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State Of Kerala vs Tiju K.John
2024 Latest Caselaw 29309 Ker

Citation : 2024 Latest Caselaw 29309 Ker
Judgement Date : 10 October, 2024

Kerala High Court

State Of Kerala vs Tiju K.John on 10 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1031/2024                          1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                        &
                    THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Thursday, the 10th day of October 2024 / 18th Aswina, 1946
                                WA NO. 1031 OF 2024
       AGAINST JUDGMENT DATED 17/11/2023 IN WP(C) 38763/2015 OF THIS COURT
   APPELLANT(S)/RESPONDENTS 1 & 2 IN WP(C):

      1. STATE OF KERALA REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY
         WELFARE DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
         THIRUVANANTHAPURAM-PIN 695001., PIN - 695001

    AND ANOTHER

    BY GOVERNMENT PLEADER




   RESPONDENT(S)/PETITIONER & RESPONDENT NO.3 IN WP(C):

      1. TIJU K.JOHN AGED 38 YEARS WIFE OF SIBY, H.S.S.T. (JR) MATHEMATICS,
         S.H.MOUNT HIGHER SECONDARY SCHOOL, KOTTAYAM, RESIDING AT THARAPPEL
         HOUSE, KIDANGOOR, KOTTAYAM DISTRICT., PIN - 686572

    AND 2 OTHERS

    ADV.R.DIVAKARAN for R1

    SPECIAL GOVERNMENT PLEADER(FINANCE) FOR ADDL.R3


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to

        1. Stay the operation and implementation of the judgment in WP(C)
   38763 of 2015


        This Writ Appeal again coming on for orders on 10/10/2024, upon
   perusing the appeal memorandum and this court's order dated 25/09/2024,
   the court on the same day passed the following:
 WA No.1031/2024                               2/2




                                         ORDER

The learned Spl.Govt Pleader(Finance) seeks time to get instructions.

Four weeks' time granted.

List on 12/11/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

10-10-2024 /True Copy/ Assistant Registrar

 
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