Jolly Antony vs Kerala Water Authority, Represented By ...
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Kerala High Court

Jolly Antony vs Kerala Water Authority, Represented By ... on 3 October, 2024

WP(C) No.42474/2023                         1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                        THE HONOURABLE MR.JUSTICE BASANT BALAJI
                Thursday, the 3rd day of October 2024 / 11th Aswina, 1946
                       IA.NO.4/2024 IN WP(C) NO. 42474 OF 2023 (H)

   APPLICANTS/RESPONDENTS 1 TO 4:


      1. KERALA WATER AUTHORITY, REPRESENTED BY ITS MANAGING DIRECTOR, JALA
         BHAVAN, THIRUVANANTHAPURAM, PIN - 695 033.
      2. FINANCE MANAGER & CHIEF ACCOUNTS OFFICER, KERALA WATER AUTHORITY,
         JALA BHAVAN, THIRUVANANTHAPURAM, PIN - 695 033.
      3. THE SUPERINTENDING ENGINEER, PPD REGIONAL OFFICE, KWA, JICA
         ADMINISTRATIVE BUILDING, CIVIL STATION P.O., KOZHIKKODE, PIN - 673
         020.
      4. THE EXECUTIVE ENGINEER, P.H. CIRCLE, PPD CAMP OFFICE, KWA, THANA
         KANNUR, PIN - 670 012.


   RESPONDENTS/PETITIONERS & 5TH RESPONDENT:


      1. JOLLY ANTONY, AGED 63 YEARS, W/O LATE ANTONY, RESIDING AT MADIYATH
         HOUSE, MANANTHERI POST & VILLAGE, KOOTHUPRAMBA, THALASSERY TALUK,
         KANNUR DISTRICT, PIN - 670 643.
      2. THUSHARA M. ANTOMY, AGED 37 YEARS, D/O LATE ANTONY, RESIDING AT
         MADIYATH HOUSE, MANANTHERI POST & VILLAGE, KOOTHUPRAMBA, THALASSERY
         TALUK, KANNUR DISTRICT, PIN - 670 643.
      3. MAYOORA M. ANTONY, AGED 32 YEARS, D/O LATE ANTONY, RESIDING AT
         MADIYATH HOUSE, MANANTHERI POST & VILLAGE, KOOTHUPRAMBA, THALASSERY
         TALUK, KANNUR DISTRICT, PIN - 670 643.
      4. ACCOUNTANT GENERAL (A&E), OFFICE OF THE PRINCIPAL ACCOUNTANT
         GENERAL, THIRUVANANTHAPURAM, KERALA, PIN - 695 001.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to grant two more
   months time from 25/08/2024 to comply with the directions in the judgment
   in W.P.(C)42474/2023, for the best interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's Judgment
   dated 25.06.2024 and upon hearing the arguments of SRI.P.M.JOHNY, STANDING
   COUNSEL for the applicants in IA/respondents 1 to 4 in WP(C) and of
   M/S.S.JIJI, M.M.BABY & C.A.JOJO, Advocates for the respondents 1 to 3 in
   IA/petitioners in WP(C), the court passed the following:
 WP(C) No.42474/2023                           2/2




                                         ORDER

Application for extension of time to comply with the directions in the Judgment.

One month time is granted from today.

Sd/- BASANT BALAJI, JUDGE

03-10-2024 /True Copy/ Assistant Registrar