/2024 TO 24/09/2024.
