Saleena Mambra vs Smt. Ajithakumari
2024 Latest Caselaw 28787 Ker

Kerala High Court

Saleena Mambra vs Smt. Ajithakumari on 3 October, 2024

Contempt of Court Case (Civil) No.2046 of 2024    1
                                               2024:KER:73188
                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                 PRESENT

                  THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

        THURSDAY, THE 3RD DAY OF OCTOBER 2024 / 11TH ASWINA, 1946

                               CON.CASE(C) NO. 2046 OF 2024

           AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.38681 OF 2023 OF

HIGH COURT OF KERALA

PETITIONER:

                 SALEENA MAMBRA., AGED 42 YEARS
                 W/O SHAKKEER, LG ARABIC TEACHER, AUP SCHOOL,
                 PALLIKKAL, PALLAM, WADAKKANCHERY, THRISSUR
                 (RESIDING AT POOKKAKKILLATHHOUSE,
                 P.O.VALAPPAD BEACH, THRISSUR - 680567), PIN - 679532


                 BY ADVS.
                 V.A.MUHAMMED
                 M.SAJJAD


RESPONDENTS/3RD & 4TH RESPONDENT:

       1         SMT. AJITHAKUMARI,
                 AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,THE
                 DEPUTY DIRECTOR OF EDUCATION, THRISSUR @ AYYANTHOLE,
                 PIN - 680003

       2         SMT. SHEEJA KUNIYIL,
                 AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
                 ASSISTANT EDUCATIONAL OFFICER, WADAKKANCHERY,
                 THRISSUR DISTRICT, PIN - 680582



                 SMT.AMMINIKUTTY K., SR.GP


        THIS     CONTEMPT        OF     COURT     CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt of Court Case (Civil) No.2046 of 2024     2        2024:KER:73188




                                    MOHAMMED NIAS C.P., J.
                           -----------------------------------------------

                     Contempt of Court Case (Civil) No.2046 of 2024

                            ---------------------------------------------

                          Dated this the 3rd day of October , 2024



                                                 JUDGMENT

Learned Government Pleader submits that the directions in the

judgment have been complied with. This is recorded. Accordingly, the contempt

case is closed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/3.10.2024 Contempt of Court Case (Civil) No.2046 of 2024 3 2024:KER:73188

APPENDIX OF CON.CASE(C) 2046/2024

PETITIONER'S ANNEXURES

Annexure A-I TRUE COPY OF THE ORDER NO. C/713484/2024 DATED 16.05.2024

Annexure -II CERTIFIED COPY OF THE INTERIM ORDER IN WP(C) NO. 38681/2023 DATED 20.02.2024