Fr. M. M. Abraham vs K.V. Aliyas @ Alias Varghese
2024 Latest Caselaw 29002 Ker

Kerala High Court

Fr. M. M. Abraham vs K.V. Aliyas @ Alias Varghese on 3 October, 2024

OP(C) No.2607/2023                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                       THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
                Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                                  OP(C) NO. 2607 OF 2023

  IA 6/2023 IN OS 27/2017 OF ASSISTANT SESSIONS COURT/PRINCIPAL SUB COURT,NORTH
                                     PARAVUR

   PETITIONER(S)/PETITIONERS/ADDL DEFENDANTS SOUGHT TO BE IMPLEADED:

      1. FR. M. M. ABRAHAM, AGED 73 YEARS, PRIEST, S/O. MATHAI,
         MANIYATTUKUDIYIL HOUSE, KUTHUKUZHY P.O., KUTHUKUZHY KARA,
         KOTHAMANGALAM VILLAGE, KOTHAMANGALAM TALUK, ERNAKULAM , PIN -686691
      2. K.V. BABU, AGED 67 YEARS, S/O. VARKEY, KUPLASSERRIYIL HOUSE,
         THIRUVANIYOOR KARA,THIRUVANIYOOUR P.O., THIRUVANIYOOR VILLAGE,
         KUNNATHUNAD TALUK, ERNAKULAM,PIN - 682308.

    BY ADVS. M/S. MATHEW KURIAKOSE, BIJU P.THOMAS, T.G.SUNIL (PERUMBAVOOR),
    J.KRISHNAKUMAR (ADOOR), C.N.PRAKASH, MONI GEORGE, SHAJI P.K.

   RESPONDENT(S)/RESPONDENTS/PLAINTIFF AND DEFFENDANTS:

      1. K.V. ALIYAS @ ALIAS VARGHESE, AGED 52 YEARS, S/O. VARGHESE,
         KAVALAKKAL HOUSE, ANGAMALY P.O., ANGAMALY VILLAGE, ALUVA TALUK,
         ERNAKULAM , PIN - 683572.
      2. ST. GREGORIOUS EDUCATIONAL & CULTURAL CHARITABLE SOCIETY, ANGAMALY,
         REGISTER NO. ER-830/1994, REPRESENTED BY SECRETARY, ADAM PUBLIC
         SCHOOL, KARAYAMPARAMB, KARUKUTTY P.O.,ERNAKULAM 6, PIN - 683576.

         BY ADVS. M/S. PHILIP T.VARGHESE, THOMAS T. VARGHESE, ACHU SUBHA
    ABRAHAM, V.T.LITHA, K.R MONSIHA FOR R1

        This OP(C) having come up for order on 3/10/2024 upon perusing the
   letter dated 18/9/2024 of District Judge Ernakulam forwarding letter dated
   9/9/2024 from the Principal Sub Judge, North Paravur and this Courts
   Judgment dated 30.11.2023, the Court on the same day passed the following:
                                      ORDER

Perused the report of the learned Principal Sub Judge, North Paravur seeking extension of one more month's time to comply with the Judgment of this Court in O.P.(C) No.2607/2023. The extension sought for is granted. Accordingly, the learned Principal Sub Judge is directed to comply with the Judgment in the O.P above referred within a period of one month with effect from 09.09.2024.

                                                 Sd/- C. JAYACHANDRAN, JUDGE




03-10-2024                       /True Copy/                            Assistant Registrar