Kerala High Court
Uthara.S. Sugathan vs The Kerala State Co-Operative ... on 22 October, 2024
Author: V.G.Arun
Bench: V.G.Arun
2024:KER:78411
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
WP(C) NO. 34296 OF 2024
PETITIONER:
UTHARA.S. SUGATHAN, AGED 26 YEARS,
D/O LATE T.V. SUGATHAN,
CURRENTLY RESIDING AT KRIPA HOUSE,
HOUSE NO 8, N.V.NAGAR, PEROORKADA,
THIRUVANANTHAPURAM DISTRICT, PIN - 695005
BY ADVS.
S.SAJU
A.V.SAJAN
SAHDHA K.U.
RESPONDENTS:
1 THE KERALA STATE CO-OPERATIVE BANK(KERALA BANK),
REP. BY ITS BRANCH MANAGER,
VIKAS BHAVAN BRANCH, VIKAS BHAVAN .P.O, S
ENATE HOUSE CAMPUS, L.M.S COMPOUND,
PALAYAM AIRPORT ROAD,
THIRUVANANTHAPURAM, PIN-695033
2 THE KERALA STATE CO-OPERATIVE BANK (KERALA BANK)
REP: BY ITS CHIEF MANAGER,
HEAD OFFICE, COBANK TOWERS,
P.B.NO.6515, VIKASBHAVAN P.O, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695 033
3 THE SUB-INSPECTOR OF POLICE,
MUSEUM POLICE STATION,
THIRUVANANTHAPURAM CITY, PIN - 695033
4 THE COMMISSIONER OF POLICE,
THIRUVANANTHAPURAM CITY,
OFFICE OF THE COMMISSIONER OF POLICE,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
2024:KER:78411
WP(C) NO. 34296 OF 2024
2
5 THE DIRECTOR GENERAL OF POLICE
KERALA POLICE HEADQUARTERS,
THIRUVANANTHAPURAM, PIN - 695010
BY ADV THOMAS ABRAHAM
SR. GP.SRI. SUNILKUMAR KURIAKOSE,
SRI. THOMAS ABRAHAM FOR R1 & R2.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:78411
WP(C) NO. 34296 OF 2024
3
JUDGMENT
The learned counsel for the petitioner seeks permission
to withdraw the writ petition. The writ petition is accordingly
dismissed as withdrawn.
Sd/-
V.G.ARUN
JUDGE
msp
2024:KER:78411
WP(C) NO. 34296 OF 2024
APPENDIX OF WP(C) 34296/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE EMAIL COMMUNICATION
DATED 06.09.2024 SUBMITTED BY THE PETITIONER
TO THE 1ST RESPONDENT
Exhibit P2 THE TRUE COPY OF THE E-MAIL COMMUNICATION
DATED 09.09.2024 RECEIVED BY THE PETITIONER
FROM THE 1ST RESPONDENT -BANK
Exhibit P3 THE TRUE COPY OF THE FINAL REPORT IN THE
CRIME NO. 1103/2023 OF MUSEUM POLICE STATION,
THIRUVANANTHAPURAM RELATING TO THE SUICIDE OF
THE PARENTS OF THE PETITIONER WAS SUBMITTED
BY THE SUB INSPECTOR OF POLICE, MUSEUM POLICE
STATION, THIRUVANANTHAPURAM CITY TO THE SUB
DIVISIONAL MAGISTRATE COURT,
THIRUVANANTHAPURAM DATED NIL
Exhibit P4 THE TRUE COPY OF THE PROCEEDINGS DATED
12.02.2024 OF THE SUB-DIVISIONAL MAGISTRATE
RELATING TO CRIME NO. 1103/2023
Exhibit P5 THE TRUE COPY OF THE COMMUNICATION DATED
12.12.2023 OF THE ASSISTANT COMMISSIONER
THIRUVANANTHAPURAM TO OF THE POLICE SUB-
DIVISIONAL, CONTONMENT, MAGISTRATE,
THIRUVANANTHAPURAM
Exhibit P6 THE TRUE COPY OF THE ORDER IN O.P (G&W)
NO.29/2001 DATED 24.02.2001 OF THE HON'BLE
FAMILY COURT AT ERNAKULAM
Exhibit P7 THE TRUE COPY OF THE DEATH CERTIFICATES OF
THE PETITIONER'S ADOPTIVE PARENTS MR. T.V.
SUGATHAN AND MRS. SUNILA SUGATHAN DATED
06.09.2023
Exhibit P8 THE TRUE COPY OF THE ADHAR CARD OF THE
PETITIONER
Exhibit P9 THE TRUE COPY OF THE LEGAL-HEIRSHIP
CERTIFICATE ISSUED BY THE TAHSILDAR,
KATTAKADA TALUK OFFICE DATED 06/03/2024
Exhibit P10 THE TRUE COPY OF THE JUDGMENT DATED
22.07.2024 OF THE HON'BLE HIGH COURT OF
KERALA IN W.P (C) NO. 24071/2024
