Thankachan vs Srikanth. T. R
2024 Latest Caselaw 28965 Ker

Kerala High Court

Thankachan vs Srikanth. T. R on 3 October, 2024

Contempt of Court Case (Civil) No.2295 of 2024       1 2024:KER:73185
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                 PRESENT

                  THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

        THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                               CON.CASE(C) NO. 2295 OF 2024

           AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.21189 OF 2021 OF

                                      HIGH COURT OF KERALA

PETITIONER/1ST PETITIONER:

       1         THANKACHAN, AGED 52 YEARS
                 KARTHIKA BHAVAN, MAHADEVIKKAD,
                 KARTHIKAPPALLY,
                 ALAPPUZHA, PIN - 690516

       2         USHA THANKACHAN, AGED 42 YEARS
                 KARTHIKA BHAVAN, MAHADEVIKKAD,
                 KARTHIKAPPALLY, ALAPPUZHA, PIN - 690516


                 BY ADVS.
                 P.B.SAHASRANAMAN
                 T.S.HARIKUMAR


RESPONDENT/IST RESPONDENT:

                 SRIKANTH. T. R, AGED 36 YEARS
                 SECRETARY, KARTHIKAPPALLY GRAMA PANCHAYATH,
                 KARTHIKAPPALY. P.O, KARTHIKAPPALLY TALUK,
                 ALAPPUZHA DISTRICT RESIDING AT SRUTHI, NADUVATTOM P.O,
                 PALLIPPAD VILLAGE, KARTHIKAPPALLY TALUK,
                 ALAPPUZHA DISTRICT., PIN - 690516


                 SRI.G.BENO, SC


        THIS     CONTEMPT        OF     COURT     CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt of Court Case (Civil) No.2295 of 2024       2                2024:KER:73185


                                   MOHAMMED NIAS C.P., J.
                           -----------------------------------------------

                     Contempt of Court Case (Civil) No.2295 of 2024

                            ---------------------------------------------

                          Dated this the 3rd day of October , 2024



                                                 JUDGMENT

Learned counsel on both sides submit that the directions in the

judgment have been complied with. This is recorded. Accordingly, the contempt

case is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/3.10.2024