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Sachithanadhan vs Kanakalatha
2024 Latest Caselaw 29821 Ker

Citation : 2024 Latest Caselaw 29821 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Sachithanadhan vs Kanakalatha on 22 October, 2024

                                                                     2024:KER:78392
O.P.(C). No.2237 of 2024               :1:



                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
          TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
                                OP(C) NO. 2237 OF 2024
          IA   23/2024     IN   OS   NO.14   OF   2015   OF   ASSISTANT   SESSIONS
COURT/ADDITIONAL SUB COURT, PALAKKAD

PETITIONER/PETITIONER/7TH RESPONDENT:

               SACHITHANADHAN
               AGED 53 YEARS
               S/O. LATE PAZHANAN, KAITHARAVU KALAM VEEDU, VANDITHAVALAM
               P.O, CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678534


               BY ADVS.
               JACOB SEBASTIAN
               WINSTON K.V
               ANU JACOB
               BHARATH KRISHNAN G.
               ARUNDHATHI SURESH BABU




RESPONDENTS/RESPONDENTS/PLAINTIFF & DEFENDANTS 1 TO 6,8 AND 9:

      1        KANAKALATHA
               AGED 62 YEARS
               W/O. AARUCHAMY, PUTHENPURA VEEDU, VAKKODE, CHITTUR P.O,
               CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678101

      2        MEENAKSHI (DIED)
               W/O. LATE PAZHANAN, KAITHARAVU KALAM VEEDU, VANDITHAVALAM
               P.O, CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678534

      3        SAROJINI
               AGED 70 YEARS
               W/O. MANIKKAN, RARATH VEEDU, APPALAM, PERUVEMBU P.O,
               CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678531
                                                              2024:KER:78392
O.P.(C). No.2237 of 2024          :2:



      4        DEVI
               AGED 67 YEARS
               W/O. SEKHARAN, SANGARATH KADU HOUSE, ERATTAYAL,
               MARUTHAROAD P.O, PALAKKAD TALUK, PALAKKAD DISTRICT, PIN -
               678007

      5        SUBADHRA
               AGED 60 YEARS
               W/O. VELAYUDHAN, CHAITHANYA, CHAMAKKAD, THALOOR, KUDALLUR
               P.O, PALLASSANA, CHITTUR TALUK, PALAKKAD DISTRICT, PIN -
               678505

      6        SREEKRISHNAN
               AGED 58 YEARS
               S/O. LATE PAZHANAN, KAITHARAVU KALAM VEEDU, VANDITHAVALAM
               P.O, CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678534

      7        BHAGEERADHI
               AGED 53 YEARS
               W/O. BAKTHAVALSALAN, NARNNIKKALAM, KUTTIPPALLAM, PERUMATTY
               P.O, CHITTUR TALUK, PALAKKAD DISTRICT, PIN - 678534

      8        GEETHA
               AGED 50 YEARS
               W/O. MADHANAMOHANAN, KRISHNA NIVAS, AMBATTUPALAYAM,
               CHITTUR COLLEGE P.O, CHITTUR TALUK, PALAKKAD DISTRICT, PIN
               - 678104

      9        LATHA
               AGED 48 YEARS
               W/O. JAYAPRAKASH, VEETTIPARAMBIL HOUSE, KEEZHA, PUTHUKKODE
               P.O, ALATHUR TALUK, PALAKKAD DISTRICT, PIN - 678687



       THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 22.10.2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                        2024:KER:78392
O.P.(C). No.2237 of 2024       :3:



                           VIJU ABRAHAM, J.
          --    -- -- -- -- -- -- -- -- -- -- -- --
                        O.P.(C) No.2237 of 2024
          --    -- -- -- -- -- -- -- -- -- -- -- --
                 Dated this the 22nd day of October 2024

                             JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the original petition.

Permission granted and the original petition is dismissed as

withdrawn.

Sd/-

VIJU ABRAHAM JUDGE sm/

 
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