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Radhakrishnan K vs Ramachandran
2024 Latest Caselaw 28996 Ker

Citation : 2024 Latest Caselaw 28996 Ker
Judgement Date : 3 October, 2024

Kerala High Court

Radhakrishnan K vs Ramachandran on 3 October, 2024

OP(C) No.1158/2024                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                         THE HONOURABLE MR. JUSTICE VIJU ABRAHAM
                Thursday, the 3rd day of October 2024 / 11th Aswina, 1946

                                 OP(C) NO. 1158 OF 2024


          EP 30/2022 IN OS 378/2017 OF MUNSIFF COURT, MAVELIKKARA, ALAPPUZHA

   PETITIONER(S)/ DECREE HOLDERS/ PLAINTIFFS:

      1. RADHAKRISHNAN K, AGED 58 YEARS, S/O. LATE KARTUTHAKUNJU, ELAVAUM
         MALAYIL, PULIMEL MURI, NOORANADU VILLAGE, ALAPPUZHA, PIN - 690 504.

         and another....

   RESPONDENT(S)/ JUDGMENT DEBTORS/ DEFENDANTS:

      1. RAMACHANDRAN, AGED ABOUT 72 YEARS, S/O. THIRUVANCHAL, VALUPARMBIL
         KIZHAKKETHIL, PULIMEL MURI, NOORANADU VILLAGE, ALAPPUZHA DISTRICT,
         PIN - 690504

           and 3 others....


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the proceedings of the E.P No. 30/2022 in O.S No. 378/2017 of Hon'ble
   Munsiff Court, Mavelikkara till the disposal of this O.P (C).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   03/09/2024 and upon hearing the arguments of M/S ALEX K.JOHN & SRAYAS
   JOSEPH, Advocates for the petitioners and M/S Manjusha K., Sreelakshmi
   Sabu, advocates for repondents, the court passed the following:

                                        O R D E R

Learned counsel for the petitioners seeks adjournment.

Post on 30.10.2024.

Interim order is extended till then.

SD/-VIJU ABRAHAM,JUDGE

03-10-2024 /True Copy/ Assistant Registrar

 
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