Shabeer P vs The State Tax Officer - I
2024 Latest Caselaw 28971 Ker

Kerala High Court

Shabeer P vs The State Tax Officer - I on 3 October, 2024

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W.P.(C) NO.12353 OF 2019



                                                                  2024:KER:73179



                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                     THE HONOURABLE MR.JUSTICE BASANT BALAJI

         THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                             W.P.(C) NO.12353 OF 2019


PETITIONER:

              SHABEER P, AGED 31 YEARS, S/O. MOHAMMED MOYIN,
              PROPRIETOR, M/S. SAIRA SANITATION, VAZHIPPARA,
              CHERAKKAPARAMBA P.O., ANGADIPPURAM, MALAPPURAM DISTRICT.

              BY ADVS.
              SMT.MEERA V.MENON
              SMT.K.KRISHNA



RESPONDENTS:

     1        THE STATE TAX OFFICER - I,
              DEPARTMENT OF SGST, PERINTHALMANNA 679 322.

     2        THE COMMISSIONER OF COMMERCIAL TAXES, TAX TOWERS,
              KILLIPPALAM, KARAMANA, THIRUVANANTHAPURAM-695 002.


OTHER PRESENT:

              GOVERNMENT PLEADER, SRI. T. JAYAN


     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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W.P.(C) NO.12353 OF 2019



                                                                2024:KER:73179



                               JUDGMENT

(Dated: 3rd October, 2024)

Today when the matter was called up, learned counsel for

the petitioner submitted that he does not wish to proceed with

this case.

Recording the said submission, the writ petition is

dismissed as not pressed.

Sd/-

BASANT BALAJI, JUDGE ss