Jins Augustine vs The Secretary
2024 Latest Caselaw 28957 Ker

Kerala High Court

Jins Augustine vs The Secretary on 3 October, 2024

WP(C) No.32691/2024                       1/3                         Order Date : 03-10-2024

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
             Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                      IA.NO.1/2024 IN WP(C) NO. 32691 OF 2024
   PETITIONER:

          JINS AUGUSTINE, AGED 48 YEARS, S/O. AUGUSTINE,RESIDING AT
          PUTHENPURACKAL ,KANAKKALIPPADY,IDUKKI DISTRICT,PIN-685515

   RESPONDENTS:

      1. THE SECRETARY KATTAPPANA MUNICIPALITY,KATTAPPANA P.O,IDUKKI
         DISTRICT, PIN-685508
      2. KATTAPPANA MUNICIPALITY, REPRESENTED BY ITS SECRETARY,KATTAPPANA
         P.O,IDUKKI DISTRICT,PIN-685508
      3. THE ENVIRONMENTAL ENGINEER POLLUTION CONTROL BOARD DISTRICT
         OFFICE,THODUPUZHA,IDUKKI,PIN- 685584

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to grant me an
   extension of four weeks' time from today to file the reply to Ext P6 as
   directed by this honourable court , in the interest of justice
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof,this court's Final order dated
   13.09.2024 and upon hearing the arguments of SHRI. JOMY K. JOSE, Advocates
   for the petitioner and of SHRI. UNNIKRISHNAN V ALAPATT, Advocates for R1 &
   R2, the court passed the following:
 WP(C) No.32691/2024                              2/3                            Order Date : 03-10-2024




                                     MOHAMMED NIAS C. P. , J.
                           ============================================
                           I. A. No. 1 of 2024 in W. P. (C) No. 32691 of 2024
                           ============================================
                                 Dated this the 3rd day of October, 2024

                                               ORDER

This is an application seeking extension of time granted by this

Court on 13.9.2024.

2. Both sides submit that the hearing is scheduled on

7.10.2024. This is recorded.

3. Accordingly, three weeks' time is granted from today to

comply with the directions in the judgment.

The application is allowed as above.

Sd/-

MOHAMMED NIAS C. P. , JUDGE MMG WP(C) No.32691/2024 3/3 Order Date : 03-10-2024

APPENDIX OF WP(C) 32691/2024 Exhibit P6 A TRUE COPY OF THE STOP MEMO ISSUED BY THE 1ST RESPONDENT, DATED 11-09-2024 VIDE NO 1477481-2024